COURT ARCHIVE

Bombay High Court judgments, 2013

2,696 judgments · page 4 of 135

High Courts18 Dec 2013Partly Allowed

Bachhiram Vs The President, The Secretary, The Head Master and The Education Officer (Secondary) Bharati Vs The President, The Secretary, The Assistant Teacher and The Education Officer (Secondary)

Bombay High Court · (2013) 12 BOM CK 0023

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High Courts18 Dec 2013Disposed Off

L and T Finance Limited Vs Mr. Damodar Bandekar (Borrower) and Mr. Barkelo Gaonkar (Guarantor)

Bombay High Court · (2014) 2 BomCR 575

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High Courts18 Dec 2013Partly Allowed

M/s. Sanket Food Products Pvt. Ltd. Vs Prabhakar Asaram Bhalerao and Others

Bombay High Court · (2014) 141 FLR 433

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High Courts17 Dec 2013Disposed Off

Alka Vs The Divisional Joint Registar Co-operative Societies Aurangabad

Bombay High Court · (2014) MCR 629

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High Courts17 Dec 2013

Ravindrakumar Goel and Another Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 665

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High Courts17 Dec 2013Allowed

Bhartiya Kamgar Karmachari Mahasangh Vs The Maharashtra State Financial Corporation and State of Maharashtra

Bombay High Court · (2014) 2 ABR 783 : (2014) 141 FLR 792 : (2014) 1 LLN 617 : (2014) 2 MhLj 207

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High Courts17 Dec 2013

M/s. R.N. Tandon and Sons Vs Union of India

Bombay High Court · (2013) 12 BOM CK 0159

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High Courts17 Dec 2013

Sudesh Maniken Nair and Others Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 427

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High Courts17 Dec 2013Disposed Off

Mrs. Mandabai Revannath Gade Yeole Akhada Vs Mrs. Alka Namdeo Kadu Died-through heirs (Namdedo Ramchandra Kadu, Sharad Namdeo Kadu, Satish Namdeo Kadu and Mrs. Deepali Shantaram Chavan) and Rahuri Municipal Council

Bombay High Court · (2013) 12 BOM CK 0091

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High Courts17 Dec 2013Allowed

M/s. CPEC Engineering Ltd. and Others Vs The Bombay Mercantile Co-operative and The State of Maharashtra

Bombay High Court · (2014) 1 BomCR(Cri) 472 : (2014) 2 MhLj 800

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High Courts17 Dec 2013Partly Allowed

Rajkumar Dhunichand Sharma Vs The State of Maharashtra

Bombay High Court · (2014) 1 BomCR(Cri) 652

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High Courts17 Dec 2013Dismissed

ICICI Lombard General Insurance Company Limited Vs Shankarrao Ganpatrao Jichkar and Ms. Malatai Ramesh Dafe

Bombay High Court · (2014) 1 ABR 526 : (2014) 3 ACC 97 : (2014) 3 ALLMR 610 : (2014) 4 MhLj 183

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High Courts16 Dec 2013

India Steel Works Ltd. Vs Union of India

Bombay High Court · (2014) 306 ELT 296

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High Courts16 Dec 2013Allowed

Prakash Vs Rajesh Ramfer Yadav and Others

Bombay High Court · (2014) 2 ALLMR 546 : (2014) 3 MhLj 415

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High Courts16 Dec 2013Allowed

The State of Maharashtra Vs Sayyad Abdulhak Sayyad Khaja The State of Maharashtra Vs Ramesh, Santosh and Jahangir Babumiya Bhalke

Bombay High Court · (2014) 2 BomCR(Cri) 506

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High Courts16 Dec 2013

Sharad Pawar Vs Gopinath Munde and Others

Bombay High Court · (2014) 1 ABR 576 : (2014) 3 ALLMR 254 : (2014) 2 BomCR 27

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High Courts16 Dec 2013Dismissed

Anil Kondiba Satoshe Vs Mrs. Nanda Anil Satoshe

Bombay High Court · (2013) 12 BOM CK 0122

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High Courts16 Dec 2013Partly Allowed

Sandip Pandurang Nannaware Vs Shrigonda Krishi Utpana Bazar Samiti and District Deputy Registrar

Bombay High Court · (2014) 141 FLR 108

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High Courts16 Dec 2013

Municipal Council Vs Bhanudas Jayawanta Sonawane

Bombay High Court · (2014) 141 FLR 430 : (2014) LLR 424

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High Courts16 Dec 2013Dismissed

The National Insurance Co. Ltd. Vs Mr. Razique Ahmed, Mr. Asharafkha, Mr. Rajesh Singh Rambarojsingh Thakur

Bombay High Court · (2013) 12 BOM CK 0020

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