High Courts20 Sept 1939Allowed
Shankar Nimbaji Shintre Vs Laxman Supdu Shelke
Bombay High Court · AIR 1940 Bom 161 : (1940) 42 BOMLR 175
Contract Act, 1872 — Section 124, 125, 128Limitation Act, 1908 — Article 83
COURT ARCHIVE
Bombay High Court judgments, 1939
189 judgments · page 4 of 10
High Courts13 Sept 1939Dismissed
Zujya Pascol Damel Vs Manmohandas Lallubhai Pratap
Bombay High Court · AIR 1940 Bom 164 : (1940) 42 BOMLR 248
Negotiable Instruments Act, 1881 (NI) — Section 8
High Courts13 Sept 1939Allowed
Ayyangouda Basangouda Ayyangoudar Vs Gadigeppagouda Huchangouda Ayyangoudar
Bombay High Court · AIR 1940 Bom 200 : (1940) 42 BOMLR 256
High Courts04 Sept 1939Dismissed
Jivaji Keshav Bapat Vs Venkatesh Krishna Byadgi
Bombay High Court · AIR 1940 Bom 136 : (1940) 42 BOMLR 208
Limitation Act, 1908 — Article 126, 144
High Courts30 Aug 1939
In Re: Ardeshir Phirozshaw Murzban
Bombay High Court · AIR 1940 Bom 42 : (1939) 41 BOMLR 1253
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts25 Aug 1939
Emperor Vs Rautmal Kanumal Marwadi
Bombay High Court · AIR 1940 Bom 40 : (1939) 41 BOMLR 1232
Criminal Procedure Code, 1898 (CrPC) — Section 497(5)
High Courts24 Aug 1939
Paragji Bhulabhai Vs Bhagwanji Bawabhai
Bombay High Court · AIR 1940 Bom 14 : (1939) 41 BOMLR 1231
Criminal Procedure Code, 1898 (CrPC) — Section 422
High Courts24 Aug 1939
Emperor Vs Gulam Hussein Rawji
Bombay High Court · (1939) 41 BOMLR 1326
Bombay Prevention of Gambling Act, 1887 — Section 4(a), 5, 7
High Courts18 Aug 1939
Raymond Thornton Vs Marguerite Elaine Thornton
Bombay High Court · AIR 1940 Bom 37 : (1939) 41 BOMLR 1234
High Courts17 Aug 1939Allowed
Irappa Lokappa Vastrad Vs Rachayya Madiwalayya
Bombay High Court · AIR 1940 Bom 118 : (1939) 41 BOMLR 1300
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11
High Courts17 Aug 1939Allowed
Rustomji Dossabhai Billimoria Vs Bai Moti
Bombay High Court · AIR 1940 Bom 90 : (1939) 41 BOMLR 1310
Registration Act, 1908 — Section 49Transfer of Property (Amendment) Supplementary Act, 1929 — Section 10, 15Transfer of Property Act, 1882 — Section 53A
High Courts15 Aug 1939Dismissed
Harilal Nathalal Talati Vs Bhailal Pranlal Shah
Bombay High Court · AIR 1940 Bom 148 : (1940) 42 BOMLR 165
Registration Act, 1908 — Section 17(1)(b), 17(2)(v)Transfer of Property Act, 1882 — Section 6(dd)
High Courts15 Aug 1939
P.M. Dixit Vs Senior Inspector of Factories
Bombay High Court · AIR 1940 Bom 87 : (1939) 41 BOMLR 1283
Payment of Wages Act, 1936 — Section 15(3), 3
High Courts11 Aug 1939Dismissed
Rudrappa Yellappa Sattennanavar Vs Mallappa Malleshappa
Bombay High Court · AIR 1940 Bom 95 : (1939) 41 BOMLR 1277
High Courts10 Aug 1939Dismissed
Rajaram Jayaram Joshi Vs Tanubai Dhondiba Pujari
Bombay High Court · AIR 1940 Bom 63 : (1939) 41 BOMLR 1251
High Courts08 Aug 1939Dismissed
Shriram Hanutram Vs Mohanlal and Co.
Bombay High Court · AIR 1940 Bom 93 : (1939) 41 BOMLR 1293
Arbitration Act, 1899 — Section 19
High Courts04 Aug 1939Dismissed
Emperor Vs R.K. Naik
Bombay High Court · (1939) 41 BOMLR 1227
Bombay Local Boards Act, 1923 — Section 136Penal Code, 1860 (IPC) — Section 420
High Courts02 Aug 1939
Sri Sachidanand Vidya Narasinha Bharati Shankaracharya of Sankeshwar Math Vs Chanmalappa Gurusidh Malappa
Bombay High Court · AIR 1940 Bom 112 : (1939) 41 BOMLR 1317
Limitation Act, 1908 — Section 10
High Courts28 Jul 1939Dismissed
Chunilal Jethalal Vs Ahmedabad Borough Municipality
Bombay High Court · AIR 1940 Bom 41 : (1939) 41 BOMLR 1249
Bombay Municipal Boroughs Act, 1925 — Section 73(2)
High Courts28 Jul 1939Allowed
Ebrahim Sherkhan Pathan Vs Hajratkhan Mohiddinkhan
Bombay High Court · AIR 1940 Bom 49 : (1939) 41 BOMLR 1305
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5(e)