High Courts13 Nov 1922
Tirthdas Ghanshamdas Bajaj Vs Sadhusingh Udhasingh
Bombay High Court · (1923) 25 BOMLR 313 : 73 Ind. Cas. 296
COURT ARCHIVE
Bombay High Court judgments, 1922
304 judgments · page 4 of 16
High Courts13 Nov 1922
Appaya Padadaya Guru Mahadevayya Vs Lakhamgowda Basavanprabhu Sardesai
Bombay High Court · AIR 1923 Bom 176 : (1923) 25 BOMLR 77
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts10 Nov 1922Allowed
Raghunath Vithal Bhat Vs Purnanand Saraswati Swami
Bombay High Court · AIR 1923 Bom 358 : (1923) 25 BOMLR 207
High Courts10 Nov 1922Dismissed
Gangaram Balkrishna Sawant Vs Vasudeo Dattatraya Kirloskar
Bombay High Court · AIR 1923 Bom 203 : (1923) 25 BOMLR 268 : 73 Ind. Cas. 912
High Courts09 Nov 1922
Shripatprasad Beharilalji Acharyashri Vs Lakshmidas Dungarbhai Barot
Bombay High Court · AIR 1924 Bom 193 : (1923) 25 BOMLR 747 : 84 Ind. Cas. 808
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Nov 1922
Ramachandra Sadashiv Sidras Oka Vs Keshav Dhondu Narvekar and Others
Bombay High Court · AIR 1923 Bom 208 : 82 Ind. Cas. 27
Evidence Act, 1872 — Section 107, 108
High Courts08 Nov 1922Dismissed
Shrinivas Laxman Naik Vs Chanbasapagowda Basangowda Gowdur
Bombay High Court · AIR 1923 Bom 201 : (1923) 25 BOMLR 203
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Nov 1922Dismissed
Hirachand Motichand Vs Hansabai Ganpatrao
Bombay High Court · AIR 1923 Bom 190 : (1923) 25 BOMLR 76
Dekkhan Agriculturists Relief Act, 1879 — Section 22(2)
High Courts07 Nov 1922
Bapurao Sakharam Karmarkar Vs Sadhu Bhivba Gholap
Bombay High Court · AIR 1923 Bom 193 : (1923) 25 BOMLR 74
High Courts07 Nov 1922
Bapurao Sitaram Karmarkar Vs Sadbu Bhiva Gholap
Bombay High Court · (1923) ILR (Bom) 485
High Courts07 Nov 1922
Bai Balagavri Vs Motilal Ghelabhai
Bombay High Court · AIR 1923 Bom 247 : (1923) 25 BOMLR 199
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts07 Nov 1922
Bai Balagauri and Another Vs Motilal Ghellabhai and Another
Bombay High Court · (1923) ILR (Bom) 523
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts06 Nov 1922
Emperor Vs Khashaba Tatya Lawand
Bombay High Court · (1923) 25 BOMLR 43
Criminal Procedure Code, 1898 (CrPC) — Section 341
High Courts06 Nov 1922
Emperor Vs Khashaba Tatyai Lawand
Bombay High Court · AIR 1923 Bom 194 : 81 Ind. Cas. 148
Criminal Procedure Code, 1898 (CrPC) — Section 341, 562
High Courts02 Nov 1922Allowed
Khawaja Muhammad Hamid Vs Mian Mahmud
Bombay High Court · (1923) 25 BOMLR 660
High Courts01 Nov 1922
T. S. N. Muhammad Rowther Vs M. M. Abdul Rehman Rowther
Bombay High Court · (1923) ILR (Bom) 135
Civil Procedure Code, 1908 (CPC) — Section 11(4)
High Courts26 Oct 1922
Jambapuram Subbiah and twenty-nine Ors. Vs Gundlapudi alias Mitta Mudivenkatramayya
Bombay High Court · (1923) ILR (Bom) 104
High Courts18 Oct 1922
Emperor Vs T.K. Pitre
Bombay High Court · AIR 1923 Bom 255 : (1923) 25 BOMLR 97 : 76 Ind. Cas. 294
Criminal Procedure Code, 1898 (CrPC) — Section 108Press and Registration of Books Act, 1867 — Section 18