COURT ARCHIVE

Andhra Pradesh High Court judgments

35,381 judgments · page 76 of 1,770

High Courts29 Oct 2024Disposed Of

Kornipati Aruna Kumari & Others Vs Palepogu Satish Kumar, S/O Ananda Rao And Others

Andhra Pradesh High Court · (2024) 10 AP CK 0012

Code Of Criminal Procedure, 1973 — Section 482Protection Of Women From Domestic Violence Act, 2005 — Section 12(5)

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High Courts29 Oct 2024Allowed

Gamparai Sathya Babu, S/O Gasanna, Valmiki Vs State Of Andhra Pradesh, Rep By Its Public Prosecutor, High Court Of Andhra Pradesh At Amaravathi

Andhra Pradesh High Court · (2024) 10 AP CK 0011

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25

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High Courts21 Oct 2024Dismissed

Muppalla Chiranjeevi Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 10 AP CK 0033

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483(1)Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 376(2)(n), 376(3)

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High Courts21 Oct 2024Dismissed

P Zaiuddin Khan Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 10 AP CK 0032

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Indian Penal Code, 1860 — Section 34, 323, 324Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va)

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High Courts21 Oct 2024Dismissed

Kandati Sarada Vs Godthi Satish Chowdary And Others

Andhra Pradesh High Court · (2024) 10 AP CK 0031

Code Of Civil Procedure, 1908 — Section 96Negotiable Instruments Act, 1881 — Section 118

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High Courts19 Oct 2024Allowed

Mahaveer Kumar Jat And Another Vs State Of Andhra Pradesh, Rep. By The PP.

Andhra Pradesh High Court · (2024) 10 AP CK 0026

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)

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High Courts19 Oct 2024Allowed

Kailash Chandra Balal Vs State Of Andhra Pradesh, SHO, S. Kota PS, Visakhapatnam, Rep. By Its PP

Andhra Pradesh High Court · (2024) 10 AP CK 0025

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)

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High Courts18 Oct 2024Dismissed

State Of Andhra Pradesh, And Others Vs Doogana Lokanadham

Andhra Pradesh High Court · (2024) 10 AP CK 0029

Code Of Civil Procedure, 1908 — Section 100

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High Courts18 Oct 2024Dismissed

Pulipaka Kameswari And Others Vs Peta Lakshmi Kumari And Others

Andhra Pradesh High Court · (2024) 10 AP CK 0028

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High Courts18 Oct 2024Partly Allowed

Regional Manager, And Others Vs Rukmini Krishna Modern Rice Mill And Others

Andhra Pradesh High Court · (2024) 10 AP CK 0024

Code Of Civil Procedure, 1908 — Section 34, 96Transfer Of Property Act, 1882 — Section 106Evidence Act, 1872 — Section 17, 114

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High Courts18 Oct 2024Allowed/ Disposed Of

Boorle Ramesh And Others Vs Vemuri Hemalatha

Andhra Pradesh High Court · (2024) 10 AP CK 0023

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High Courts17 Oct 2024Dismissed

Kurakula Vasantharayudu Vs Kurakula Arjunudu

Andhra Pradesh High Court · (2024) 10 AP CK 0022

Code Of Civil Procedure, 1908 — Section 100

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High Courts17 Oct 2024Disposed Of

Ramesh Santa @ Ajay Vs State Of Andhra Prasesh

Andhra Pradesh High Court · (2024) 10 AP CK 0021

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High Courts14 Oct 2024Dismissed

Mangari Ramanjulu, S/O. Venkata Ramana & Others Vs Mangari Vijaya Kumari Vijaya, W/O. Yoganjaneyulu & Others

Andhra Pradesh High Court · (2024) 10 AP CK 0027

Code Of Criminal Procedure, 1973 — Section 482Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528

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High Courts10 Oct 2024Allowed

P Bharath Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2024) 10 AP CK 0006

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Bharatiya Nyaya Sanhita, 2023 — Section 64, 118(1), 329(4), 351(2)

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High Courts10 Oct 2024Allowed

Telasari Varalakshmi And Others Vs State Of AP

Andhra Pradesh High Court · (2024) 10 AP CK 0005

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Indian Penal Code, 1860 — Section 34, 354, 386, 498ADowry Prohibition Act, 1961 — Section 3, 4

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High Courts10 Oct 2024Allowed

Yannam Rajagopal Reddy Vs State Of AP And Others

Andhra Pradesh High Court · (2024) 10 AP CK 0004

Constitution Of India, 1950 — Article 226

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High Courts05 Oct 2024Disposed Of

R. Vijaya Lakshmi Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2024) 10 AP CK 0001

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High Courts13 Sept 2024Disposed Of

Makkuva Srilakshmi Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2024) 09 AP CK 0004

Code Of Criminal Procedure, 1973 — Section 482, 483Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528, 529Protection Of Women From Domestic Violence Act, 2005 — Section 12(5)

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High Courts13 Sept 2024Allowed

Udumula Durgareddy And Others Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court · (2024) 09 AP CK 0003

Code Of Criminal Procedure, 1973 — Section 482Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528

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