COURT ARCHIVE

Bombay High Court judgments, 2013

2,696 judgments · page 9 of 135

High Courts04 Dec 2013Dismissed

The Union of India Vs Mangalabai, Ku. Puja Manohar Darunde and Sajan Manohar Darunde

Bombay High Court · (2014) 1 ABR 457 : (2014) 2 ALLMR 244 : (2014) 1 BomCR 685

Evidence Act, 1872 — Section 114Railways Act, 1989 — Section 68

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High Courts04 Dec 2013

Mumbai International Airport Pvt. Ltd. Vs Edward alias Adward Paul Machado and Others

Bombay High Court · (2014) 2 ALLMR 794 : (2014) 2 BomCR 329 : (2014) 1 MhLj 416

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High Courts04 Dec 2013

The State of Maharashtra Vs Alaram Ujarsingh Halami

Bombay High Court · (2014) ALLMR(Cri) 684

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High Courts04 Dec 2013

Mr. Anant Bondre Vs Mr. Alfred David Fernandes and Another

Bombay High Court · (2014) ALLMR(Cri) 401

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High Courts04 Dec 2013Partly Allowed

Azizulrahaman and Others Vs The Nagpur Municipal Corporation and Others

Bombay High Court · (2014) 3 ALLMR 572 : (2014) 1 BomCR 702

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High Courts04 Dec 2013

Kishor Kantilal Jain Vs Sachin Kantilal Jain and Another

Bombay High Court · (2014) ALLMR(Cri) 1061 : (2014) 2 BC 611

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High Courts04 Dec 2013Allowed

Dr. Pratidnya Jayesh Shinde and Dr. Rahul Sudhirchandra Shinde Vs Appropriate Authority, Dr. Rameshchandra Kisan Savkare and The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 681 : (2014) 1 BomCR(Cri) 353 : (2014) 2 CCR 171

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High Courts04 Dec 2013Allowed

Hasankhan Vs The State of Maharashtra, The Police Inspector and The District Supply Officer

Bombay High Court · (2014) 1 BomCR(Cri) 286

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High Courts04 Dec 2013Disposed Off

Arunodaya Magaswargiya Mazoor Kamgar Sahkari Sanstha Ltd. and Arvind Hiraman Gajbhiye, President Vs The State of Maharashtra and The Collector

Bombay High Court · (2014) 1 BomCR 638

Mines and Minerals (Development and Regulation) Act, 1957 — Section 28

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High Courts04 Dec 2013

Imtiyaz Afzal Hussain Shaikh Vs The Asst. Commissioner of Police, The Deputy Commissioner of Police, The Ld. Principal Secretary, Home Department and The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 443 : (2014) 2 BomCR(Cri) 510

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High Courts04 Dec 2013

Vitthal Sheshrao Gawali Vs The D.I.G. Prisons (E) (R) and Another

Bombay High Court · (2014) ALLMR(Cri) 878

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High Courts04 Dec 2013Allowed

National Confederation for Development of Disabled and Another Vs Union of India and Others

Bombay High Court · (2013) 12 BOM CK 0033

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High Courts04 Dec 2013Dismissed

The Union of India Vs Shaikh Chand Pasha

Bombay High Court · (2014) 1 ABR 523 : (2014) 2 ALLMR 107 : (2014) 1 BomCR 609 : (2014) 2 MhLj 972

Railways Act, 1989 — Section 123(c)

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High Courts04 Dec 2013Allowed

Sunil Daulat Patil Vs The State of Maharashtra and Others

Bombay High Court · (2014) 1 ABR 341 : (2014) 1 ALLMR 583 : (2014) 1 BomCR 1 : (2014) 2 MhLj 597

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High Courts04 Dec 2013Dismissed

Ravindraprasad Vs Prakash, Grampanchayat Ajegaon and The Addl. Collector

Bombay High Court · (2014) 1 ABR 366 : (2014) 1 ALLMR 709 : (2014) 1 BomCR 81

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High Courts04 Dec 2013

Sitaram and Raosaheb Trimbak Tarde Vs The District Superintendent of Police, The Police Inspector and Tarabai

Bombay High Court · (2014) 1 BomCR(Cri) 1

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High Courts03 Dec 2013Disposed Off

Wamanrao Gangaram Jagtap Vs Dr.Babasaheb Ambedkar

Bombay High Court · (2014) MCR 451

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High Courts03 Dec 2013

Commissioner of Income Tax-I Vs Dr. Vikhe Patil Foundation

Bombay High Court · (2014) 222 TAXMAN 104

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High Courts03 Dec 2013

Yashwant Vs State of Maharashtra and Another

Bombay High Court · (2014) ALLMR(Cri) 998

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High Courts03 Dec 2013Disposed Off

The Oriental Insurance Company Limited Vs Tularam, Pradeep, Sheshrao and Sham

Bombay High Court · (2013) 12 BOM CK 0145

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