High Courts22 Nov 2013Disposed Off
Nivruti Dnyanoba Davale (Patil) Vs The Additional Collector, The Tahsildar and Basavraj
Bombay High Court · (2014) 4 ALLMR 25 : (2014) 4 MhLj 635
COURT ARCHIVE
Bombay High Court judgments, 2013
2,696 judgments · page 14 of 135
High Courts22 Nov 2013
Bhagwat Rajaram Patil Vs The State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 702
High Courts22 Nov 2013Allowed
Sunil Dattatray Nigade (Deshmukh) and Others Vs Special Land Acquisition Officer for Morba and The State of Maharashtra
Bombay High Court · (2014) 2 ALLMR 370 : (2014) 3 BomCR 207 : (2014) 1 MhLj 361
High Courts22 Nov 2013
Pradip Gajanan Koli Vs State of Maharashtra and Others Sunita Vs Commissioner of Central Excise and Custom and Another.
Bombay High Court · (2014) 1 ABR 140 : (2014) 1 ALLMR 753 : (2014) 1 BomCR 175 : (2014) 2 MhLj 779
High Courts22 Nov 2013Dismissed
Shri. Suresh Shamrao Kamble Vs State of Maharashtra, The Honourable Minister for Law and Judiciary, The Principal Secretary, Law and Judiciary Department and Shri. Dilip Jinadattarao Mangsule
Bombay High Court · (2014) 1 BomCR 146 : (2013) 5 LLN 470 : (2014) 1 MhLj 474
High Courts22 Nov 2013Dismissed
Anuj Hemant Sheth Vs Sumer Set Co-operative Housing Society Limited, Neo Housing and Infrastructure Development Limited and Vishal H. Mandlani
Bombay High Court · (2014) 1 MhLj 353
High Courts22 Nov 2013Allowed
M/s. Sultanabad Villa Co-operative Housing Society Ltd. and Others Vs M/s. Mazda Construction Co. and Others
Bombay High Court · (2014) 1 ABR 207 : (2014) 3 BomCR 342 : (2014) 1 MhLj 406
High Courts22 Nov 2013Allowed
Smt. Jayshree Vs The State of Maharashtra, Smt. Nilawati, Bharat and Mrs. Rohini
Bombay High Court · (2014) ALLMR(Cri) 1065
High Courts22 Nov 2013Allowed
Syed Kadir Syed Isaq Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1704
High Courts21 Nov 2013Allowed
Sudamrao Keshawrao Aher, Sahebrao Sukhdeorao Rindhe and Ashok Sahebrao Jadhav Vs The State of Maharashtra and Others
Bombay High Court · (2014) 2 ABR 760 : (2014) 1 ALLMR 697
High Courts21 Nov 2013Allowed
Sanjay Suganchand Kasliwal Vs Jugalkishor Chhaganlal Tapadia, Neelam Pankaj Gangwal, Venugopal Omprakash Jaju and Vijaykumar Ramprasad Jaju
Bombay High Court · (2014) 1 ABR 218 : (2014) 121 CLA 68 : (2014) 2 CompLJ 273
High Courts21 Nov 2013Allowed
M/s. EvGreen Machine Tool and Automation Pvt. Ltd. and Another Vs M/s. Mayur Engineering Works and Another
Bombay High Court · (2014) ALLMR(Cri) 1038 : (2014) 3 BC 404
High Courts21 Nov 2013Dismissed
Sumit Santosh Sahadev (Varma) Vs The Electoral Registration Officer, Ahmednagar, The State Election Commission, Mumbai and Ahmednagar Municipal Corporation
Bombay High Court · (2014) 1 ALLMR 56 : (2014) 2 BomCR 647 : (2014) 2 MhLj 229
High Courts21 Nov 2013Dismissed
M/s. Bhandari Udyog Limited Vs Industrial Facilitation Council, Office of the Commissioner and Indira Sahakari Sut Girani Ltd.
Bombay High Court · (2014) 2 BomCR 70
High Courts21 Nov 2013Dismissed
Kolhapur Ice and Cold Storage Co. Vs Rajput Dairy
Bombay High Court · (2014) 4 ABR 495 : (2014) 2 ALLMR 151 : (2014) 1 MhLj 367
High Courts21 Nov 2013Dismissed
Gayatri Narendra Kulkarni @ Diplai Suhas Tare Vs The State of Maharashtra, The State Election Commission, Mumbai and The Commissioner/Returning Officer, Ahmednagar
Bombay High Court · (2014) 1 ABR 246 : (2014) 1 ALLMR 821 : (2014) 2 BomCR 715
High Courts21 Nov 2013Dismissed
Azhar Jahangir Shaikh Vs The State Election Commission, The District Election Officer, Ahmednagar, The Electoral Registration Officer, Ahmednagar and The Commissioner, Ahmednagar
Bombay High Court · (2014) 2 ALLMR 637 : (2014) 3 MhLj 410
High Courts21 Nov 2013Dismissed
Rani Laxman Wagh Vs The Electoral Registration Officer, The State Election Commission and Ahmednagar Municipal Corporation
Bombay High Court · (2014) 2 ALLMR 286 : (2014) 2 BomCR 131
High Courts21 Nov 2013
Shri Sandip Sankarlal Kedia Vs Smt. Pooja Sandip Kedia
Bombay High Court · (2014) 1 ABR 407 : AIR 2014 Bom 26 : (2014) 1 ALLMR 673 : (2014) 2 BomCR 210 : (2014) 1 MhLj 423
High Courts21 Nov 2013Allowed
Maharashtra Shikshan Prasarak Mandal, Pimpalgaon (Bhosale) and Maharashtra High School Junior College Vs Shri Kawadu Pandurangji Ghutake and Deputy Director of Education
Bombay High Court · (2014) 4 ALLMR 46 : (2014) 2 BomCR 651 : (2014) 5 MhLj 151