High Courts28 Nov 1922Dismissed
Kishan Narain Vs Pala Mal
Bombay High Court · (1923) 25 BOMLR 220
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Bombay High Court judgments, 1922
304 judgments · page 3 of 16
High Courts27 Nov 1922
Moses Menahim Vs Ahrain Solomon
Bombay High Court · AIR 1923 Bom 233 : (1923) 25 BOMLR 155 : 84 Ind. Cas. 684
High Courts27 Nov 1922Dismissed
Hansraj Godhaji Marwadi Vs Bapu Krishnaswami Pile
Bombay High Court · AIR 1923 Bom 207 : (1923) 25 BOMLR 153
Limitation Act, 1908 — Section 20
High Courts24 Nov 1922Allowed
Mahableshwar Narayanbhat Devte Vs Subramanya Shivram Joshi
Bombay High Court · AIR 1923 Bom 297 : (1923) 25 BOMLR 274
High Courts20 Nov 1922Dismissed
Sandu Valji Vs Bhikchand Surajmal
Bombay High Court · AIR 1923 Bom 473 : (1923) 25 BOMLR 381 : 75 Ind. Cas. 118
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
High Courts20 Nov 1922
Shriniwas Sarjerao Sholapurkar Vs Narayanrao Navlojirao Nimbalkar and Another
Bombay High Court · AIR 1923 Bom 379 : 76 Ind. Cas. 551
High Courts19 Nov 1922Dismissed
Vithalrao Sheshgirirao Moktesar Vs Vithalrao Sondekar
Bombay High Court · AIR 1923 Bom 244 : (1923) 25 BOMLR 151
High Courts17 Nov 1922Allowed
Ramchandra Laxman Vs Balbhim Babaji
Bombay High Court · AIR 1923 Bom 287 : (1923) 25 BOMLR 211
Civil Procedure Code, 1908 (CPC) — Section 11, 47Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts17 Nov 1922Allowed
Shankar Sakharam Jagdale Vs Ratanji Premji Shet
Bombay High Court · AIR 1923 Bom 441 : (1923) 25 BOMLR 328 : 79 Ind. Cas. 226
Contract Act, 1872 — Section 55
High Courts16 Nov 1922
Bai Mani Vs Ranchodlal Amritlal
Bombay High Court · AIR 1923 Bom 214 : (1923) 25 BOMLR 147
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 115
High Courts15 Nov 1922
Matti Venkanna and eleven Ors.
Bombay High Court · (1923) ILR (Bom) 257
Penal Code, 1860 (IPC) — Section 143, 447
High Courts15 Nov 1922
Kottal Kunhaltkutti Haji Vs Milkkaravida Kottal Kunhamayan and Others
Bombay High Court · (1923) ILR (Bom) 567
High Courts15 Nov 1922
Parthasarathi Aiyangar and Others Vs Doraisawmi Naicker and Another
Bombay High Court · (1923) ILR (Bom) 823
High Courts15 Nov 1922
Ganesh Narhar Joshi Vs Dattatraya Pandurang Joshi
Bombay High Court · AIR 1923 Bom 239 : (1923) 25 BOMLR 144
High Courts15 Nov 1922Allowed
Mulchand Jekisondas Vs Bai Rukshmani
Bombay High Court · AIR 1923 Bom 216 : (1923) 25 BOMLR 189
High Courts14 Nov 1922
Basangowda Bin Virupaxagowda and Another Vs Irgowdatti Kom Kallangowda and Another
Bombay High Court · (1923) ILR (Bom) 597
Civil Procedure Code, 1908 (CPC) — Section 60, 60(n)
High Courts14 Nov 1922Dismissed
Basangowda Virupaxgowda Vs Irgowdati Kallangowda
Bombay High Court · AIR 1923 Bom 276 : (1923) 25 BOMLR 293 : 73 Ind. Cas. 196
Civil Procedure Code, 1908 (CPC) — Section 60Transfer of Property Act, 1882 — Section 10
High Courts13 Nov 1922
Jasraj Fooaji Vs Akubai
Bombay High Court · AIR 1924 Bom 419 : (1924) 26 BOMLR 539