High Courts12 Jul 1948Allowed
Vishnu Vishwanath Paranjpe Vs The Government of Bombay
Bombay High Court · AIR 1949 Bom 248 : (1949) 51 BOMLR 238
COURT ARCHIVE
Bombay High Court judgments, 1948
191 judgments · page 5 of 10
High Courts12 Jul 1948Allowed
P.V. Rao Vs Ahmed Haji Noormahomed Latiff
Bombay High Court · AIR 1949 Bom 125 : (1948) 50 BOMLR 711
Government of India Act, 1915 — Section 59
High Courts08 Jul 1948
Ramprashad Makundram Rajput Vs The Crown
Bombay High Court · (1949) CriLJ 713
Penal Code, 1860 (IPC) — Section 302
High Courts08 Jul 1948Dismissed
Rajaram Maniram Pardeshi Vs Jagannath Rawathmal Marwadi
Bombay High Court · AIR 1949 Bom 274 : (1949) 51 BOMLR 234
Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts08 Jul 1948
Holia Budhoo Gowara Vs Emperor
Bombay High Court · (1949) CriLJ 465
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 300
High Courts07 Jul 1948Dismissed
Goverdhandas Kanhayalal Bhate Vs Ranchhoddas Bhikharilal Shet Bhate
Bombay High Court · AIR 1949 Bom 271 : (1949) 51 BOMLR 230
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts28 Jun 1948Dismissed
The Premier Construction Co., Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (1949) 51 BOMLR 3
Income Tax Act, 1961 — Section 2(1)
High Courts17 Jun 1948Allowed
Veeraswami Vs Narayya
Bombay High Court · (1949) 51 BOMLR 932
Evidence Act, 1872 — Section 92
High Courts17 Jun 1948Allowed
Kadappa Bapurao Desai Vs Lingappa Ramchandra Desai
Bombay High Court · (1949) 51 BOMLR 173
Bombay Land Revenue Code, 1879 — Section 73Bombay Watan Act, 1886 — Section 5
High Courts16 Jun 1948Dismissed
Dattatraya Laxman Kulkarni Vs Daulata Hari Chavan
Bombay High Court · AIR 1950 Bom 136
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts15 Jun 1948Dismissed
Governor-General in Council Vs Municipal Council
Bombay High Court · (1949) 51 BOMLR 927
Contract Act, 1872 — Section 70Railways Act, 1890 — Section 11, 12
High Courts08 Jun 1948Dismissed
Pragdas Mathuradas Vs Jeewanlal, Limited
Bombay High Court · (1949) 51 BOMLR 178
High Courts06 Jun 1948
Commissioner of Income Tax Vs Kamakhya Narayan Singh
Bombay High Court · (1949) 51 BOMLR 182
Income Tax Act, 1922 — Section 2
High Courts31 May 1948Dismissed
Mohammad Khalil Khan Vs Mahbub Ali Mian
Bombay High Court · (1949) 51 BOMLR 9
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts26 May 1948
Gurunatharudhaswami Guru Shidhaarudhaswami Vs Bhimppa Gangadharppa Divate
Bombay High Court · (1949) 51 BOMLR 1
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts23 Apr 1948Allowed
Sudhir Kumar Dutt Vs The King
Bombay High Court · (1949) 51 BOMLR 21
Criminal Procedure Code, 1898 (CrPC) — Section 68
High Courts20 Apr 1948Allowed
Neelangouda Limbangouda Vs Ujjangouda Shankargouda
Bombay High Court · (1948) 50 BOMLR 682
High Courts19 Apr 1948Dismissed
Albert West Meads Vs The King
Bombay High Court · (1948) 50 BOMLR 664
High Courts15 Apr 1948
Ratanchand Hirachand Vs D.R. Pradhan
Bombay High Court · AIR 1949 Bom 93 : (1948) 50 BOMLR 614
Government of India Act, 1915 — Section 102, 104