High Courts26 Nov 2015Allowed
The Oriental Insurance Company Limited Vs Jaibunbi and Others
Bombay High Court · (2016) 1 ALLMR 393
Motor Vehicles Act, 1988 - Section 147, 166
COURT ARCHIVE
Bombay High Court judgments, 2015
3,391 judgments · page 7 of 170
High Courts26 Nov 2015Dismissed
Nirmal Infrastructure Private Limited Vs Aanant Developers Private Limited
Bombay High Court · (2015) 11 BOM CK 0020
Arbitration and Conciliation Act, 1996 - Section 14, 16, 17, 37(2)(b), 9Bombay Stamp Act, 1958 - Section 37Specific Relief Act, 1963 - Section 10, 14, 16, 16(b), 16(b)(c)
High Courts24 Nov 2015Disposed Off
Arti W/o Ravi Guttedar, Vs The State of Maharashtra
Bombay High Court · (2016) MCR 487
Penal Code, 1860 (IPC) - Section 323, Section 498A, Section 504, Section 506
High Courts24 Nov 2015Dismissed
Apex Encon Projects Pvt. Ltd. and Others Vs L & T Finance Ltd. and Others
Bombay High Court · (2015) 11 BOM CK 0048
Arbitration and Conciliation Act, 1996 - Section 2(1)(h), 3(1)(a), 31(5), 34Evidence Act, 1872 - Section 114General Clauses Act, 1897 - Section 27
High Courts24 Nov 2015
Kirti Sohan Modi and Others Vs Creation
Bombay High Court · (2015) 11 BOM CK 0042
Easements Act, 1882 - Section 62, 63Presidency Small Cause Courts Act, 1882 - Section 41
High Courts24 Nov 2015Dismissed
Rashmi Hemant Bhave and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 11 BOM CK 0038
Land Acquisition Act, 1894 - Section 11, 12, 17, 4, 4(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)Urban Land (Ceiling and Regulation) Act, 1976 - Section 10, 10(5), 10(6)
High Courts24 Nov 2015
R.B. Shreeram Durgaprasad Vs The Commissioner of Income Tax, Vidarbha and Marathwada
Bombay High Court · (2016) 237 TAXMAN 189
Income Tax Act, 1922 - Section 34Income Tax Act, 1961 - Section 147, 147(a), 148, 149, 150
High Courts24 Nov 2015Partly Allowed
Dadajee Dhackjee & Co. Ltd. Vs Neelam V. Rajani and Others
Bombay High Court · (2016) 1 ALLMR 426
Civil Procedure Code, 1908 (CPC) - Section 151, 24Presidency Small Cause Courts Act, 1882 - Section 10
High Courts23 Nov 2015Dismissed
Reena Sanjay Minz and Others Vs Jigna Jay Kantawala
Bombay High Court · (2016) 1 ALLMR 401
High Courts23 Nov 2015
Digamber Vs Kamla and Others
Bombay High Court · (2016) 1 ABR 277
Transfer of Property Act, 1882 - Section 106, 129
High Courts23 Nov 2015
Maharashtra Krishna Vally Development Corporation Vs S.D. Shinde & Company Engineers & Contractors and Others
Bombay High Court · (2016) 1 ABR 283
Arbitration Act, 1940 - Section 14(2), 2(a), 30, 33Arbitration and Conciliation Act, 1996 - Section 11
High Courts23 Nov 2015Allowed
Suhas D. Anvekar Vs Durgadas Lotlikar
Bombay High Court · (2016) 1 BomCR 17
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts21 Nov 2015Dismissed
Ganesh Kisandas Lashkare Vs Mahabirprasad Chaurasia
Bombay High Court · (2015) 11 BOM CK 0044
Constitution of India, 1950 - Article 227Maharashtra Rent Control Act, 1999 - Section 11, 11(1), 34, 34(1), 34(1)(b)
High Courts21 Nov 2015Allowed
Subhash Vs The State of Maharashtra
Bombay High Court · (2015) 11 BOM CK 0041
Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 354, 354-A, 376Protection of Children from Sexual Offences Act, 2012 - Section 10, 9
High Courts21 Nov 2015
7 Star Distilleries Vs Kopargaon Sahakari Sakhar Karkhana Limited and Others
Bombay High Court · (2015) 11 BOM CK 0036
Copyright Act, 1957 - Section 17, 18, 2(d)(iii), 48, 51Evidence Act, 1872 - Section 32, 42, 43
High Courts21 Nov 2015Partly Allowed
Caetano Pereira and Others Vs Simon Pereira and Others
Bombay High Court · (2016) 1 BomCR 272
High Courts21 Nov 2015Dismissed
Gold Touch Real Estate Private Limited and Others Vs Suresh and Others
Bombay High Court · (2016) 1 ABR 232
Contract Act, 1872 - Section 17, 29, 49, 50, 61Land Acquisition Act, 1894 - Section 4Maharashtra Co-operative Societies Act, 1960 - Section 164
High Courts21 Nov 2015
Central India Institute of Medical Sciences Vs Union of India and Others
Bombay High Court · (2015) 11 BOM CK 0016
Income Tax Act, 1961 - Section 10[21], 10[22], 139(1), 2[17], 20[23C]
High Courts21 Nov 2015Allowed
Maharashtra Industrial Development Corporation Vs Prabhakar Nanaji Diwase and Others
Bombay High Court · (2015) 11 BOM CK 0015
Land Acquisition Act, 1894 - Section 18, 23, 24, 4, 6Maharashtra Industrial Development Act, 1961 - Section 23, 24, 25, 32, 32(1)
High Courts21 Nov 2015
Purushottam Dattulal Paldiwal and Others Vs State of Maharashtra and Others
Bombay High Court · (2016) 1 ABR 210
Land Acquisition Act, 1894 - Section 18, 23, 23(2), 36, 4Maharashtra Regional and Town Planning Act, 1966 - Section 126, 31