COURT ARCHIVE

Bombay High Court judgments, 1983

526 judgments · page 27 of 27

High Courts11 Jan 1983

M.D. Lotlikar Vs R.C. De Desouza, Commissioner of Income Tax, Bombay City-V

Bombay High Court · (1983) 34 CTR 17 : (1984) 145 ITR 433 : (1983) 13 TAXMAN 303

Income Tax Act, 1961 — Section 144, 179, 179(1)

High Courts11 Jan 1983

Bombay High Court · (1983) 35 CTR 366 : (1984) 147 ITR 440 : (1983) 15 TAXMAN 15

Income Tax Act, 1961 — Section 32, 32(2), 67, 72, 73

High Courts10 Jan 1983

Bombay High Court · (1983) 35 CTR 190 : (1984) 147 ITR 509 : (1983) 14 TAXMAN 545

Wealth Tax Act, 1957 — Section 21(1), 21(4)

High Courts10 Jan 1983

Bombay High Court · (1983) 36 CTR 198 : (1984) 147 ITR 455

Income Tax Act, 1961 — Section 52(1), 52(2)

High Courts10 Jan 1983

Bombay High Court · (1983) 37 CTR 206 : (1984) 147 ITR 21 : (1983) 15 TAXMAN 253

Income Tax Act, 1961 — Section 52, 52(2), 55A

High Courts01 Jan 1983

Bombay High Court · (1984) 17 ELT 63

Customs Act, 1962 — Section 14(1)