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Bombay High Court judgments, 2016

1,794 judgments · page 56 of 90

High Courts01 Apr 2016Disposed Off

Prabhakar Sambhu Chaudhary Vs Laxman Baban Mali and others

Bombay High Court · (2016) 3 AIRBomR 600 : (2016) AIRCC 1806 : (2016) 3 ALLMR 294 : (2016) 3 BCR 714 : (2016) 3 KLT 67 : (2016) 3 MhLJ 202 : (2016) 5 RCRCivil 941

Civil Procedure Code, 1908 (CPC) — Section 100Maharashtra Public Trusts Act, 1950 — Section 72(2), 72(4)
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High Courts31 Mar 2016Dismissed

Raheja Universal Pvt. Limited Vs B.E. Billimoria and Co. Limited

Bombay High Court · (2016) 3 AIRBomR 637 : (2016) 5 ALLMR 583 : (2016) 6 BCR 759 : (2016) 4 CivilLJ 814 : (2016) 5 MhLJ 229 : (2017) 1 RAJ 156

Arbitration and Conciliation Act, 1996 - Section 27, Section 34, Section 37Contract Act, 1872 - Section 47, Section 63, Section 73, Section 74
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