High Courts03 Dec 2013Dismissed
Ramesh Sippy Vs Shaan Ranjeet Uttamsingh and Others
Bombay High Court · (2013) 12 BOM CK 0138
COURT ARCHIVE
Bombay High Court judgments, 2013
2,696 judgments · page 10 of 135
High Courts03 Dec 2013Dismissed
Ramesh Vasudeo Inamdar Vs State of Maharashtra
Bombay High Court · (2014) 1 BomCR(Cri) 3
High Courts03 Dec 2013Disposed Off
Shri Ramawatar Babulal Jajodia Vs Municipal Corporation of Greater Mumbai
Bombay High Court · (2014) 2 ALLMR 303 : (2014) 1 BomCR 6 : (2014) 1 MhLj 359
High Courts03 Dec 2013Dismissed
Shri. Ramchandra Dagadulal Bangad, Shri. Laxmikant Dagadulal Bangad and Shri. Mukund Dagadulal Bangad Vs Municipal Council, Osmanabad and The State of Maharashtra
Bombay High Court · (2014) 1 ABR 331 : (2014) 1 BomCR 44
High Courts03 Dec 2013Disposed Off
Kamlakar Vithalrao Padwal Vs The State of Maharashtra and Swaraj Plasto Industries
Bombay High Court · (2014) 1 BomCR(Cri) 282
High Courts03 Dec 2013Dismissed
M/s. Gammon India Ltd. Vs Trenchless Engineering Services (P) Ltd.
Bombay High Court · (2014) 2 ABR 389 : (2014) 3 ALLMR 316 : (2014) 3 MhLj 946
Arbitration and Conciliation Act, 1996 — Section 34, 38
High Courts03 Dec 2013
Nirbhaysingh Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1859
High Courts03 Dec 2013Disposed Off
The General Manager, Bharat Sanchar Nigam Ltd. Vs Rakshak Industrial Security Agency Pvt. Ltd., Lt. Col. Selvan Adik Thiruwarul (Rtd.), The Chairman and Managing Director, Bharat Sanchar Nigam Ltd. and The Chief General Manager, Bharat Sanchar Nigam Ltd.
Bombay High Court · (2014) 1 ABR 515 : (2014) 1 ALLMR 666 : (2014) 1 BomCR 268 : (2014) 2 MhLj 715
High Courts03 Dec 2013
Wamanrao Gangaram Jagtap Vs Dr. Babasaheb Ambedkar Marathwada University and Others
Bombay High Court · (2013) 12 BOM CK 0028
Maharashtra Universities Act, 1994 — Section 57
High Courts03 Dec 2013Disposed Off
Savita Vs Zingaraji and Others
Bombay High Court · (2014) 1 ABR 372 : AIR 2014 Bom 10 : (2014) 1 BomCR 15
High Courts03 Dec 2013Dismissed
Bhausaheb and Raosaheb Vs The State of Maharashtra and Others
Bombay High Court · (2014) 1 ABR 285 : (2014) 1 BomCR 30
High Courts02 Dec 2013Allowed
Subhaschandra Manikchand Bourndiya Vs Ramnivas Laxminarayan Agrawal
Bombay High Court · (2015) MCR 1119
High Courts02 Dec 2013
Sham and Others Vs State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 652
High Courts02 Dec 2013Dismissed
The Union of India and The Food Corporation of India Vs The Great Eastern Shipping Co. Ltd.
Bombay High Court · (2013) 12 BOM CK 0164
High Courts02 Dec 2013Allowed
Dattatraya Laxman Rakh Vs The State of Maharashtra and Maharashtra State Board of Secondary and Higher Secondary Education
Bombay High Court · (2014) 1 LLJ 434
High Courts02 Dec 2013
Sachin Mukunda Manerao Vs The D.I.G. Prisons (E) (R) and Another
Bombay High Court · (2014) ALLMR(Cri) 906
High Courts02 Dec 2013
The State of Maharashtra Vs Balkrishna Mahadeo Lad
Bombay High Court · (2014) ALLMR(Cri) 934
High Courts02 Dec 2013Allowed
Abdul Karim Vs The State of Maharashtra and Ayub Khan Shaikh Rehman
Bombay High Court · (2014) ALLMR(Cri) 685 : (2014) 1 BomCR(Cri) 700
High Courts30 Nov 2013Allowed
Air India Employees Union Vs Air India Ltd.
Bombay High Court · (2013) 11 BOM CK 0140