High Courts08 Dec 1983Allowed
Mahendralal Mohanlal Sharma Vs Ajit Singh Harinamsingh and others
Bombay High Court · (1984) MhLj 402
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Bombay High Court judgments, 1983
526 judgments · page 3 of 27
High Courts07 Dec 1983
Gufic Laboratories and three others Vs Union of India and three others
Bombay High Court · (1989) 23 ECR 473 : (1984) 17 ELT 27 : (1983) 140 ITR 158(1)
Central Excises and Salt Act, 1944 — Section 36(2)
High Courts07 Dec 1983
Shantilal Walchand Kothari Vs Shantabai Purushotam Deshmukh and Others
Bombay High Court · AIR 1984 Bom 306
Constitution of India, 1950 — Article 226
High Courts07 Dec 1983Dismissed
Asha Soap Factory Vs Dhanthak and Company and Another
Bombay High Court · (1985) 1 BomCR 298
Trade and Merchandise Marks Act, 1958 — Section 105, 109, 11, 28, 29
High Courts07 Dec 1983
Veeramma B. Babu Vs Janardhan
Bombay High Court · (1984) 2 BomCR 46 : (1984) MhLj 276
Maharashtra Vacant Lands (Prohibition of Unauthorised Occupation and Summary Eviction) Act, 1975 — Section 5, 8Specific Relief Act, 1963 — Section 6
High Courts07 Dec 1983
Hindustan Spinning and Weaving Mills Vs Union of India and another
Bombay High Court · (1984) 17 ELT 281
Customs Act, 1962 — Section 25(1)
High Courts06 Dec 1983
Johann A. Wulfing Vs Chemical Industrial and Pharmaceutical Laboratories Limited and Another
Bombay High Court · AIR 1984 Bom 281
Trade and Merchandise Marks Act, 1958 — Section 12
High Courts06 Dec 1983Dismissed
Salgaocar Engineers Private Ltd. Vs Shri O.J.F. Gomes, Asst. Collector of Customs
Bombay High Court · (1984) 86 BOMLR 127
Customs Act, 1962 — Section 2, 87
High Courts06 Dec 1983
Ratnaprapha V. Tople Vs Sulochana Damodar and Others
Bombay High Court · (1985) 2 BomCR 128
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(2), 12(3), 13, 18
High Courts06 Dec 1983
Hiralal Parbhudas Vs Ganesh Trading Company and Others
Bombay High Court · AIR 1984 Bom 218
Criminal Procedure Code, 1973 (CrPC) — Section 6Oaths Act, 1969 — Section 3(1)Trade and Merchandise Marks Act, 1958 — Section 12, 12(3), 56
High Courts06 Dec 1983
Kamani Tubes Ltd. Vs Official Liquidator and Liquidator, Kamani Bros. P. Ltd. and another
Bombay High Court · (1984) 86 BOMLR 92 : (1985) 58 CompCas 233 : (1984) MhLj 618
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 15Companies Act, 1956 — Section 457
High Courts06 Dec 1983
Gujarat State Export Corporation Ltd. and another Vs Union of India and another
Bombay High Court · (1984) 17 ELT 50
Customs Act, 1962 — Section 111
High Courts02 Dec 1983
Maharashtra State Co-operative Land Development Bank Ltd. and Another Vs Khusal Ramchandra Nehete and Others
Bombay High Court · (1984) 1 BomCR 257 : (1984) MhLj 364
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43Transfer of Property Act, 1882 — Section 58
High Courts02 Dec 1983Dismissed
State of Maharashtra Vs Baburao Vishwanath Shende and others
Bombay High Court · (1984) MhLj 557
Land Acquisition Act, 1894 — Section 25(2), 25(3), 4, 9
High Courts02 Dec 1983
FIFTH Income Tax OFFICER Vs MASTER BANKIMCHANDRA SUMANLAL.
Bombay High Court · (1986) 17 ITD 931
Income Tax Act, 1961 — Section 143(2)
High Courts01 Dec 1983
N.N. Khubchandani Vs State of Maharashtra
Bombay High Court · (1988) 4 BomCR 139
Maharashtra Municipalities Act, 1965 — Section 51A
High Courts01 Dec 1983
Gangabisan Panalal Joshi and Others Vs Dattatraa Chandrasa Bilade and Another
Bombay High Court · AIR 1984 Bom 332 : (1984) 2 BomCR 1 : (1983) 86 BOMLR 97 : (1985) MhLj 305
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(2), 29Civil Procedure Code, 1908 (CPC) — Section 96
High Courts01 Dec 1983
Fakirchand M. Shah Vs Union of India and others
Bombay High Court · (1985) 20 ELT 38
High Courts01 Dec 1983
Jain Exports Pvt. Ltd. and another Vs Union of India and others
Bombay High Court · (1985) 20 ELT 35
Customs Act, 1962 — Section 25, 25(2)
High Courts30 Nov 1983
R.K.H. Industries and another Vs Union of India and another
Bombay High Court · (1984) 16 ELT 40 : (1982) 135 ITR 597(1)
Constitution of India, 1950 — Article 226