High Courts13 Apr 1939Allowed
Yadav Vishvanath Gandre Vs Bachoo Abraham David Awaskar
Bombay High Court · AIR 1939 Bom 493 : (1939) 41 BOMLR 949
COURT ARCHIVE
Bombay High Court judgments, 1939
189 judgments · page 7 of 10
High Courts12 Apr 1939Dismissed
Bai Hakimbu Vs Dayabhai Rugnath
Bombay High Court · AIR 1939 Bom 508 : (1939) 41 BOMLR 1104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, 64Transfer of Property Act, 1882 — Section 53
High Courts11 Apr 1939
Anwar F.J. Laljee Vs Ebrahim F.J. Laljee In Re: Barjor Hosangji Vakil
Bombay High Court · (1939) 41 BOMLR 1091
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts06 Apr 1939Dismissed
Shivu Shidda Chaugula Vs Lakhmichand Tuljaram Kothari
Bombay High Court · AIR 1939 Bom 496 : (1939) 41 BOMLR 1007
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 53
High Courts06 Apr 1939Dismissed
Emperor Vs M.A. Bhagvati
Bombay High Court · AIR 1939 Bom 480 : (1939) 41 BOMLR 878
Electricity Act, 1910 — Section 44(b)Electricity Rules, 1937 — Rule 122(a), 31(2)
High Courts05 Apr 1939Allowed
The Surat Borough Municipality Vs Sarifa Karunnissa
Bombay High Court · AIR 1939 Bom 494 : (1939) 41 BOMLR 1002
Bombay Municipal Boroughs Act, 1925 — Section 105Limitation Act, 1908 — Section 28
High Courts05 Apr 1939
Chhotalal Panachand Vs The Borough Municipality of Nadiad
Bombay High Court · AIR 1939 Bom 501 : (1939) 41 BOMLR 1097
Bombay District Municipal Act, 1901 — Section 3(13)
High Courts03 Apr 1939Allowed
Ningappa Neelappa Katti Vs Adiveppa Shivappa Tuppad
Bombay High Court · AIR 1939 Bom 468 : (1939) 41 BOMLR 997
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts31 Mar 1939Allowed
Chimanram Motilal Vs Jayantilal Chhaganlal
Bombay High Court · AIR 1939 Bom 410 : (1939) 41 BOMLR 899
Partnership Act, 1932 — Section 4
High Courts28 Mar 1939Dismissed
Akberally Tayaballi Vs Alimahomed Abdul Hussain
Bombay High Court · AIR 1939 Bom 372 : (1939) 41 BOMLR 749
Criminal Procedure Code, 1898 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 498
High Courts28 Mar 1939Dismissed
Lachhmeshwar Sahai Vs Moti Rani Kunwar
Bombay High Court · (1939) 41 BOMLR 1068
Transfer of Property Act, 1882 — Section 6(d)
High Courts28 Mar 1939Dismissed
Surendra Singh Vs Chaudhri Ghulam Mohammad
Bombay High Court · (1939) 41 BOMLR 1245
High Courts27 Mar 1939
Biradh Mal Vs Prabhabhati Kunwar
Bombay High Court · (1939) 41 BOMLR 1061
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts22 Mar 1939Dismissed
Basappa Chanbasappa Chekki Vs Hanmappa Ramappa Manaur
Bombay High Court · AIR 1939 Bom 492 : (1939) 41 BOMLR 943
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10Transfer of Property Act, 1882 — Section 55(1)(a)
High Courts21 Mar 1939Allowed
Jugal Kishore Narain Singh Vs Charoo Chandra Sur
Bombay High Court · (1939) 41 BOMLR 1055
High Courts20 Mar 1939
COMMISSIONER OF Income Tax, BOMBAY RESIDENCY Vs AHMEDABAD MILLOWNERS ASSOCIATION.
Bombay High Court · (1939) 7 ITR 369
Income Tax Act, 1922 — Section 66(2)
High Courts20 Mar 1939
The Commissioner of Income Tax Vs The Ahmedabad Millowners'' Association
Bombay High Court · (1939) 41 BOMLR 656
Income Tax Act, 1961 — Section 66(2)
High Courts20 Mar 1939
The Commissioner of Income Tax Vs D.R. Naik
Bombay High Court · AIR 1939 Bom 362 : (1939) 41 BOMLR 652 : (1939) 7 ITR 362
Income Tax Act, 1961 — Section 34, 66(2)
High Courts20 Mar 1939
Keshav Ramkrishna Bhatt Phadke Vs Subba Manga Naik
Bombay High Court · AIR 1939 Bom 490 : (1939) 41 BOMLR 994
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Mar 1939
Mohammad Azim Khan Vs Raja Saadat Ali Khan
Bombay High Court · (1939) 41 BOMLR 1036
Civil Procedure Code, 1908 (CPC) — Section 109, 110Oudh Courts Act, 1925 — Section 12(1)