High Courts12 Dec 2013
Harischandra Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 676
COURT ARCHIVE
Bombay High Court judgments, 2013
2,696 judgments · page 6 of 135
High Courts12 Dec 2013Partly Allowed
Dr. Arjun Sitaram Nitinwar Vs Mr. Rama Sakharam Parad and Others
Bombay High Court · (2014) 2 BomCR 11 : (2014) 2 MhLj 390
High Courts12 Dec 2013Allowed
Surekha Sakharam Washiwale Vs Nanobha Dhondiba Bharekar and Others
Bombay High Court · (2014) 2 MhLj 405
High Courts12 Dec 2013Allowed
Smt. Sangita Sahebrao Bhalerao Vs The State of Maharashtra, Scheduled Tribe Certificate Scrutiny Committee, Brihan Mumbai Electric Supply and Transport Undertaking and The Additional District Dy. Collector, M.S.D.
Bombay High Court · (2014) 4 BomCR 727 : (2014) 2 MhLj 470
High Courts12 Dec 2013Allowed
Dinesh Vs The Collector, Nagpur and Others
Bombay High Court · (2014) 4 ABR 491 : (2014) 1 MhLj 460
High Courts12 Dec 2013Allowed
Eknath Vishnu Naik Vs The State of Maharashtra
Bombay High Court · (2013) 12 BOM CK 0048
High Courts11 Dec 2013Dismissed
Concept Pharmaceuticals Ltd. Vs Concept Pharmaceuticals Kamgar Sanghatna
Bombay High Court · (2014) MCR 553
High Courts11 Dec 2013Allowed
Kashinath Parvati Labade Vs The State of Maharashtra and The Deputy Director, Department of Social Forestry
Bombay High Court · (2014) 1 ABR 418 : (2014) 3 ALLMR 217 : (2014) 2 BomCR 555 : (2014) 141 FLR 314 : (2014) 4 MhLj 54
High Courts11 Dec 2013Dismissed
Amit Vs State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2132
High Courts11 Dec 2013Dismissed
Suresh Vishwanath Kumavat Vs Kailas Gokulsheth Kharote and The State of Maharashtra
Bombay High Court · (2014) 2 BomCR(Cri) 523
High Courts11 Dec 2013
Gajanan Babanrao Jadhav Vs The State of Maharashtra, Satyanarayan Shriram Lohiya, Jayprakash Satyanarayan Lohiya and Vijayprakash Satyanarayan Lohiya
Bombay High Court · (2014) 1 BomCR(Cri) 633
High Courts11 Dec 2013Dismissed
Durocrete Construction Quality Rating Agency Pvt. Ltd. Vs Shri Ramchandra Sudhakar Soman
Bombay High Court · (2013) 12 BOM CK 0068
High Courts11 Dec 2013
Mrs. Sarika Paresh Mehta and Mr. Paresh Ratilal Mehta Vs ERA Realtors Private Limited
Bombay High Court · (2014) 2 BomCR 119 : (2014) 2 MhLj 387
High Courts11 Dec 2013Allowed
Vilas Vs Manohar Kasahinath Manwatkar and Oriental Insurance Company Limited
Bombay High Court · (2013) 12 BOM CK 0027
Motor Vehicles Act, 1988 — Section 163A
High Courts11 Dec 2013
Leighton Contractors (India) Pvt. Ltd. Vs Union of India
Bombay High Court · (2014) 306 ELT 281
High Courts10 Dec 2013Partly Allowed
Naeem Ahmedkhan Vs State of Maharashtra
Bombay High Court · (2014) MCR 516
High Courts10 Dec 2013Allowed
Ravindra Ganeshlal Agrawal Vs Nandlal Kundanlal Agrawal and Others
Bombay High Court · (2013) 12 BOM CK 0153
High Courts10 Dec 2013Allowed
Rajendra Narayanji Narnaware and Others Vs The Regional Director, Municipal Administration and Others
Bombay High Court · (2013) 12 BOM CK 0148
High Courts10 Dec 2013Partly Allowed
Naeem Ahmedkhan Vs The State of Maharashtra, Maharashtra Jeevan Pradhikaran and Executive Engineer
Bombay High Court · (2013) 12 BOM CK 0143
High Courts10 Dec 2013Disposed Off
Smt. Rajeshree Pravin Sonawane, Pravin Sonawane and Asaram Sonawane Vs Shri Arvind Kumar Fatechand Manghiramalani
Bombay High Court · (2014) 2 BomCR 111 : (2014) 2 MhLj 580