Bombay Police Act, 1951 - Section 56(b)Constitution of India, 1950 - Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 22

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High Courts01 Dec 2015Allowed

Maqbal Ahmed Gulam Mohd. Shaikh Vs The State of Maharashtra and Others

Bombay High Court · (2016) 1 BomCR(Cri) 79

Arms Act, 1959 - Section 25, 3, 4Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120B, 342, 392, 397, 452

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High Courts30 Nov 2015Dismissed

Salman Salim Khan Vs The State of Maharashtra

Bombay High Court · (2015) 11 BOM CK 0050

Criminal Procedure Code, 1973 (CrPC) - Section 161, 311, 391Evidence Act, 1872 - Section 33Motor Vehicles Act, 1988 - Section 181, 185, 187, 3

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High Courts30 Nov 2015

Shehzadi and Others Vs The Chief Executive Officer, Maharashtra State Board of Wakfs, Aurangabad and Others

Bombay High Court · (2015) 11 BOM CK 0046

Benami Transactions (Prohibition) Act, 1988 - Section 4Civil Procedure Code, 1908 (CPC) - Section 66General Clauses Act, 1897 - Section 6, 6(b)

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High Courts30 Nov 2015Dismissed

Appa Vs The State of Maharashtra

Bombay High Court · (2016) ALLMR(Cri) 569 : (2016) 1 BomCR(Cri) 429

Evidence Act, 1872 - Section 114APenal Code, 1860 (IPC) - Section 376, 506

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High Courts30 Nov 2015Dismissed

Supermax Personal Care Pvt. Ltd. Vs Vidyut Metallics Pvt. Ltd. and Others

Bombay High Court · (2016) 133 SCL 272

Arbitration and Conciliation Act, 1996 - Section 45, 9

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High Courts30 Nov 2015

Ravi Bhauraya Kolule and Others Vs The State of Maharashtra

Bombay High Court · (2016) 1 BomCR(Cri) 435

Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 147, 148, 149, 300, 302

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High Courts30 Nov 2015Dismissed

Sakharam Gunaji Chavan and Others Vs The State of Maharashtra

Bombay High Court · (2016) 1 BomCR(Cri) 117

Arms Act, 1959 - Section 25Bombay Police Act, 1951 - Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) - Section 161, 313

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High Courts27 Nov 2015Allowed

Bajaj Alliance General Insurance Company Limited Vs Bipin Laxmichand Mehta

Bombay High Court · (2017) 2 ACC 96 : (2017) ACJ 30

Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173

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High Courts27 Nov 2015

Mula Pravara Electric Co-operative Society Ltd. Vs The Maharashtra State Electricity Distribution Company Limited

Bombay High Court · (2016) 1 ALLMR 417

Bombay Co-operative Societies Act, 1925 - Section 54Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Maharashtra Co-operative Societies Act, 1960 - Section 91

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High Courts27 Nov 2015Dismissed

Anandrao Bapuso Patil and Others Vs The State of Maharashtra

Bombay High Court · (2015) 11 BOM CK 0024

Penal Code, 1860 (IPC) - Section 302, 34

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High Courts26 Nov 2015Dismissed

Chanda Hinglas Bharati Vs The State of Maharashtra and Others

Bombay High Court · (2016) 1 ABR 550

Hindu Marriage Act, 1955 - Section 11, 17, 5, 5(i)Penal Code, 1860 (IPC) - Section 494, 495

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High Courts26 Nov 2015Dismissed

Darshan Jayant Builders and Others Vs The State of Maharashtra and Others

Bombay High Court · (2016) 2 ABR 310

Constitution of India, 1950 - Article 14, 21, 226, 39(b)Maharashtra Regional and Town Planning Act, 1966 - Section 162, 22(m), 37, 37(1)(AA)

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High Courts26 Nov 2015

Beersing Charan Karosiya and Others Vs Tanhabai Pratap Karosiya and Others

Bombay High Court · (2016) 1 ABR 175

Hindu Marriage Act, 1955 - Section 5Succession Act, 1925 - Section 263, 372, 372(3), 373, 381

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High Courts26 Nov 2015Partly Allowed

Municipal Council (Nagar Parishad) Vs Vikas Machindra Mane and Others

Bombay High Court · (2016) 1 ABR 417 : (2016) LabIC 748 : (2016) 1 LLJ 493

Constitution of India, 1950 - Article 14, 16, 226, 227Maharashtra Municipal Councils Nagar Panchayats and Industrial Township Act, 1965 - Section 75, 76, 76(1)

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High Courts26 Nov 2015

Smita Prakash Chikhale and Others Vs Gajanan Yashwant Khatu

Bombay High Court · (2016) 1 ABR 198

Specific Relief Act, 1963 - Section 6, 9

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