High Courts13 Dec 1922
Kasturibai Bhratar Onkardas Marwadi Vs G.I.P. Railway Company and Others
Bombay High Court · AIR 1923 Bom 172 : 79 Ind. Cas. 245
COURT ARCHIVE
Bombay High Court judgments, 1922
304 judgments · page 2 of 16
High Courts11 Dec 1922Dismissed
Ram Bujhawan Prosad Singh Vs Nathu Ram
Bombay High Court · (1923) 25 BOMLR 568
Contract Act, 1872 — Section 16
High Courts09 Dec 1922
Dronamraju Rama Rao and Others Vs Vissapragada Vedayya and Others
Bombay High Court · (1923) ILR (Bom) 435
Transfer of Property Act, 1882 — Section 54
High Courts08 Dec 1922Allowed
Nilkanth Devrao Nadkarni Vs Murari Govind Mhale
Bombay High Court · AIR 1923 Bom 272 : (1923) 25 BOMLR 315 : 73 Ind. Cas. 178
Civil Procedure Code, 1908 (CPC) — Section 92Companies Act, 1913 — Section 52
High Courts08 Dec 1922Allowed
The Secretary of State for India Vs Laxmibai
Bombay High Court · (1923) 25 BOMLR 527
High Courts05 Dec 1922Dismissed
Panachand Narsey Vs Stanley Dobson
Bombay High Court · AIR 1923 Bom 245 : (1923) 25 BOMLR 161
Presidency Towns Insolvency Act, 1909 — Section 106
High Courts04 Dec 1922Dismissed
Muller Maclean and Co. Vs Kaderbhoy Mulla Esmailji
Bombay High Court · AIR 1923 Bom 241 : (1923) 25 BOMLR 177
High Courts04 Dec 1922Dismissed
Sahdeo Narain Deo Vs Kusum Kumari
Bombay High Court · (1923) 25 BOMLR 560
High Courts04 Dec 1922Dismissed
The Eagle Star and British Dominions Insurance Company Vs Dinanath and Hemraj
Bombay High Court · AIR 1923 Bom 249 : (1923) 25 BOMLR 164
High Courts01 Dec 1922Dismissed
Maruti Balaji Patil Vs Dattu Mukunda Savant
Bombay High Court · AIR 1923 Bom 253(1) : (1923) 25 BOMLR 192
Registration Act, 1908 — Section 60
High Courts01 Dec 1922Allowed
Saratkumari Dasi Vs Amullyadhan Kundu
Bombay High Court · (1923) 25 BOMLR 548
High Courts01 Dec 1922
Bhagubai Tukaram Jogdunde Vs Appaji Sitaram Charathe
Bombay High Court · AIR 1923 Bom 260 : (1923) 25 BOMLR 157
High Courts30 Nov 1922
Chalikani Venkatarayanim Garu Vs Venkata Subadrayamma
Bombay High Court · (1923) 25 BOMLR 541
High Courts30 Nov 1922
Thattan Kunhi Kutti and Another Vs Thattan Raman and sixteen Ors.
Bombay High Court · (1923) ILR (Bom) 597
High Courts30 Nov 1922
Jagannatha Sastri Vs Sarathambal Ammal and Others
Bombay High Court · (1923) ILR (Bom) 574
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4
High Courts29 Nov 1922
E.D. Sassoon and Co. Ltd. Vs K.A. Patch
Bombay High Court · (1943) 45 BOMLR 46
Companies Act, 1913 — Section 33Trusts Act, 1882 — Section 94
High Courts29 Nov 1922
Shankar Ganpat Lele and Another Vs Damodar Bhukandas
Bombay High Court · 75 Ind. Cas. 569
High Courts28 Nov 1922
Emperor Vs Nasarvanji Bomanji
Bombay High Court · AIR 1923 Bom 248 : (1923) 25 BOMLR 95
Bombay Public Conveyance Act, 1920 — Section 22