High Courts05 Jan 2015Allowed
Deva Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2622
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 258, 482Penal Code, 1860 (IPC) - Section 143, 500
COURT ARCHIVE
Bombay High Court judgments, 2015
3,391 judgments · page 170 of 170
High Courts05 Jan 2015
Commr. of S.T. Vs Riya Travels and Tours (India) Pvt. Ltd.
Bombay High Court · (2015) 52 GST 549 : (2015) 38 STR 959
Finance Act, 1994 - Section 75, 78
High Courts05 Jan 2015Allowed
Rinku Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1304
Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts05 Jan 2015
Khursheed Anwar Mohammad Ali and Others Vs Merit Healthcare Pvt. Ltd.
Bombay High Court · (2015) 61 PTC 457
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1
High Courts05 Jan 2015Partly Allowed
Chandrashekhar Appa Dhuri Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1390
Penal Code, 1860 (IPC) - Section 302, 304-II
High Courts05 Jan 2015
Raymond Ltd. Vs Commissioner of Central Excise and Customs
Bombay High Court · (2015) 320 ELT 760
Central Excises and Salt Act, 1944 - Section 11B
High Courts05 Jan 2015Disposed off
Blue Star Ltd. Vs The Union of India
Bombay High Court · (2015) 01 BOM CK 0112
High Courts05 Jan 2015Allowed
Bharat Sanchar Nigam Ltd. Vs Media Marketing Services (MMS)
Bombay High Court · (2015) 5 ALLMR 126 : (2015) 5 ARBLR 45 : (2015) 4 BomCR 594 : (2015) 2 MhLj 281
Arbitration and Conciliation Act, 1996 - Section 31(7), 34Constitution of India, 1950 - Article 14Micro, Small and Medium Enterprises Development Act, 2006 - Section 15, 16, 2(h)
High Courts05 Jan 2015Dismissed
Simplex Infrastructure Limited Vs Siemens Limited
Bombay High Court · (2015) 2 ABR 139 : (2015) 4 ALLMR 174 : (2015) 2 ARBLR 61 : (2015) 2 BC 274 : (2015) 2 BomCR 72 : (2015) 5 MhLj 135
Arbitration and Conciliation Act, 1996 - Section 9, 9(ii)(b)Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4
High Courts05 Jan 2015
Commissioner of Customs, (GENERAL) Vs The West End Shipping Agency
Bombay High Court · (2015) 317 ELT 660 : (2015) 51 GST 554
Customs Act, 1962 - Section 108, 124
High Courts05 Jan 2015
United Shippers Limited Vs The Assistant Commissioner of Income Tax and Others
Bombay High Court · (2015) 275 CTR 397 : (2015) 371 ITR 441
Income Tax Act, 1961 - Section 142(1), 143(2), 143(3), 147, 148