High Courts07 Jan 2015Allowed
Bappa Vs The Branch Manager, State Bank of Hyderabad and Others
Bombay High Court · (2015) 01 BOM CK 0288
COURT ARCHIVE
Bombay High Court judgments, 2015
3,391 judgments · page 168 of 170
High Courts07 Jan 2015Partly Allowed
Ankush Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2604
Penal Code, 1860 (IPC) - Section 307, 326
High Courts07 Jan 2015
Naresh K. Pahuja Vs The Income Tax Appellate Tribunal Mumbai Bench ''J'' and Others
Bombay High Court · (2015) 277 CTR 289 : (2015) 375 ITR 526
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 254(1), 254(2)
High Courts07 Jan 2015
Commissioner of Income Tax Vs Agarwal Enterprises
Bombay High Court · (2015) 374 ITR 240
Income Tax Act, 1961 - Section 37(1)
High Courts07 Jan 2015Dismissed
Prashant Prabhakar Pawar Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1842
Penal Code, 1860 (IPC) - Section 302
High Courts07 Jan 2015Partly Allowed
Govardhan and Others Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1411
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 32Penal Code, 1860 (IPC) - Section 201, 203, 302, 306, 34
High Courts07 Jan 2015Disposed off
Dattatray Vs Manisha and Others
Bombay High Court · (2015) ALLMR(Cri) 1690 : (2015) 3 DMC 732
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts07 Jan 2015Partly Allowed
Mohan Daji Kadam and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1972
Penal Code, 1860 (IPC) - Section 302, 34
High Courts07 Jan 2015Dismissed
Naresh and Others Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2157
High Courts07 Jan 2015
Clariant Chemicals India Ltd. Vs Assistant Commissioner of Income Tax
Bombay High Court · (2015) 274 CTR 353
Income Tax Act, 1961 - Section 271(1)(c)
High Courts07 Jan 2015Allowed
Prabodh Vs Superintendent of Medical Rural Hospital and Others
Bombay High Court · (2015) ALLMR(Cri) 727
High Courts07 Jan 2015
Arif Patel Vs Sudha Krishna Salian
Bombay High Court · (2015) 5 ALLMR 68 : (2015) 4 BomCR 591 : (2015) 1 MhLj 964
Civil Procedure Code, 1908 (CPC) - Section 113Constitution of India, 1950 - Article 226, 227
High Courts07 Jan 2015
Ashfaq Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1110 : (2015) 2 BomCR(Cri) 458
Bombay Police Act, 1951 - Section 56, 59Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts07 Jan 2015
Syed Noman Hussaini Kausar Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1094
Bombay Police Act, 1951 - Section 56, 59Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts07 Jan 2015
Nilima Vs State of Maharashtra
Bombay High Court · (2015) 2 ABR 96 : (2015) 5 ALLMR 879 : (2015) 5 BomCR 772 : (2015) 2 MhLj 257
High Courts07 Jan 2015
Resources International Vs Asst. Commissioner of Income Tax and Others
Bombay High Court · (2015) 01 BOM CK 0038
High Courts07 Jan 2015
Commissioner of Central Excise Vs Nazareth Alloys
Bombay High Court · (2015) 01 BOM CK 0032
High Courts07 Jan 2015Dismissed
Datta Rohidas Payale Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 849 : (2015) 2 BomCR(Cri) 512
Penal Code, 1860 (IPC) - Section 363, 366-A, 376
High Courts06 Jan 2015Dismissed
Rekha Vs Ram
Bombay High Court · (2015) 01 BOM CK 0344
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts06 Jan 2015
GKN Sinter Metals Ltd. Vs Ramapriya Raghavan and Others
Bombay High Court · (2015) 01 BOM CK 0294
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(3), 147, 148, 151(1), 80IA