High Courts10 Aug 1948
Vishnu Ramkrishna Wani Vs Nathu Vithal Wani
Bombay High Court · AIR 1949 Bom 266 : (1949) 51 BOMLR 245
Evidence Act, 1872 — Section 71Succession Act, 1925 — Section 63
COURT ARCHIVE
Bombay High Court judgments, 1948
191 judgments · page 4 of 10
High Courts05 Aug 1948
R.M.D. Chamarbaghwalla Vs Y.R. Parpia
Bombay High Court · AIR 1950 Bom 230 : (1950) 52 BOMLR 231
Evidence Act, 1872 — Section 123, 162
High Courts03 Aug 1948
Akbarally A. Eski Vs Effy Andrade
Bombay High Court · (1950) 52 BOMLR 636
Bombay Land Revenue Code, 1879 — Section 37
High Courts03 Aug 1948Dismissed
Kaikhushroo Pirojsha Ghiara Vs C.P. Syndicate, Ltd.
Bombay High Court · (1948) 50 BOMLR 744
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts30 Jul 1948
Sudama Sheoba Vs King Emperor
Bombay High Court · (1950) CriLJ 224
Penal Code, 1860 (IPC) — Section 302
High Courts28 Jul 1948
Y.R. Parpia Vs R.M.D. Chamarbagwalla
Bombay High Court · AIR 1949 Bom 109 : (1948) 50 BOMLR 728
Bombay Prize Competition Tax Act, 1939 — Section 4
High Courts26 Jul 1948
Abdullamiya Hamdumiya Vs Mahomedmiya Gulamhusein
Bombay High Court · AIR 1949 Bom 276 : (1949) 51 BOMLR 241
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts26 Jul 1948
Muppannappa Kannappa Gastiyavar Vs Fakiragouda Chanbasangouda Gangangoudar
Bombay High Court · AIR 1949 Bom 213 : (1949) 51 BOMLR 242
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts22 Jul 1948
In Re: Jayantilal Nathubhai Parekh
Bombay High Court · AIR 1949 Bom 319 : (1949) 51 BOMLR 653
Bombay Public Security Measures Act, 1947 — Section 2(1)(a), 21
High Courts22 Jul 1948
Juharimal Senaji Vs Liladhar Madhavji Satwara
Bombay High Court · AIR 1949 Bom 304 : (1949) 51 BOMLR 485
Bombay Agricultural Debtors Relief Act, 1947 — Section 19, 2(3)
High Courts21 Jul 1948
Raj Rani Vs Prem Adib
Bombay High Court · AIR 1949 Bom 215 : (1949) 51 BOMLR 256
Contract Act, 1872 — Section 11
High Courts20 Jul 1948
Haridas Damaji Awade Vs Provincial Government, C.P. and Berar
Bombay High Court · (1949) CriLJ 492
Central Provinces and Berar Public Safety Act, 1948 — Section 2(2)Criminal Law (Amendment) Act, 1908 — Section 16Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts20 Jul 1948Dismissed
Shamrao Babaji Lokare Vs Bhimrao Kondi Lokare
Bombay High Court · AIR 1949 Bom 311 : (1949) 51 BOMLR 466
High Courts19 Jul 1948Dismissed
The Bank of Bihar, Limited Vs Sarangdhar Singh
Bombay High Court · (1949) 51 BOMLR 936
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Jul 1948Dismissed
D.N. Cooper Vs Shiavax Cowasji Cambata
Bombay High Court · AIR 1949 Bom 131 : (1948) 50 BOMLR 718
Bombay Rents, Hotel and Lodging House Rates Control Act, 1944 — Section 9Transfer of Property Act, 1882 — Section 108(j)
High Courts19 Jul 1948Allowed
Muthuswami Thevar Vs Chidambara Thevar
Bombay High Court · (1949) 51 BOMLR 5
High Courts16 Jul 1948
Kalidas Amtharam Vs Emperor
Bombay High Court · AIR 1949 Bom 168 : (1949) CriLJ 635
Bombay Harijan (Removal of Social Disabilities) Act, 1946 — Section 7
High Courts16 Jul 1948
Emperor Vs Kalidas Amtharam
Bombay High Court · (1949) 51 BOMLR 100
Government of India Act, 1915 — Section 104
High Courts15 Jul 1948Dismissed
The Maharaja of Pittapuram Vs The Province of Madras
Bombay High Court · (1949) 51 BOMLR 185
High Courts12 Jul 1948Dismissed
Mustafa Ali Khan Vs The Commissioner of Income Tax
Bombay High Court · (1949) 51 BOMLR 431
Income Tax Act, 1922 — Section 2(1)(a), 4, 4(3)(viii)