High Courts08 Jan 2015Allowed
Narendra Jagannath Sonawane Vs The State of Maharashtra and Others
Bombay High Court · (2015) 01 BOM CK 0297
COURT ARCHIVE
Bombay High Court judgments, 2015
3,391 judgments · page 167 of 170
High Courts08 Jan 2015Dismissed
A.D. Khare and Others Vs The Maharashtra State Electricity Board and Others
Bombay High Court · (2015) 01 BOM CK 0293
Constitution of India, 1950 - Article 226, 227
High Courts08 Jan 2015
Anilkumara Vs Commissioner of Income Tax and Others
Bombay High Court · (2015) 01 BOM CK 0291
High Courts08 Jan 2015Allowed
Satish and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 3242
Criminal Procedure Code, 1973 (CrPC) - Section 173, 320, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(iv), 3(i)(iv)
High Courts08 Jan 2015Allowed
Surendra Ramdas Mahure Vs Anita Surendra Mahure
Bombay High Court · (2015) ALLMR(Cri) 2124 : (2015) 2 DMC 847
Protection of Women From Domestic Violence Act, 2005 - Section 12
High Courts08 Jan 2015Dismissed
Shri Ganesh Carriers Vs State of Maharashtra and Others
Bombay High Court · (2015) 3 MhLj 274
High Courts08 Jan 2015Dismissed
Pravin Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 1118 : (2015) 2 BomCR(Cri) 586 : (2015) 3 DMC 585
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 323, 34, 494, 498A
High Courts08 Jan 2015
Director of Income Tax Vs National Health and Education Society
Bombay High Court · (2015) 01 BOM CK 0139
Income Tax Act, 1961 - Section 11, 12, 13
High Courts08 Jan 2015Allowed
Subhash Narsopant Saundankar Vs Chandrakant Babanrao Salunke
Bombay High Court · (2015) 3 ABR 131 : (2015) 3 BomCR 116 : (2015) 4 MhLj 876 : (2015) 2 RCR(Rent) 160
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 12Transfer of Property Act, 1882 - Section 106, 109, 5
High Courts08 Jan 2015Dismissed
Hemraj Vs National Insurance Company Ltd.
Bombay High Court · (2015) 3 MhLj 508
Constitution of India, 1950 - Article 226, 227
High Courts08 Jan 2015
Purushottam Ramlal Shukla Vs Gayatridevi
Bombay High Court · (2015) 2 ABR 18 : (2015) 3 ALLMR 32 : (2015) 1 BomCR 719 : (2015) 3 MhLj 402
Constitution of India, 1950 - Article 226, 227
High Courts08 Jan 2015Disposed off
Ashwin Crane and Construction Vs L and T Finance Ltd.
Bombay High Court · (2015) 1 ARBLR 516 : (2015) 1 BomCR 705
Arbitration and Conciliation Act, 1996 - Section 17, 31(7), 34, 34(2), 34(2)(a)
High Courts08 Jan 2015
Chandrapal Vs Divisional Caste Scrutiny Committee
Bombay High Court · (2016) 1 BomCR 712 : (2015) 3 MhLj 570
High Courts08 Jan 2015Dismissed
Premila Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2560 : (2015) 4 BomCR(Cri) 444
Penal Code, 1860 (IPC) - Section 107, 306
High Courts08 Jan 2015
Commissioner of Income Tax Vs Moti Udharam Panjabi
Bombay High Court · (2015) 01 BOM CK 0059
Income Tax Act, 1961 - Section 80IB(10)
High Courts08 Jan 2015Allowed
State of Maharashtra Vs Nandu Chandrakant Gaikwad and Others
Bombay High Court · (2015) ALLMR(Cri) 755 : (2015) 3 BomCR(Cri) 397
Penal Code, 1860 (IPC) - Section 304B, 306, 34, 498A
High Courts07 Jan 2015Allowed
Sanjay Vasantrao Saosakde Vs The State of Maharashtra
Bombay High Court · (2015) 01 BOM CK 0337
Penal Code, 1860 (IPC) - Section 302, 307, 498-A
High Courts07 Jan 2015
Prabodh Uddhav Joshi Vs Superintendent of Medical Rural Hospital and Others
Bombay High Court · (2015) 3 BomCR(Cri) 235
High Courts07 Jan 2015Dismissed
Pallavi Vs The State of Maharashtra and Others
Bombay High Court · (2015) 01 BOM CK 0313
High Courts07 Jan 2015Dismissed
Pratima Jaykishan Chaurasiya and Others Vs The State of Maharashtra
Bombay High Court · (2015) 01 BOM CK 0295
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34, 363