COURT ARCHIVE
526 judgments · page 4 of 27
Bombay High Court · (1984) 2 BomCR 393
Bombay High Court · (1984) 48 FLR 196 : (1984) 1 LLJ 517
Bombay High Court · (1984) 1 BomCR 516
Bombay High Court · (1984) 16 ELT 37
Bombay High Court · (1984) 16 ELT 217
Bombay High Court · (1989) 23 ECR 296 : (1984) 15 ELT 375
Bombay High Court · (1984) 2 BomCR 502
Bombay High Court · (1985) 1 BomCR 78
Bombay High Court · (1987) 30 ELT 700
Bombay High Court · (1984) MhLj 132
Bombay High Court · AIR 1985 Bom 14
Bombay High Court · (1984) 39 CTR 141 : (1985) 153 ITR 223 : (1984) 17 TAXMAN 62
Bombay High Court · (1984) 15 ELT 367
Bombay High Court · AIR 1984 Bom 239 : (1984) 2 BomCR 26 : (1983) 85 BOMLR 600 : (1984) MhLj 34
Bombay High Court · (1984) 43 CTR 5 : (1985) 153 ITR 209
Bombay High Court · (1984) 16 ELT 241
Bombay High Court · (1984) 2 ACC 424 : (1985) ACJ 79 : (1984) 2 BomCR 9 : (1986) 60 CompCas 87
Bombay High Court · (1984) 86 BOMLR 196
Bombay High Court · (1984) 43 CTR 5 : (1985) 153 ITR 209
Bombay High Court · (1984) MhLj 809