High Courts16 Dec 2013Dismissed
Oriental Insurance Co. Ltd. Vs Mr. Karim Khan, The New India Assurance Co. Ltd., Nagpur Regional Office and Mohammad Ashik Khan
Bombay High Court · (2014) 1 ABR 520 : (2014) 3 ALLMR 613
COURT ARCHIVE
Bombay High Court judgments, 2013
2,696 judgments · page 5 of 135
High Courts16 Dec 2013Partly Allowed
Suresh and Others Vs Baburao (Thakkubai and Others)
Bombay High Court · (2013) 12 BOM CK 0009
High Courts13 Dec 2013
Harishchandra Damodar Kulkarni Vs State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 956
High Courts13 Dec 2013
Shri Gopal Shankarrao Deshmukh Vs Jagdamba Nagri Sahakari Patsanstha
Bombay High Court · (2014) ALLMR(Cri) 670 : (2014) 2 BC 565
High Courts13 Dec 2013Disposed Off
The Bank of New York Mellon Vs Zenith Infotech Limited
Bombay High Court · (2013) 12 BOM CK 0152
High Courts13 Dec 2013Dismissed
Pratap Shivaji Chumbale Vs Deepak Vishanath Pingale and Others
Bombay High Court · (2014) 3 ABR 500 : (2014) 2 BomCR 239 : (2014) 2 MhLj 589
High Courts13 Dec 2013Allowed
Ashok Gajmal Pawar Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1809
High Courts13 Dec 2013Dismissed
Kedarnath Ramdayal Bang and Others Vs The State of Maharashtra and Others
Bombay High Court · (2014) 2 BomCR 677
High Courts13 Dec 2013Allowed
Khairunissa Vs Anwar Khan Samdullah Khan
Bombay High Court · (2014) 2 BomCR 106
High Courts13 Dec 2013Dismissed
Prakash Agro Industries Ltd. Vs S.R.K. Products Pvt. Ltd.
Bombay High Court · (2014) 2 MhLj 439
High Courts13 Dec 2013Partly Allowed
Chandrakant Shriram Sharma Vs State of Maharashtra and Vilas C. Jadhav
Bombay High Court · (2014) ALLMR(Cri) 669
High Courts13 Dec 2013Dismissed
Dasharath Bhaguji Jadhav, Jaysingh Dasharath Jadhav, Devidas Dasharath Jadhav and Harishchandra Dasharath Jadhav Vs Kisan Bhaguji Jadhav and Others
Bombay High Court · (2014) 4 ABR 1
High Courts12 Dec 2013Allowed
Madhukar Bhikaji Patil Vs Union of India
Bombay High Court · (2014) MCR 575
High Courts12 Dec 2013Allowed
Riva Resorts Pvt. Ltd. Vs State of Goa
Bombay High Court · (2014) 3 ABR 305 : (2014) 3 BomCR 119
High Courts12 Dec 2013Disposed Off
Sanjay Mahadevappa Jawadekar Vs Rajkumar Rikram Chaudhari and Another
Bombay High Court · (2014) 1 ACC 753
High Courts12 Dec 2013
Babu and Others Vs The State of Maharashtra and Others
Bombay High Court · (2014) ALLMR(Cri) 949
High Courts12 Dec 2013Dismissed
The Oriental Insurance Company Limited Vs Smt. Kalavati
Bombay High Court · (2013) 12 BOM CK 0167
High Courts12 Dec 2013Disposed Off
Smt. Archana Sandip Purandare, Ku. Swarali Sandip Purandare, Shri Shashikant Raghunath Purandare (since deceased through its legal heirs and Madhavi Shashikant Purandare) Vs Shri Dawoodsab Ladlesab Walikar, Shri Bimappa Balappa Harijan and The Oriental Insurance Company Ltd.
Bombay High Court · (2014) 3 ABR 494 : (2014) 3 ACC 197 : (2014) 3 BomCR 125 : (2014) 1 RCR(Civil) 551
High Courts12 Dec 2013Dismissed
Madhukar Bhikaji Patil Vs The Union of India, The Principal and Zonal Railway''s
Bombay High Court · (2013) 12 BOM CK 0144
High Courts12 Dec 2013
Shri Sadashiv Narayanrao Jambhale Vs Indian Oil Corporation Ltd.
Bombay High Court · (2014) 2 BomCR 126