High Courts10 Feb 1948Allowed
Treasurer of Charitable Endowments Vs S.F.B. Tyabji
Bombay High Court · AIR 1948 Bom 349 : (1948) 50 BOMLR 240
Transfer of Property Act, 1882 — Section 108(j)
COURT ARCHIVE
Bombay High Court judgments, 1948
191 judgments · page 10 of 10
High Courts06 Feb 1948Dismissed
Shripatrao Madhavrao Shinde Vs Parvatibai Ganpatrao Shinde
Bombay High Court · AIR 1949 Bom 252 : (1949) 51 BOMLR 162
Bombay Hereditary Offices (Amendment) Act, 1886 — Section 2
High Courts04 Feb 1948
Sidram Lachmaya Vs Mallaya Lingaya Chilaka
Bombay High Court · AIR 1949 Bom 137 : (1949) 51 BOMLR 34
Limitation Act, 1908 — Article 139
High Courts04 Feb 1948
Goswami Shri Maganlalji Gordhanlalji Maharaj Vs Goswami Shri Purshottamlalji Wagheshalalji Maharaj
Bombay High Court · AIR 1949 Bom 80 : (1948) 50 BOMLR 618
Limitation Act, 1908 — Section 28
High Courts04 Feb 1948
Emperor Vs Bashan Madar Korbu
Bombay High Court · (1948) 50 BOMLR 290
Bombay Public Security Measures Act, 1947 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts03 Feb 1948Dismissed
Raja Mahadeva Royal Y.B. Vs Raja Virabasavachikka Royal
Bombay High Court · (1948) 50 BOMLR 638
High Courts03 Feb 1948Dismissed
Padamsi Premchand Vs Laxman Vishnu Deshpande
Bombay High Court · (1949) 51 BOMLR 28
Provincial Insolvency Act, 1920 — Section 53
High Courts22 Jan 1948
Sitaram Ranoo Vs Demai
Bombay High Court · (1949) CriLJ 29
Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts13 Jan 1948Allowed
Gokulchand Dwarkadas Morarka Vs The King
Bombay High Court · (1948) 50 BOMLR 399
Criminal Procedure Code, 1898 (CrPC) — Section 537Evidence Act, 1872 — Section 114
High Courts13 Jan 1948Allowed
Emperor Vs Isak Solomon Macmull
Bombay High Court · (1948) 50 BOMLR 190
Arms Act, 1959 — Section 22
High Courts08 Jan 1948Dismissed
Baldeodas Mahavirprasad Vs G.P. Sonavalla
Bombay High Court · (1948) 50 BOMLR 233
Transfer of Property Act, 1882 — Section 116