High Courts06 Dec 2013Disposed Off
Sau. Pritikiran Rajendra Katole Vs Sau. Harsha Ravindra Katole
Bombay High Court · (2014) 2 ABR 17 : AIR 2014 Bom 21 : (2014) 2 ALLMR 322 : (2014) 1 BomCR 583 : (2014) 3 MhLj 20 : (2014) 57 PTC 350
COURT ARCHIVE
Bombay High Court judgments, 2013
2,696 judgments · page 8 of 135
High Courts06 Dec 2013
Bento Antonio Comes alias Antonio Bento Gomes Vs Rosario Salvador Carneiro and Others
Bombay High Court · (2014) 1 ABR 812 : (2014) 3 ALLMR 790 : (2014) 1 BomCR 678 : (2014) 4 MhLj 366
High Courts06 Dec 2013Dismissed
M/s. Delux Plastic Industries Vs Maharashtra State Finance Corporation
Bombay High Court · (2014) 2 ALLMR 276 : (2014) 1 BomCR 544 : (2014) 3 MhLj 17
State Financial Corporations Act, 1951 — Section 29
High Courts06 Dec 2013
Shishir Realty Private Ltd. and RKW Developers Pvt. Ltd. Vs The Vice Chairman and Managing Director, City and Industrial Development Corporation of Maharashtra Ltd., City and Industrial Development Corporation of Maharashtra Ltd., The Principal Secretary, Urban Development Department, Government of Maharashtra and The State of Maharashtra
Bombay High Court · (2014) 1 ABR 398 : (2014) 1 ALLMR 878 : (2014) 1 BomCR 274
High Courts06 Dec 2013Disposed Off
Milind Shriram Limaye Vs The State of Maharashtra and Others
Bombay High Court · (2014) 1 BomCR 610
High Courts06 Dec 2013Allowed
M/s. Hira Steel Limited Vs M/s. Prasanna V. Ghotage
Bombay High Court · (2014) 1 ABR 806 : (2014) 5 ALLMR 309
High Courts06 Dec 2013Dismissed
T. Ramlingam and Susairaj Vs Eble Egnasis and Francina through Legal Representatives
Bombay High Court · (2013) 12 BOM CK 0012
High Courts05 Dec 2013
Shri Krishna Chaitanya Enterprises Vs Union of India
Bombay High Court · (2014) 44 GST 681
High Courts05 Dec 2013Dismissed
Manakchand Chanilal Munot Vs The State of Maharashtra and Others
Bombay High Court · (2013) 12 BOM CK 0154
High Courts05 Dec 2013Allowed
Dr. Shrihari Limbaji Lahane Vs The State of Maharashtra
Bombay High Court · (2014) 2 BomCR(Cri) 515
High Courts05 Dec 2013Disposed Off
The Union of India Vs Mainabai and Rohankumar Bapurao Anasare
Bombay High Court · (2013) 12 BOM CK 0141
High Courts05 Dec 2013Disposed Off
Shobhasingh Premsingh Sandhu Vs The State of Maharashtra and Ajit singh
Bombay High Court · (2014) 1 BomCR(Cri) 288
High Courts05 Dec 2013
Babasaheb Diwanrao Barase Vs The State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 1056
High Courts05 Dec 2013Dismissed
Zee Entertainment Enterprises Limited Vs Klassic Studios and Films Private Limited
Bombay High Court · (2013) 12 BOM CK 0046
High Courts05 Dec 2013Dismissed
Hanuman Laxman Aroskar and Others Vs State of Goa and Another
Bombay High Court · (2014) 1 ABR 508 : (2014) 3 ALLMR 65 : (2014) 2 BomCR 322 : (2014) 2 MhLj 647
High Courts05 Dec 2013
Intesa Sanpaolo S.P.A. Vs Videocon Industries Limited
Bombay High Court · (2014) 120 CLA 389 : (2014) 183 CompCas 395
High Courts04 Dec 2013
Henkel Chembond Surface Technologies Ltd. Vs C.C.E.
Bombay High Court · (2014) 35 STR 304
High Courts04 Dec 2013
Anand alias Banti Mohan Tambole Vs Sub Divisional Magistrate and Another
Bombay High Court · (2014) ALLMR(Cri) 957
High Courts04 Dec 2013Dismissed
Reshma Rakesh Kadam Vs Rakesh Vijay Kadam
Bombay High Court · (2013) 12 BOM CK 0168