COURT ARCHIVE

Bombay High Court judgments, 2016

1,794 judgments · page 55 of 90

High Courts05 Apr 2016Allowed

M/s. Mour Marbles Industries Pvt. Ltd. Vs Bank of India

Bombay High Court · (2016) 5 AIRBomR 351

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)

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High Courts05 Apr 2016Allowed

Shri Gajanan Govind Dhumatker Vs State of Goa

Bombay High Court · (2016) 5 ALLMR 346

Constitution of India, 1950 — Article 226Notaries Rules, 1956 — Rule 13

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High Courts05 Apr 2016Dismissed

Mr. Sanjaya Dikshit Vs State Bank of India

Bombay High Court · (2016) 5 BCR 164

Constitution of India, 1950 — Article 226, 311

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High Courts05 Apr 2016Partly Allowed

Mahendra S/o. Digamber Deshmukh, Aged about 35 years, R/o. Laghuvetan Colony, District : Amravati (Presently at District Prison, Paithan) - Appellant @HASH The State of Maharashtra, through Anti-Corruption Bureau, Amravati

Bombay High Court · (2016) ALLMRCri 4748

Criminal Procedure Code, 1973 (CrPC) - Section 427(2)Penal Code, 1860 (IPC) - Section 120B, Section 465, Section 477A

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High Courts05 Apr 2016Dismissed

Commissioner of Income Tax Vs Neon Solutions Pvt. Ltd.

Bombay High Court · (2016) 387 ITR 667

Income Tax Act, 1961 — Section 145(1)

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High Courts05 Apr 2016Dismissed

Subhash Jina Kamble Vs Dena Bank

Bombay High Court · (2016) 3 ALLMR 840 : (2016) 4 MhLJ 607

Constitution of India, 1950 - Article 226

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High Courts05 Apr 2016Allowed

Varsha Santosh Birajdar and Others Vs Sujata Ashok Pokharkar and another

Bombay High Court · (2016) 3 ACC 561 : (2017) ACJ 119 : (2016) 3 ALLMR 362 : (2016) 6 BCR 110 : (2016) 149 FLR 989 : (2016) 3 LLJ 600 : (2017) MCR 179 : (2016) 4 MhLJ 213 : (2016) 2 TAC 799

Employees Compensation Act, 1923 — Section 4(l)

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High Courts05 Apr 2016Allowed

Shri Kashinath Naik Vs State of Goa, through Public Prosecutor and another

Bombay High Court · (2016) 2 AIRBomRCri 190

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts04 Apr 2016Dismissed

Sagar Prakash Bhosale Vs The Commissioner of Police, Solapur and Others

Bombay High Court · (2016) 2 AIRBomRCri 179 : (2016) ALLMRCri 3238 : (2016) 2 BomCR(Cri) 289 : (2016) 5 MhLJCrl 555

Criminal Procedure Code, 1973 (CrPC) - Section 110, Section 117Maharashtra Prevention of Dangerous Activities of Slumlords, Bootleggers, Drug-offenders and Dangerous Persons Act, 1981 - Section 3(1)Penal Code, 1860 (IPC) - Section 34

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High Courts04 Apr 2016Dismissed

Commissioner of Income Tax - Appellant @HASH Goldman Sachs (India) Securities Pvt. Ltd.

Bombay High Court · (2016) 290 CurTR 236

Income Tax Act, 1961 - Section 260A

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High Courts04 Apr 2016Allowed

Ashok Baliramji Bramhne Vs Sudhir Baburao Landge and Others

Bombay High Court · (2016) 3 ALLMR 360 : (2016) 5 BCR 792 : (2016) 4 MhLJ 370

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Apr 2016Dismissed

Manager, United India Insurance Vs Baburao Paikan Kamble and Others

Bombay High Court · (2016) AAC 1288 : (2016) 4 ACC 2 : (2016) 5 AIRBomR 45 : (2016) 3 ALLMR 366 : (2016) 2 AnWR 389 : (2016) 4 BCR 137 : (2016) 4 MhLJ 314

Motor Vehicles Act, 1988 — Section 147, 166

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High Courts04 Apr 2016Disposed Off