High Courts27 Nov 2013Allowed
National Aviators Guild Being a Trade Union Vs The Registrar of Trade Unions and Others
Bombay High Court · (2014) 4 ABR 189 : (2014) 141 FLR 111 : (2014) 2 LLN 101
COURT ARCHIVE
Bombay High Court judgments, 2013
2,696 judgments · page 13 of 135
High Courts27 Nov 2013
Nirmal Lifestyle Ltd. Vs Tulip Hospitality Services Ltd. Tulip Hospitality Services Ltd. Vs Nirmal Lifestyle Ltd.
Bombay High Court · (2013) 11 BOM CK 0051
High Courts27 Nov 2013Dismissed
Chief Executive Officer Vs The Assistant Labour Commissioner and Controlling Authority and Madhukar Dhondiram Nagargoje
Bombay High Court · (2014) 3 ALLMR 134 : (2014) 142 FLR 480 : (2014) 3 MhLj 639
High Courts26 Nov 2013
Commissioner of C. Ex. Vs Pratima Furniture and Decorators
Bombay High Court · (2014) 306 ELT 582
High Courts26 Nov 2013
Vaibhav Steel Corporation Vs Additional Commissioner of Sales Tax (Vat) and Others
Bombay High Court · (2014) 69 VST 460
High Courts26 Nov 2013Allowed
Vishva-Villa Cooperative Housing Society Limited Vs Municipal Corporation of Greater Mumbai, Maharashtra Housing and Area Development Authority and The State of Maharashtra
Bombay High Court · (2013) 11 BOM CK 0124
High Courts26 Nov 2013Dismissed
Vithalrao Narayanrao, Ganesh, Sau. Sandhya and Sau. Ranjana Vs Surendrakumar
Bombay High Court · (2014) 4 ALLMR 34 : (2014) 4 MhLj 667
High Courts26 Nov 2013
Bhagubai Walmik Khandagale Vs Social Forestry Department
Bombay High Court · (2014) 2 ALLMR 138
High Courts25 Nov 2013Allowed
Gajanan Subhashrao Shipparkar and Others Vs Sau. Jayashree
Bombay High Court · (2014) ALLMR(Cri) 1009
High Courts25 Nov 2013Dismissed
M/s. Raman Feed mills Vs M/s. Japfa Comfeeed India Limited
Bombay High Court · (2014) 1 MhLj 356
High Courts25 Nov 2013Allowed
Machindra Chandrabhan Dange Vs Siddhi CNC Private Limited
Bombay High Court · (2014) 4 ALLMR 39 : (2014) 2 BomCR 475 : (2014) 5 MhLj 173
High Courts25 Nov 2013Allowed
Lakshmi Machine Works Ltd. Vs Marathe Textiles Mills and Another
Bombay High Court · (2014) 2 BomCR 433 : (2014) 1 MhLj 722
High Courts25 Nov 2013Dismissed
M/s. Chadalavada Infratech Ltd. and Shri Ch. Ravindrababu Chadalavada Managing Director of M/s. Chadalavada Infratech Ltd. Vs Tata Capital Financial Services Ltd. and Shri Samala Surendra Reddy
Bombay High Court · (2013) 11 BOM CK 0045
High Courts25 Nov 2013Disposed Off
Prakash Pundlik Palaskar, Subhash Pundlik Palaskar, Bharat Maniram Palaskar and Ambadas Laxman Puri Vs The State of Maharashtra and Arun Motiram Bajad
Bombay High Court · (2013) 11 BOM CK 0044
High Courts25 Nov 2013Allowed
Ramesh Vishwanath Lonkar Vs Ramesh
Bombay High Court · (2014) ALLMR(Cri) 847
High Courts25 Nov 2013
Indepay Networks Pvt. Ltd. And Rajib Saha Managing Director of Indepay Networks Pvt. Ltd. Vs Indepay Networks Pvt. Ltd. and Eros Corporate Tower, New Delhi
Bombay High Court · (2014) 2 BomCR 392
High Courts25 Nov 2013Partly Allowed
Noora Vs State of Maharashtra Gorakh Narayan Bhosale Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 106 : (2014) 1 BomCR(Cri) 647
High Courts22 Nov 2013Allowed
Pradeep Purshottam Pimperkhede Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3064
High Courts22 Nov 2013Disposed Off
Pradeep Purshottam Pimperkhede Vs State of Maharashtra
Bombay High Court · (2014) 3 BomCR(Cri) 419