High Courts15 Apr 1948
Emperor Vs Atmaram Narayan Patil
Bombay High Court · (1948) 50 BOMLR 576
Criminal Procedure Code, 1898 (CrPC) — Section 198Government of India Act, 1915 — Section 107
COURT ARCHIVE
Bombay High Court judgments, 1948
191 judgments · page 6 of 10
High Courts14 Apr 1948
In Re: Moinuddin Abdullamia Koreishi
Bombay High Court · AIR 1949 Bom 86 : (1948) 50 BOMLR 579
Bombay Public Security Measures Act, 1947 — Section 2(1)(a)
High Courts14 Apr 1948Allowed
Haji Abdul Razaq Vs Sheikh Ali Bakhsh
Bombay High Court · (1948) 50 BOMLR 661
High Courts12 Apr 1948
Emperor Vs Peter D''souza
Bombay High Court · (1948) 50 BOMLR 574
Penal Code, 1860 (IPC) — Section 302
High Courts09 Apr 1948
Somabhai Shanabai Patel Vs Narandas Zaverdas
Bombay High Court · AIR 1949 Bom 308 : (1949) 51 BOMLR 461
Bombay Agricultural Debtors Relief Act, 1947 — Section 19, 4
High Courts08 Apr 1948Dismissed
Mangibai Gulabchand Vs Suganchand Bhikamchand
Bombay High Court · (1948) 50 BOMLR 660
High Courts07 Apr 1948
Beli Ram and Brothers Vs Chaudri Mohammad Afzal
Bombay High Court · (1948) 50 BOMLR 674
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Apr 1948Dismissed
Anwari Begum Gulzarkhan Vs Commissioner of Police
Bombay High Court · AIR 1949 Bom 82 : (1948) 50 BOMLR 593
Bombay Public Security Measures Act, 1947 — Section 3
High Courts07 Apr 1948Allowed
Mahomed Yasin Nurie Vs Shripat Amrit Dange
Bombay High Court · AIR 1949 Bom 19 : (1948) 50 BOMLR 471
Government of India Act, 1935 — Section 291, 59(1)
High Courts06 Apr 1948Dismissed
Durga Prasad Vs Ghanshiam Das
Bombay High Court · (1948) 50 BOMLR 669
High Courts06 Apr 1948Dismissed
Gouri Dutt Maharaj Vs Sheikh Sukur Mohammed
Bombay High Court · (1948) 50 BOMLR 657
Transfer of Property Act, 1882 — Section 52
High Courts06 Apr 1948
Kavasji Pestonji Dalal Vs Rustomji Sorabji Jamadar
Bombay High Court · AIR 1949 Bom 42 : (1948) 50 BOMLR 450
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 50Government of India Act, 1935 — Section 224
High Courts06 Apr 1948Dismissed
Ramesh Ramanlal Saraiya Vs Kusum Madgaokar
Bombay High Court · AIR 1949 Bom 1 : (1948) 50 BOMLR 426
Divorce Act, 1869 — Section 19, 7
High Courts31 Mar 1948
Wasudeo Anant Sohoni Vs Emperor.
Bombay High Court · (1949) CriLJ 165
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts31 Mar 1948
Dattatraya Pandurang Datar Vs Hari Keshav Gokhale
Bombay High Court · AIR 1949 Bom 100 : (1948) 50 BOMLR 622
City of Bombay Police Act, 1902 — Section 60
High Courts30 Mar 1948Dismissed
Maria M.E.L. Noronha Vs Peter E.V. Noronha
Bombay High Court · (1948) 50 BOMLR 477
High Courts29 Mar 1948
Raonakali Roshanali Vs Emperor
Bombay High Court · (1949) CriLJ 84
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts24 Mar 1948
BANSILAL GULABCHAND Vs COMMISSIONER OF Income Tax, BOMBAY (MOFUSSIL).
Bombay High Court · (1948) 16 ITR 251
High Courts24 Mar 1948
Bansilal Gulabchand Vs The Commissioner of Income Tax
Bombay High Court · (1948) 50 BOMLR 375
Income Tax Act, 1922 — Section 66(1), 66(3)
High Courts23 Mar 1948
SHREE LAXMI SILK MILLS, BOMBAY Vs COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY CITY.
Bombay High Court · AIR 1949 Bom 12 : (1948) 16 ITR 98
Excess Profits Tax Act, 1940 — Section 2(5)Income Tax Act, 1961 — Section 12