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Bombay High Court judgments, 1983

526 judgments · page 2 of 27

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High Courts16 Dec 1983

Purshottam Thackersey Vs K.N. Anantarama Ayyar, Commissioner of Wealth-tax and another

Bombay High Court · (1984) 39 CTR 249 : (1985) 154 ITR 395 : (1984) 18 TAXMAN 443

Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 18(1), 18(1)A, 18B
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High Courts16 Dec 1983Dismissed

Govind Mahadeo Bandekar, Panaji Vs Ramkrishna Vassu Usgaonkar and others

Bombay High Court · (1988) MhLj 224

Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 — Section 12
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High Courts16 Dec 1983

Nusli Neville Wadia Vs T.L. Nilkanthan, Wealth Tax Officer, Companies Circle-VI(II), Bombay and another

Bombay High Court · (1984) 39 CTR 145 : (1985) 154 ITR 447 : (1984) 17 TAXMAN 64

Wealth Tax Act, 1957 — Section 17
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High Courts15 Dec 1983

Gulam Husain Mirza Vs Laxmidas Premji alias Sagar Premji and Another

Bombay High Court · (1984) 1 BomCR 520 : (1984) MhLj 215

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
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High Courts15 Dec 1983

Manavendra Chitnis and another Vs Leela Chitnis Studios P. Ltd. and others

Bombay High Court · (1985) 58 CompCas 113 : (1984) MhLj 586

Arbitration Act, 1940 — Section 30, 34Civil Procedure Code, 1908 (CPC) — Section 10, 141, 151Companies Act, 1956 — Section 397, 398, 399, 400, 402
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High Courts14 Dec 1983Allowed

Nirmala Dhondiram Kadam (Smt.) Vs Shatrughana K. Padava and Others

Bombay High Court · (1984) 1 BomCR 395 : (1984) MhLj 244

Maharashtra Housing and Area Development Act, 1976 — Section 664, 71
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High Courts14 Dec 1983

Namdeo Govindrao Patil and Others Vs State of Maharashtra and Others

Bombay High Court · (1984) 1 BomCR 592

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High Courts14 Dec 1983

Rameshchandra Ramlal Khandelwal Vs Shankarlal Maganlal Joshi and Others

Bombay High Court · (1984) 2 BomCR 245 : (1984) MhLj 187

Arbitration Act, 1940 — Section 34
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High Courts14 Dec 1983

Balasaheb Ramrao Latkar Vs State of Maharashtra

Bombay High Court · (1983) 12 BOM CK 0021

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 300, 302
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High Courts13 Dec 1983

Vimalabai Pawar Vs Laxmibai Nandrekar

Bombay High Court · (1984) 1 BomCR 177

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
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High Courts13 Dec 1983Dismissed

Hormazd Kaikhushroo Sethna Vs Tulsidas Chogumal Chabria of Bombay and Others

Bombay High Court · (1985) 1 BomCR 1

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28, 5(11), 5(4A)Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
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High Courts13 Dec 1983

Laxman Rana Gavli and Others Vs State of Maharashtra

Bombay High Court · (1984) 1 BomCR 458

Penal Code, 1860 (IPC) — Section 302, 34
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High Courts12 Dec 1983

M.T. Kapadia and another Vs S.V. Naik and another

Bombay High Court · (1984) 41 CTR 169 : (1985) 154 ITR 251 : (1984) 17 TAXMAN 70

Income Tax Act, 1961 — Section 139, 141, 141(1)
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High Courts12 Dec 1983

Modern Chemical Works and another Vs V.B. Kulkarni and others

Bombay High Court · (1984) 39 CTR 139 : (1984) 39 CTR 138 : (1985) 154 ITR 230 : (1984) 17 TAXMAN 66

Income Tax Act, 1961 — Section 119, 119(2)
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High Courts12 Dec 1983

Annat Gopalrao Shende Vs Jankibai Gopalrao Shende and Others

Bombay High Court · AIR 1984 Bom 319 : (1983) 86 BOMLR 123 : (1984) MhLj 183

General Clauses Act, 1897 — Section 13, 13(2)Hindu Succession Act, 1956 — Section 23
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High Courts09 Dec 1983

Shamsudeen Abdul Rahim and another Vs National Dairy Development Board, Anand and others

Bombay High Court · (1984) 48 FLR 187 : (1982) 135 ITR 689(1) : (1984) 1 LLJ 496

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High Courts09 Dec 1983

Apte Amalgamations Limited Vs Central Board of Direct Taxes and others

Bombay High Court · (1984) 39 CTR 251 : (1985) 153 ITR 824 : (1984) 17 TAXMAN 135

Income Tax Act, 1961 — Section 80
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High Courts08 Dec 1983Allowed

Biharilal Ramprasad Vs State of Maharashtra and Others Radheshyam Biharilal and Another Vs State and Others

Bombay High Court · (1984) 1 BomCR 379 : (1984) MhLj 729

Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 17(1), 17(2)
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High Courts08 Dec 1983Dismissed

Indirabai Vaidya and others Vs Vijaya Vaidya and another

Bombay High Court · (1984) MhLj 1053

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High Courts08 Dec 1983

Shyam Sunder Kabra Vs S.M. Nadkarni and others

Bombay High Court · (1984) 43 CTR 26 : (1985) 155 ITR 500

Income Tax Act, 1961 — Section 119, 143, 143(2), 143(3), 297
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