High Courts05 Sept 2024Dismissed
Gorthi Vinod Vs Nilla Brahmalingam And Others
Andhra Pradesh High Court · (2024) 09 AP CK 0001
Code Of Civil Procedure, 1908 — Section 24
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 77 of 1,770
High Courts30 Aug 2024Allowed
Ravi Rama Dhotre, S/O. Rama Vs State Of AP.
Andhra Pradesh High Court · (2024) 08 AP CK 0016
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)
High Courts30 Aug 2024Allowed
Safik Shaik @ Bilto Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0015
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25
High Courts27 Aug 2024Disposed Of
Jupudy Suresh Babu Vs Palavalasa Surya Prakasa Rao And Others
Andhra Pradesh High Court · (2024) 08 AP CK 0017
Code Of Criminal Procedure, 1973 — Section 311, 482Negotiable Instruments Act, 1881 — Section 138
High Courts23 Aug 2024Allowed
Chintalapudi Srinu @ Don Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0014
Code Of Criminal Procedure, 1973 — Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Indian Penal Code, 1860 — Section 34, 120B, 307
High Courts12 Aug 2024Allowed
Sandu Srikanth And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0010
Code Of Criminal Procedure, 1973 — Section 174, 438Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Indian Penal Code, 1860 — Section 34, 306, 498A
High Courts12 Aug 2024Allowed
Rajapuruhith Mahendra Singh Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0009
Code Of Criminal Procedure, 1973 — Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2, 8(c), 22(b)
High Courts12 Aug 2024Allowed
Yaswanth Singh Yadav (A-1) And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0008
Code Of Criminal Procedure, 1973 — Section 156(3), 438Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Indian Penal Code, 1860 — Section 34, 323, 420, 467
High Courts09 Aug 2024Dismissed
K. Jhanai Laxhmi Bai, W/O Late Venkata Sambasiva Rao & Others Vs B Visweswara Rao, S/O Sesha Rao
Andhra Pradesh High Court · (2024) 08 AP CK 0007
High Courts05 Aug 2024Dismissed
T.Venkata Vijaya Lakshmi Vs Kodali Rayana Rao
Andhra Pradesh High Court · (2024) 08 AP CK 0006
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 7 Rule 14(3)
High Courts05 Aug 2024Allowed
Patan Janbee And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0005
Code Of Criminal Procedure, 1973 — Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Indian Penal Code, 1860 — Section 34, 307, 324
High Courts05 Aug 2024Allowed
Atchala Venkata Reddy And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0004
Code Of Criminal Procedure, 1973 — Section 41, 41A, 437, 439Indian Penal Code, 1860 — Section 109, 120B, 147, 148, 149, 307, 323, 324, 326, 380, 427, 450, 452, 506
High Courts05 Aug 2024Allowed
Bhaskar Matam Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0003
Code Of Criminal Procedure, 1973 — Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 52
High Courts05 Aug 2024Allowed
Biju Mahanandia And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 08 AP CK 0002
Code Of Criminal Procedure, 1973 — Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 29(1)
High Courts05 Aug 2024Allowed
Pangi Shivaji Vs State Of Ap
Andhra Pradesh High Court · (2024) 08 AP CK 0001
Code Of Criminal Procedure, 1973 — Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 25
High Courts29 Jul 2024Disposed Of
Komma Siva Chandra Reddy, S/O Komma Ramalingareddy Vs Union Of India, Rep By Its Secretary, Ministry Of Home Affairs, Nirman Bhawan, Near Udyog Bhawan, Metro Station, Maulana Azad Rd, New Delhi, Delhi-110011 And Others
Andhra Pradesh High Court · (2024) 07 AP CK 0030
Indian Penal Code, 1860 — Section 34, 201, 302Witness Protection Scheme, 2018 — Rule 8Constitution Of India, 1950 — Article 226
High Courts29 Jul 2024Disposed Of
Sv School Of Pharmacy And Others Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2024) 07 AP CK 0029
Constitution Of India, 1950 — Article 226
High Courts19 Jul 2024Dismissed
M/S. City Poly Clinic & Diagnostic Centre, Rep. By M. Ramesh Lakshmipuram, Main Road, Guntur & Others Vs Chalapathi Chit Fund Pvt Ltd Guntur, Rep. By Manager, S. Venkateswara Rao R/O Guntur
Andhra Pradesh High Court · (2024) 07 AP CK 0024
Code Of Civil Procedure, 1908 — Section 96
High Courts18 Jul 2024Dismissed
Venkata Rama Saw Mills & Timber Depot, Darsi, Prakasam Dist., Rep By Its Sole Prop. Sk. Nayab Rasool. And Others Vs Syndicate Bank, Darsi, Prakasam Dist. Rep By Its Manager And Others
Andhra Pradesh High Court · (2024) 07 AP CK 0018
Code Of Civil Procedure, 1908 — Section 96
High Courts16 Jul 2024Allowed
Jakkula Ashok Chakravarthi Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 07 AP CK 0014
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 370(3), 370A(2)Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 7