High Courts11 Jan 1922
Balvant Raghunath Vs Bala Valad Malu and Others
Bombay High Court · (1922) ILR (Bom) 833
COURT ARCHIVE
Bombay High Court judgments, 1922
304 judgments · page 16 of 16
High Courts10 Jan 1922
Vishnu Moreshwar Dabholkar Vs Gangadhar Ganesh Dabholkar
Bombay High Court · (1922) 24 BOMLR 302
High Courts09 Jan 1922
Jayant Bapsha Savant Vs Abdul Rahiman Mahomed Ibrahim
Bombay High Court · (1922) 24 BOMLR 358
High Courts06 Jan 1922
Tiruneelakantam Servai and Muthanan Servai alias Thiruneelakantam Servai Vs B. Raja Rajeswara Sethupathi alias Muthu Ramalinga Sethupathi Avargal, Raja of Ramnad
Bombay High Court · (1923) ILR (Bom) 177