COURT ARCHIVE

Bombay High Court judgments, 2016

1,794 judgments · page 58 of 90

High Courts29 Mar 2016Allowed

United India Insurance Co. Ltd. Vs Ashok and Anr.

Bombay High Court · (2016) AAC 1266 : (2016) 4 ACC 439 : (2016) 4 AIRBomR 766 : (2016) 3 ALLMR 572 : (2017) 1 BCR 655 : (2016) 149 FLR 411 : (2016) LabLR 496 : (2016) 2 LLJ 542 : (2016) 4 MhLJ 464 : (2016) 3 TAC 31

Employees Compensation Act, 1923 — Section 2(1)(n), 30

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High Courts28 Mar 2016Dismissed

S.P. Rajkumar Vs Central Bureau of Investigation, S.C.B., Mumbai and Others

Bombay High Court · (2016) 2 AIRBomRCri 294 : (2016) ALLMRCri 3267 : (2016) 4 BomCR(Cri) 407 : (2016) 5 MhLJCrl 460

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164(5), 193, 306, 319

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High Courts28 Mar 2016Disposed Off

Gufic Private Limited and another Vs Vasu Healthcare Private Limited.

Bombay High Court · (2016) 2 MIPR 15

Trade Marks Act, 1999 — Section 35

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High Courts28 Mar 2016Allowed

Sunil Vs State of Maharashtra, Through the P.S.O. Police Station Chandrapur City, Tahsil and District. Chandrapur.

Bombay High Court · (2016) 2 AIRBomRCri 232 : (2016) ALLMRCri 2212 : (2016) 2 BomCR(Cri) 683 : (2016) 4 MhLJCrl 150

Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302

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High Courts28 Mar 2016Allowed

Ramesh Someshwarrao Tayde and other Vs State of Maharashtra

Bombay High Court · (2016) 2 AIRBomRCri 281 : (2016) ALLMRCri 5049 : (2017) 1 MhLJCrl 509

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 306

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High Courts28 Mar 2016Dismissed

Sajid and Others Vs The State Election Commission, Maharashtra State and Others

Bombay High Court · (2016) 3 AIRBomR 546 : (2017) MCR 1

Constitution of India, 1950 - Article 226

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High Courts28 Mar 2016Dismissed

Ghattamaneni Srinivasa Rao S/o. Murali Krishna, Inspector of Police C/o Mutkur Police Station, Muthukur, Nellore District, Andhra Pradesh-524344 - Applicant @HASH The State C.B.I. S.Cm.B., Mumbai

Bombay High Court · (2016) 4 BomCR(Cri) 464 : (2016) 5 MhLJCrl 642

Criminal Procedure Code, 1973 (CrPC) - Section 397

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High Courts28 Mar 2016Allowed

Larsen and Toubro Ltd. Vs Union of India

Bombay High Court · (2016) 335 ELT 215

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High Courts28 Mar 2016Dismissed

Commissioner of Income Tax-3, Mumbai Vs M/s. Thyssen Krupp Industries India Pvt. Ltd.

Bombay High Court · (2016) 385 ITR 612

Income Tax Act, 1961 - Section 92

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High Courts28 Mar 2016Dismissed

Tanaji @ Tillya Dinkar Walgude, R/o. Margasni, Tal.Velha, Dist. Pune - Applicant @HASH The State of Maharashtra, through Velha Police Station, Pune Rural

Bombay High Court · (2017) 1 AIRBomRCri 43 : (2017) ALLMRCri 46 : (2016) 4 BomCR(Cri) 361 : (2016) 5 MhLJCrl 233

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, Section 34, Section 386, Section 387, Section 447, Section 506

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High Courts28 Mar 2016Disposed Off

Maharashtra State Electricity Distribution Co. Ltd. Vs M/s. Adani Enterprises Ltd. and others

Bombay High Court · (2016) 162 AIC 301

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Electricity Act, 2003 - Section 86(1)(f)

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High Courts28 Mar 2016Dismissed

Afzal Khan and Others Vs Mehboob Ayub Khan and Others

Bombay High Court · (2017) 200 CompCas 519 : (2016) 135 SCL 145

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High Courts28 Mar 2016Dismissed

Datamatics Global Services Limited Vs Royal Datamatics Private Limited

Bombay High Court · (2016) 3 AIRBomR 514 : (2016) 5 ALLMR 279 : (2016) 6 MhLJ 249 : (2016) 2 MIPR 1 : (2016) 66 PTC 52 : (2016) 6 RAJ 102

Trade Marks Act, 1999 - Section 45

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High Courts23 Mar 2016Dismissed

Reid and Taylor (I) Limited and Others Vs L and T Finance Limited

Bombay High Court · (2016) 03 BOM CK 0219

Arbitration and Conciliation Act, 1996 - Section 21, Section 34Bombay Stamp Act, 1958 - Section 19

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High Courts23 Mar 2016Disposed off

The State of Maharashtra and Others Vs Harichand Bhasu Rathod

Bombay High Court · (2016) 03 BOM CK 0215

Land Acquisition Act, 1894 - Section 18, Section 28, Section 4, Section 6

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High Courts23 Mar 2016Dismissed

Shri Letellier Shollet Gusmao Paulo Roncon Pereira and Others Vs Iona Eremita Roncon Pereira and Others

Bombay High Court · (2016) 03 BOM CK 0211

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High Courts23 Mar 2016Disposed Off

Jitendra Singh Rajendra Singh Kushwaha and Others Vs Suresh Rajendra Singh Kushwaha

Bombay High Court · (2016) 03 BOM CK 0206

Evidence Act, 1872 - Section 114, Section 67, Section 68Penal Code, 1860 (IPC) - Section 325Succession Act, 1925 - Section 63, Section 63(c)

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High Courts23 Mar 2016Dismissed

Shri Namdev Bhagwanrao Ghule, Parbhani Vs The State of Maharashtra

Bombay High Court · (2016) MCR 1132

Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 - Section 11, Section 15, Section 44

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High Courts23 Mar 2016Dismissed

Bablu Namdev Navratne Vs Khimji Jaisa Sanda Krishna Enterprises and Others

Bombay High Court · (2016) 3 MhLJ 858 : (2016) 6 RAJ 505

Arbitration and Conciliation Act, 1996 - Section 10, Section 11, Section 11 (4), Section 11(2), Section 11(3), Section 11(4), Section 11(5), Section 11(6)Partnership Act, 1932 - Section 24

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High Courts23 Mar 2016Dismissed

Bombay Forgings Ltd. Vs Messers Manilal and Son

Bombay High Court · (2016) 4 AIRBomR 428

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