High Courts28 Jan 1983
Satyavijay Commercial Company Vs Commissioner of Sales Tax, Maharashtra State
Bombay High Court · (1982) 137 ITR 20 : (1984) 55 STC 186
Bombay Sales Tax Act, 1959 — Section 41, 52(1), 61
COURT ARCHIVE
Bombay High Court judgments, 1983
526 judgments · page 25 of 27
High Courts27 Jan 1983
Mumbai Grahak Panchayat Vs State of Maharashtra
Bombay High Court · (1983) 85 BOMLR 218
Constitution of India, 1950 — Article 19, 21, 226, 246, 43
High Courts27 Jan 1983
Eknath Kira Akhadkar and Others etc. Vs Administrative Tribunal and Others etc.
Bombay High Court · AIR 1984 Bom 144
General Clauses Act, 1897 — Section 6Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1976 — Section 22(3), 32(4)Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 — Section 2, 22, 22(2), 22(3)
High Courts25 Jan 1983Dismissed
Union of India (UOI) Vs John Samuel Peters
Bombay High Court · (1983) 85 BOMLR 297
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 33C
High Courts25 Jan 1983Allowed
Nasibdar Suba Fakir Vs Adhia and Company and others
Bombay High Court · (1983) MhLj 647
Motor Vehicles Act, 1988 — Section 95(l)(b)
High Courts25 Jan 1983
Nasibdar Suba Fakir Vs Adhia and Company and Others
Bombay High Court · (1984) 1 ACC 105 : AIR 1984 Bom 1 : (1983) 1 BomCR 520 : (1983) 85 BOMLR 373 : (1985) 58 CompCas 449 : (1984) ILR (Bom) 1714 : (1983) MhLj 647
Bombay Motor Vehicles Tax Rules, 1940 — Rule 118Motor Vehicles Act, 1939 — Section 95, 95(1)
High Courts24 Jan 1983
Shree Vindhya Paper Mills Ltd. Vs Union of India and Others
Bombay High Court · AIR 1983 Bom 270 : (1983) 1 CompLJ 361
Industries (Development and Regulation) Act, 1951 — Section 13(1), 2, 29, 3
High Courts21 Jan 1983Dismissed
Rukhminibai Ramvilas Lahoti Vs Muralidhar Govindram and Company
Bombay High Court · (1985) 1 BomCR 418 : (1983) 85 BOMLR 454
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 5
High Courts20 Jan 1983
Anirudh Jageorao Vs Babarao Irbaji and Others
Bombay High Court · AIR 1983 Bom 391 : (1983) ARBLR 304 : (1983) MhLj 379
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 3, 4
High Courts20 Jan 1983Allowed
Meharunnishabai (Smt.) and Another Vs Abdul Razak Mohammed Ayub and Another
Bombay High Court · (1983) 1 BomCR 473
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 497
High Courts20 Jan 1983
Prabhakar Deshmukh Vs Vinayakrao Kaushal
Bombay High Court · AIR 1983 Bom 301 : (1983) 85 BOMLR 295
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1(3)
High Courts20 Jan 1983
Sayed Ahmed Vs The Additional Secretary to the Government of India and others
Bombay High Court · (1983) 01 BOM CK 0006
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Foreign Exchange Regulation Act, 1973 — Section 9
High Courts18 Jan 1983
Vasantkumar Radhakisan Vora and Others Vs Board of Trustees of the Port of Bombay and Others
Bombay High Court · AIR 1984 Bom 96 : (1984) 2 BomCR 478 : (1984) ILR (Bom) 1784(1)
Constitution of India, 1950 — Article 14, 226, 227
High Courts17 Jan 1983
Corporation of the City of Nagpur Vs M/s Inland Carriers Nagpur and another
Bombay High Court · (1987) 1 LLJ 270
Bombay Shops and Establishments Act, 1948 — Section 2(27), 2(28), 35, 36, 37Factories Act, 1948 — Section 8Motor Transport Workers Act, 1961 — Section 1(4), 2, 20, 26, 27
High Courts17 Jan 1983
Madhukar Vithoba Thakare Vs State of Maharashtra
Bombay High Court · (1983) 1 BomCR 595
Bombay Prohibition Act, 1949 — Section 66(1)
High Courts14 Jan 1983
Jayaprakash Shamsundar Mandare Vs Laxminarayan Mulidhar Mundade and Others
Bombay High Court · AIR 1983 Bom 364 : (1983) 1 BomCR 552(1) : (1983) 85 BOMLR 96 : (1983) MhLj 362
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15(1)
High Courts14 Jan 1983
Harinarayan Jamnadas Lakhani Vs Commissioner of Income Tax, Vidarbha and Marathwada
Bombay High Court · (1983) 35 CTR 186 : (1984) 147 ITR 576 : (1983) 14 TAXMAN 455
Income Tax Act, 1961 — Section 66
High Courts14 Jan 1983
Smt. Zubedabai Vs Commissioner of Income Tax, Vidarbha and Marathwada
Bombay High Court · (1984) 39 CTR 124 : (1984) 148 ITR 104 : (1984) 17 TAXMAN 124
Income Tax Act, 1961 — Section 37, 56, 57, 58, 58(1)
High Courts14 Jan 1983
Sonubai Yeshwant Jadhay Vs Bala Govinda Yadav and Others
Bombay High Court · AIR 1983 Bom 156 : (1983) 1 BomCR 632 : (1983) 85 BOMLR 398
Civil Procedure Code, 1908 (CPC) — Section 100, 100(4), 101, 151Constitution of India, 1950 — Article 14, 15Hindu Succession Act, 1956 — Section 15(2)