High Courts17 Mar 1939Dismissed
Surendra Bahadur Singh Vs Behari Singh
Bombay High Court · (1939) 41 BOMLR 1047
Evidence Act, 1872 — Section 68Registration Act, 1908 — Section 58Transfer of Property Act, 1882 — Section 3
COURT ARCHIVE
Bombay High Court judgments, 1939
189 judgments · page 8 of 10
High Courts17 Mar 1939
Muljee Sicka and Co. Vs The Municipal Commissioner of Bombay
Bombay High Court · AIR 1939 Bom 471 : (1939) 41 BOMLR 984
City of Bombay Municipal Council Act, 1988 — Section 217Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Mar 1939Dismissed
Bai Shevantibai Vs Janardan R. Warick Janardan R. Warick Vs Bai Shevantibai
Bombay High Court · AIR 1939 Bom 322 : (1939) 41 BOMLR 631
High Courts16 Mar 1939Allowed
Nariman Edulji Contractor Vs Pirojbai Nariman Contractor
Bombay High Court · AIR 1939 Bom 367 : (1939) 41 BOMLR 625
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts10 Mar 1939Dismissed
Hussainbi Haji Subhan Mujavar Vs Sayad Khairuddin Kutubuddin
Bombay High Court · AIR 1939 Bom 487 : (1939) 41 BOMLR 875
High Courts10 Mar 1939
Jaisukhlal Harishankar Girnara Vs Mahomed Hussein Dawoodbhai Karwa
Bombay High Court · AIR 1939 Bom 522 : (1939) 41 BOMLR 1084
Limitation Act, 1908 — Article 117
High Courts09 Mar 1939Allowed
Amateppa Danappa Koppal Vs Sanganbasappa Bhojappa Gavadar
Bombay High Court · AIR 1939 Bom 427 : (1939) 41 BOMLR 867
Limitation Act, 1908 — Section 28Limitation Act, 1963 — Article 44(I)
High Courts08 Mar 1939Dismissed
Narbheramji Gyaniramji Ramsnehi Vs Vivekramji Bhagatramji Ramsnehi
Bombay High Court · AIR 1939 Bom 425 : (1939) 41 BOMLR 939
Bombay Land Revenue Code, 1879 — Section 131, 133
High Courts08 Mar 1939Dismissed
The Lokmanya Mills Ltd. Vs The Municipal Borough of Barsi
Bombay High Court · (1939) 41 BOMLR 937
Bombay Municipal Boroughs Act, 1925 — Section 110
High Courts07 Mar 1939
Musammat Bhagwati Vs Musammat Ram Kali
Bombay High Court · (1939) 41 BOMLR 1028
Land Acquisition Act, 1894 — Section 18
High Courts07 Mar 1939
Emperor Vs Dinkar Krishnalal Mehta
Bombay High Court · AIR 1939 Bom 364 : (1939) 41 BOMLR 557
Bombay District Police Act, 1890 — Section 48(1)(c), 68(c)
High Courts03 Mar 1939
Ahmed Ibrahim Singapori Vs The Collector of Surat
Bombay High Court · AIR 1939 Bom 447 : (1939) 41 BOMLR 934
Mussalman Wakf (Bombay Amendment) Act, 1935 — Section 61Mussalman Wakf Act, 1923 — Section 3
High Courts03 Mar 1939Allowed
Mahant Singh Vs U Ba Yi
Bombay High Court · (1939) 41 BOMLR 742
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Contract Act, 1872 — Section 2(j)
High Courts28 Feb 1939Dismissed
Krishna Vitnak Mahar Vs Shankar Krishna Gandhi
Bombay High Court · AIR 1939 Bom 419 : (1939) 41 BOMLR 863
Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts28 Feb 1939Dismissed
Emperor Vs Nathalal Vanmali
Bombay High Court · AIR 1939 Bom 339 : (1939) 41 BOMLR 548
Bombay Prevention of Gambling Act, 1887 — Section 4, 5
High Courts27 Feb 1939Allowed
Raichand Gulabchand Accha Vs The Secretary of State for India
Bombay High Court · AIR 1939 Bom 505 : (1939) 41 BOMLR 1077
Bombay Land Revenue Code, 1879 — Section 65Land Revenue Rules, 1921 — Rule 80
High Courts27 Feb 1939Dismissed
Narottamdas Bhagwandas Vs Chitta Bhagwansang
Bombay High Court · AIR 1939 Bom 464 : (1939) 41 BOMLR 896
Contract Act, 1872 — Section 25(3)
High Courts27 Feb 1939Dismissed
Parawa Sangappa Vs Rayangouda Chandramappa
Bombay High Court · AIR 1939 Bom 401 : (1939) 41 BOMLR 841
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 29Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts24 Feb 1939
Baliram Narayan Naik Vs Sakharam Ramji Gujar
Bombay High Court · AIR 1940 Bom 250 : (1940) 42 BOMLR 423
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13, Order 21 Rule 17, Order 21 Rule 57
High Courts24 Feb 1939Dismissed
Ulagalum Perumal Sethurayar Vs Rani Subbulakshmi Nachiar
Bombay High Court · (1939) 41 BOMLR 718