High Courts11 Mar 1948
The Commissioner of Income Tax Vs Navajbai N. Gamadia
Bombay High Court · (1948) 50 BOMLR 304
Income Tax Act, 1961 — Section 4(3)
COURT ARCHIVE
Bombay High Court judgments, 1948
191 judgments · page 9 of 10
High Courts11 Mar 1948Dismissed
Nanalal Zaver Vs The Bombay Life Assurance Co., Ltd.
Bombay High Court · AIR 1949 Bom 36 : (1948) 50 BOMLR 413
Companies Act, 1956 — Section 105(c)
High Courts04 Mar 1948
Ramji Karamsi Vs The Unique Motor and General Insurance Co. Ltd.
Bombay High Court · AIR 1951 Bom 347 : (1950) 52 BOMLR 703
Contract Act, 1872 — Section 180, 28
High Courts02 Mar 1948Dismissed
Pethu Reddiar Vs Rajambu Ammal
Bombay High Court · (1948) 50 BOMLR 503
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts27 Feb 1948
Bharmagowda Bhimagowda Patil Vs Irappa Satyappa Dhanagar
Bombay High Court · AIR 1949 Bom 108 : (1948) 50 BOMLR 708
Bombay Agricultural Debtors Relief Act, 1947 — Section 17
High Courts27 Feb 1948
Chima Savalaram Lande Vs Babulal Ravchand Sheth Gujar
Bombay High Court · AIR 1949 Bom 33 : (1948) 50 BOMLR 449
Bombay Agricultural Debtors Relief Act, 1939 — Section 45Bombay Agricultural Debtors Relief Act, 1947 — Section 19(1)
High Courts27 Feb 1948Dismissed
Maruti Vithu Mule Vs Ganpat Genu Dhamdhere
Bombay High Court · AIR 1949 Bom 170 : (1949) 51 BOMLR 165
Bombay Agricultural Debtors Relief Act, 1947 — Section 85(1)Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts26 Feb 1948
Bhaskar Sadashiv Joshi Vs Registrar, Bombay Public Trust Registration Act, 1935
Bombay High Court · AIR 1949 Bom 76 : (1948) 50 BOMLR 612
Societies Registration Act, 1860 — Section 5
High Courts26 Feb 1948
Bhagwanji Morarji Goculdas Vs The Alembic Chemical Works Company, Limited
Bombay High Court · (1948) 50 BOMLR 499
Companies Act, 1956 — Section 87B(c)
High Courts26 Feb 1948Allowed
Sri Kakulam Subrahmanyam Vs Kurra Subba Rao
Bombay High Court · (1948) 50 BOMLR 646
Transfer of Property Act, 1882 — Section 53A
High Courts23 Feb 1948Dismissed
Atmaram Maneklal Parikh Vs Bai Hira
Bombay High Court · (1948) 50 BOMLR 495
Limitation Act, 1963 — Article 91
High Courts18 Feb 1948
Kishinchand Chellaram Vs Vishandas Amarnath
Bombay High Court · AIR 1949 Bom 334 : (1949) 51 BOMLR 480
Sales of Goods Act, 1930 — Section 46, 54
High Courts17 Feb 1948Dismissed
Wallace Brothers and Co. Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (1948) 50 BOMLR 482
Government of India Act, 1935 — Section 100Income Tax Act, 1922 — Section 64(1)
High Courts17 Feb 1948Allowed
H.H.B. Gill Vs The King
Bombay High Court · (1948) 50 BOMLR 487
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B
High Courts16 Feb 1948Dismissed
Emperor Vs Manju Hanumant Naik
Bombay High Court · (1948) 50 BOMLR 379
Bombay Prevention of Hindu Bigamous Marriages Act, 1946 — Section 3, 6, 9Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 494
High Courts16 Feb 1948
Emperor Vs Ranchhodlal Hirabhai
Bombay High Court · (1948) 50 BOMLR 295
Essential Supplies (Temporary Powers) Act, 1946 — Section 17(2), 7
High Courts13 Feb 1948
Mohamudkhan and Others Vs Emperor
Bombay High Court · (1949) CriLJ 329
Penal Code, 1860 (IPC) — Section 143, 311
High Courts13 Feb 1948
Emperor Vs Krishnaji Vithal Kangutkar
Bombay High Court · (1948) 50 BOMLR 293
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 286, 307
High Courts11 Feb 1948
Emperor Vs Ranchhoddas Narottamdas
Bombay High Court · (1948) 50 BOMLR 281
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489