High Courts24 Feb 1939
Laxman Manjunathaya Balwalli Vs Venkatrao Mangeshrao
Bombay High Court · AIR 1939 Bom 386 : (1939) 41 BOMLR 836
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Bombay High Court judgments, 1939
189 judgments · page 9 of 10
High Courts23 Feb 1939Dismissed
Dattatraya Vishnu Dabholkar Vs Sadashiv Shivram Nisal
Bombay High Court · (1939) 41 BOMLR 882
Bombay Revenue Jurisdiction Act, 1876 — Section 4
High Courts23 Feb 1939
Sri Raja Vyricherla Narayana Gajapatiraju Bahadur Garu Vs The Revenue Divisional Officer
Bombay High Court · (1939) 41 BOMLR 725
Land Acquisition Act, 1894 — Section 23
High Courts23 Feb 1939Dismissed
Gurappa Bhimanna Chidguppi Vs Madwalappa Ramchandrappa Dumane
Bombay High Court · AIR 1939 Bom 392 : (1939) 41 BOMLR 832
High Courts23 Feb 1939Dismissed
Shankarlal Jadhavji Joshi Vs The Municipal Commissioner of Bombay
Bombay High Court · AIR 1939 Bom 431 : (1939) 41 BOMLR 911
City of Bombay Municipal Council Act, 1988 — Section 19(3), 19(4)Specific Relief Act, 1877 — Section 45
High Courts22 Feb 1939
Shankar Dyamangonda Patil Vs Puttabai Gurunathgonda K. Patil
Bombay High Court · (1939) 41 BOMLR 947
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7, 112
High Courts20 Feb 1939
GOVERNOR-GENERAL IN COUNCIL Vs CHOTALAL SHIVDAS and ANOTHER.
Bombay High Court · (1939) 7 ITR 411
Income Tax Act, 1961 — Section 46(2)
High Courts20 Feb 1939Dismissed
Gulabchand Motilal Marwadi Vs Mahadu Narayan Teli
Bombay High Court · AIR 1939 Bom 388 : (1939) 41 BOMLR 823
Dekkhan Agriculturists Relief Act, 1879 — Section 12, 15D(1)
High Courts16 Feb 1939
Damji Hirji Vs Mahomedalli Essabhoy
Bombay High Court · AIR 1939 Bom 461 : (1939) 41 BOMLR 959
Negotiable Instruments Act, 1881 (NI) — Section 4, 46
High Courts16 Feb 1939Dismissed
Purushottam Damodar Raichurkar Vs Gangadhar Kashinath Sakhare
Bombay High Court · AIR 1939 Bom 445 : (1939) 41 BOMLR 931
High Courts16 Feb 1939Dismissed
Gajanan Sheshadri Pandharpurkar Vs Shantabai
Bombay High Court · AIR 1939 Bom 374 : (1939) 41 BOMLR 818
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4, 13
High Courts14 Feb 1939Dismissed
Gangubai Pandurang Dombe Vs Pagubai Narayan Kore
Bombay High Court · AIR 1939 Bom 403 : (1939) 41 BOMLR 815
Transfer of Property Act, 1882 — Section 52
High Courts13 Feb 1939
Laxman Mahadev Bankar Vs Maruti Rambhau Nikam
Bombay High Court · AIR 1939 Bom 389 : (1939) 41 BOMLR 800
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts13 Feb 1939Allowed
Nurbai Vs Abhram Mahamad
Bombay High Court · AIR 1939 Bom 449 : (1939) 41 BOMLR 825
High Courts13 Feb 1939
Suryajirao Ganpatrao Naik Nimbalkar Jahagirdar Vs Shivakacharu Kumbhar
Bombay High Court · AIR 1939 Bom 421 : (1939) 41 BOMLR 951
Bombay Land Revenue Code, 1879 — Section 83Customs and Inland Revenue Act, 1889 — Section 11
High Courts10 Feb 1939
Tarabai Shriniwas Naik Guttal Vs Murtacharya Anantacharya
Bombay High Court · AIR 1939 Bom 414 : (1939) 41 BOMLR 924
Bombay Hereditary Offices Act, 1874 — Section 4
High Courts06 Feb 1939Allowed
D.M. Jacinto Vs J.D.B. Fernandez
Bombay High Court · AIR 1939 Bom 454 : (1939) 41 BOMLR 921
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(1)Limitation Act, 1908 — Article 182
High Courts03 Feb 1939
Mahant Narsidasji Balmukunddasji Vs Bai Jamna
Bombay High Court · AIR 1939 Bom 354 : (1939) 41 BOMLR 787
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts30 Jan 1939Dismissed
Keshavlal Tribhuvandas Vs Bai Dahi
Bombay High Court · AIR 1939 Bom 418 : (1939) 41 BOMLR 784
Civil Procedure Code, 1908 (CPC) — Section 149, 26
High Courts30 Jan 1939
The Benares Bank Limited Vs S.C.H. Meyer
Bombay High Court · (1939) 41 BOMLR 1023