High Courts29 Nov 2013
Surendrasih Narsih Suryawanshi and Others Vs State of Maharashtra and Others
Bombay High Court · (2014) 2 ALLMR 320
COURT ARCHIVE
Bombay High Court judgments, 2013
2,696 judgments · page 11 of 135
High Courts29 Nov 2013
Shri Sanjay Soni Vs The Principal Secretary (Appeals and Security) to the Government of Maharashtra and Others
Bombay High Court · (2013) 11 BOM CK 0121
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts29 Nov 2013Partly Allowed
Chudaman Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1753
High Courts29 Nov 2013
Chaurangi Builders and Developers Pvt. Ltd. Vs Maharashtra Airport Development Company Ltd. (MADC)
Bombay High Court · (2013) 11 BOM CK 0100
High Courts29 Nov 2013Dismissed
Bapu Parwati Urmude Vs Premier Industries
Bombay High Court · (2014) 4 ALLMR 11 : (2014) 5 MhLj 130
High Courts29 Nov 2013Allowed
Ramnath Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 687
High Courts29 Nov 2013
Mrs. Shahida Sharriff and Others Vs Amanullah and Mrs. Shama Amanullah
Bombay High Court · (2014) 2 ALLMR 181 : (2014) 1 MhLj 365
High Courts29 Nov 2013Dismissed
The State of Maharashtra Vs Sarajerao Dnyanu Khot and Others
Bombay High Court · (2014) ALLMR(Cri) 1077
High Courts29 Nov 2013Dismissed
M/s. Ocean Creations Vs Manohar Gangaram Kamble and The Presiding Officer
Bombay High Court · (2014) 140 FLR 725 : (2014) 1 LLJ 240
High Courts29 Nov 2013Disposed Off
Vodafone India Services Pvt. Ltd. Vs Union of India, Addl. Commissioner of Income Tax Transfer Pricing-II(6) and Dy. Commissioner of Income Tax Circle 3(3)
Bombay High Court · (2014) 264 CTR 30 : (2014) 361 ITR 531 : (2014) 221 TAXMAN 166
High Courts29 Nov 2013
State Bank of India Vs Shri M.N. Jivnani and State Bank of India Staff Union
Bombay High Court · (2014) 1 ABR 316 : (2014) 140 FLR 916 : (2014) 1 LLJ 496 : (2014) 3 LLN 329
High Courts29 Nov 2013Dismissed
Mahendra Vs The State Information Commissioner and Another
Bombay High Court · (2013) 11 BOM CK 0043
High Courts29 Nov 2013Allowed
Bajrangsingh Vs The State of Maharashtra
Bombay High Court · (2013) 11 BOM CK 0039
High Courts29 Nov 2013
Smt. Bhagwatibai Khetan Vs Ashokkumar Bhagwati Prasad Khetan
Bombay High Court · (2014) 1 RCR(Civil) 773
High Courts29 Nov 2013
Kishor Kumar Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1652
High Courts29 Nov 2013Dismissed
Sunil Shamrao Thokal Vs The Salvation Army Evangeline Booth Hospital
Bombay High Court · (2013) 11 BOM CK 0013
High Courts29 Nov 2013
Sikh Education Society Vs State of Maharashtra
Bombay High Court · (2014) 4 ALLMR 293
High Courts28 Nov 2013
Shaligram Vs Ramesh
Bombay High Court · (2014) 3 ALLMR 235 : (2014) 3 MhLj 704
High Courts28 Nov 2013
Commissioner of Income Tax Vs Pushparthy Packs (P.) Ltd.
Bombay High Court · (2014) 221 TAXMAN 403