High Courts20 Jun 1939
Emperor Vs Kanayalal Mohanlal Gujar
Bombay High Court · AIR 1939 Bom 455 : (1939) 41 BOMLR 977
Penal Code, 1860 (IPC) — Section 266
COURT ARCHIVE
Bombay High Court judgments, 1939
189 judgments · page 6 of 10
High Courts20 Jun 1939
Mahadeo Sunder Mehta Vs Khanderao Sitaram Tipnis
Bombay High Court · AIR 1939 Bom 526 : (1939) 41 BOMLR 1166
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47
High Courts16 Jun 1939Allowed
Emperor Vs Baptist De Souza
Bombay High Court · AIR 1939 Bom 465 : (1939) 41 BOMLR 974
Bombay Prevention of Gambling Act, 1887 — Section 4(a)
High Courts16 Jun 1939Dismissed
Brijmohandas Damodardas Vs Sadashiv Laxman Naik
Bombay High Court · AIR 1940 Bom 5 : (1939) 41 BOMLR 1190
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Limitation Act, 1908 — Section 2(7)
High Courts15 Jun 1939Allowed
Baba Kartar Singh Vs Dayal Das
Bombay High Court · (1940) 42 BOMLR 1
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11
High Courts14 Jun 1939Dismissed
Sayad Mohiuddin Sayad Nasiruddin Vs Khatijabi
Bombay High Court · AIR 1939 Bom 489 : (1939) 41 BOMLR 1020
High Courts13 Jun 1939
The Trustees of Tribune Press Vs The Commissioner of Income Tax
Bombay High Court · (1939) 41 BOMLR 1150
Income Tax Act, 1922 — Section 4(3)(i)
High Courts12 Jun 1939
Emperor Vs Kallappa Gurappa Kotagunshi
Bombay High Court · AIR 1939 Bom 481 : (1939) 41 BOMLR 970
Bombay Prevention of Gambling Act, 1887 — Section 4, 5
High Courts12 Jun 1939
Surajmal Deoram Bhavsar Vs Motiram Kalu Wani
Bombay High Court · AIR 1940 Bom 22 : (1939) 41 BOMLR 1177
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts06 Jun 1939Dismissed
C.P. Matthen Vs The District Magistrate of Trivandrum
Bombay High Court · (1939) 41 BOMLR 1119
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts23 May 1939Dismissed
Mian Feroz Shah Vs Sir Mohammad Akbar Khan
Bombay High Court · (1939) 41 BOMLR 1071
Limitation Act, 1908 — Article 109
High Courts09 May 1939Dismissed
Keshardeo Chamria Vs The Commissioner of Income Tax
Bombay High Court · (1940) 42 BOMLR 129
Income Tax Act, 1961 — Section 41
High Courts09 May 1939
Jhina Soma Vs Emperor
Bombay High Court · AIR 1939 Bom 457 : (1939) 41 BOMLR 965
Criminal Procedure Code, 1898 (CrPC) — Section 297
High Courts02 May 1939Dismissed
Monghibai Vs Cooverji Umersey
Bombay High Court · (1939) 41 BOMLR 1127
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts25 Apr 1939Dismissed
Sir Hari Shankar Paul, Kt. Vs Kedar Nath Saha
Bombay High Court · (1939) 41 BOMLR 1144
Registration Act, 1908 — Section 17(1)(b)
High Courts20 Apr 1939Dismissed
Ram Narayan Sahu Vs Musammat Makhna
Bombay High Court · (1939) 41 BOMLR 1136
High Courts14 Apr 1939
CENTRAL TALKIES CIRCUIT Vs COMMISSIONER OF Income Tax, BOMBAY.
Bombay High Court · AIR 1939 Bom 448 : (1939) 7 ITR 628
Income Tax Act, 1961 — Section 66(2)
High Courts14 Apr 1939
The Central Talkies Circuit Vs The Commissioner of Income Tax
Bombay High Court · (1939) 41 BOMLR 919
Income Tax Act, 1922 — Section 66(2)
High Courts13 Apr 1939
Noorudin Esmailji Kurwa Vs Mahomed Umar Subrati
Bombay High Court · AIR 1940 Bom 321 : (1940) 42 BOMLR 605
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts13 Apr 1939
The Borough Municipality of Ahmedabad Vs The Ahmedabad Manufacturing and Calico Printing Co., Ltd.
Bombay High Court · AIR 1939 Bom 478 : (1939) 41 BOMLR 1015
Bombay Municipal Boroughs Act, 1925 — Section 110, 82