High Courts09 Dec 2015Allowed

Kusum and Others Vs Dharu and Others

Bombay High Court · (2016) ALLMR(Cri) 831 : (2016) 1 BomCR(Cri) 689

Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(4), 397, 397(3)Evidence Act, 1872 - Section 112