High Courts14 Nov 1939
Nandlal Tribhovandas Vs Baker Jafer and Co.
Bombay High Court · AIR 1940 Bom 390 : (1940) 42 BOMLR 935
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 8
COURT ARCHIVE
Bombay High Court judgments, 1939
189 judgments · page 2 of 10
High Courts10 Nov 1939Dismissed
Errol Mackay Vs Oswald Forbes
Bombay High Court · (1940) 42 BOMLR 315
Government of India Act, 1935 — Section 205
High Courts10 Nov 1939Dismissed
Raja Janaki Nath Roy Vs Raja Pramatha Nath Malia Kumar Pramatha Nath Roy Vs Raja Janaki Nath Roy
Bombay High Court · (1940) 42 BOMLR 339
Transfer of Property Act, 1882 — Section 92
High Courts10 Nov 1939Dismissed
Sunil Kumar Kerr Vs Sisir Kumar Kerr
Bombay High Court · (1940) 42 BOMLR 394
Succession Act, 1925 — Section 307
High Courts07 Nov 1939Allowed
Lala Ram Sarup Vs The Court of Wards
Bombay High Court · (1940) 42 BOMLR 307
Limitation Act, 1908 — Article 113
High Courts03 Nov 1939Dismissed
Virbhadrayya Nagayya Shivappanmath Vs Basangowda Mudigowda Patil
Bombay High Court · (1940) 42 BOMLR 279
Transfer of Property Act, 1882 — Section 105
High Courts03 Nov 1939Dismissed
Satish Chandra Giri Vs Dharnidhar Singha Roy Dharnidhar Singha Roy Vs Satish Chandra Giri
Bombay High Court · (1940) 42 BOMLR 295
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts02 Nov 1939
Emperor Vs Ibrahim Haji Abdul Rahiman
Bombay High Court · (1940) 42 BOMLR 161
Bombay Prevention of Gambling Act, 1887 — Section 4(a), 5, 7
High Courts01 Nov 1939Dismissed
Gangadhar Dhanjishet Marwadi and Supdusing Daulatsing Patil Vs Balwant Kashirao Deshmukh
Bombay High Court · AIR 1940 Bom 210 : (1940) 42 BOMLR 367
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts30 Oct 1939Allowed
Jadu Nath Roy Vs Parameswar Mullick
Bombay High Court · (1940) 42 BOMLR 331
High Courts13 Oct 1939Allowed
M.S. Bhopshetti Vs B.V. Bhat
Bombay High Court · AIR 1944 Bom 188 : (1940) 42 BOMLR 223
Bombay Municipal Boroughs Act, 1925 — Section 110, 111Limitation Act, 1908 — Article 14
High Courts13 Oct 1939Allowed
Atmaram Vinayak Kirtikar Vs Lalji Lakhamsi
Bombay High Court · AIR 1940 Bom 158 : (1940) 42 BOMLR 227
Limitation Act, 1908 — Article 52
High Courts12 Oct 1939Allowed
Dasharath Supadu Ladsake Vs Gopal Bhila Gadhari
Bombay High Court · AIR 1940 Bom 48 : (1940) 42 BOMLR 276
Limitation Act, 1908 — Section 182
High Courts11 Oct 1939Dismissed
Vaijayantappa Shirsappa Ijari Vs Anasuya Waman Anant
Bombay High Court · AIR 1940 Bom 196 : (1940) 42 BOMLR 377
High Courts11 Oct 1939
Ramrao Bhagwantrao Inamdar Vs Babu Appanna Samage
Bombay High Court · AIR 1940 Bom 121 : (1940) 42 BOMLR 143
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts10 Oct 1939Dismissed
Chandan Mull Indra Kumar Vs Chimanlal Girdhardas Parekh
Bombay High Court · (1940) 42 BOMLR 387
High Courts10 Oct 1939
Appa Sakharam Medkar Vs Jagannath Sambhuappa Ghodke
Bombay High Court · AIR 1940 Bom 239 : (1940) 42 BOMLR 457
Civil Procedure Code, 1908 (CPC) — Section 102Dekkhan Agriculturists Relief Act, 1879 — Section 22
High Courts10 Oct 1939Dismissed
Babu Bhagwan Din Vs Gir Har Saroop
Bombay High Court · (1940) 42 BOMLR 190
Charitable and Religious Trusts Act, 1920 — Section 3
High Courts10 Oct 1939Dismissed
Probodh Kumar Das Vs The Dantmara Tea Co. Ltd.
Bombay High Court · (1940) 42 BOMLR 199
Transfer of Property Act, 1882 — Section 53A
High Courts10 Oct 1939
Urban Co-operative Bank, Limited Vs Honavar Havik CO-operative Bank, Limited
Bombay High Court · AIR 1940 Bom 190 : (1940) 42 BOMLR 218
Civil Procedure Code, 1908 (CPC) — Section 73