High Courts16 Jul 2024Dismissed
M.Sarojamma @ Saroja Vs Ch. Maladri
Andhra Pradesh High Court · (2024) 07 AP CK 0012
Code Of Civil Procedure, 1908 — Section 96Negotiable Instruments Act, 1881 — Section 118
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 78 of 1,770
High Courts12 Jul 2024Allowed
Rabhi Khilo, And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 07 AP CK 0011
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25, 52A
High Courts12 Jul 2024Allowed
Korra Kogeswara Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 07 AP CK 0010
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25, 52A
High Courts12 Jul 2024Allowed
Vanthala Kondal Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 07 AP CK 0009
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25
High Courts04 Jul 2024Dismissed
National Insurance Co Ltd., Anantapur, Rep.By Its Divisional Manager, Divisional Office, Anantapur Vs H Muthyalamma, W/O.Late V.Venkatesh & Others
Andhra Pradesh High Court · (2024) 07 AP CK 0003
High Courts04 Jul 2024Partly Allowed
United India Insurance Co Ltd., Rep. By Its Divisional Manager At Sri Devi Complex, Tilak Road, Tirupathi. Vs Veluru Swarupa, W/O Late V. Bhaskar & Others
Andhra Pradesh High Court · (2024) 07 AP CK 0002
Indian Penal Code, 1860 — Section 304A, 337Motor Vehicles Act, 1988 — Section 3, 4, 181Code Of Criminal Procedure, 1973 — Section 161
High Courts04 Jul 2024Dismissed
Dasari Naga Seshulu, S/O. Venkata Ramudu & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 07 AP CK 0001
Code Of Criminal Procedure, 1973 — Section 227Indian Penal Code, 1860 — Section 406, 498AScheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts03 Jul 2024Dismissed
Oriental Insurance Company Ltd. Vs Reddy Suryanarayana 3 Ors And Others
Andhra Pradesh High Court · (2024) 07 AP CK 0004
Motor Vehicles Act, 1988 — Section 151, 166Indian Penal Code, 1860 — Section 304A
High Courts02 Jul 2024Partly Allowed
State Bank Of India Rep., By Its Branch Manager, Ananthapur Vs Sreekantam Talkies Situated On Railway Feeder Road, Ananthapur Rep., By Its Managing Partner & Others
Andhra Pradesh High Court · (2024) 07 AP CK 0005
Code Of Civil Procedure, 1908 — Order 21, Rule 2
High Courts26 Jun 2024Allowed
Sallangi Krishna Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 06 AP CK 0009
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 403, 409, 420Essential Commodities Act, 1955 — Section 7(1)
High Courts18 Jun 2024Disposed Of
Gantreti Thotayya And 4 Others, S/O Late Guruvulu Vs Pragada Surya Rao And 3 Others, S/O Late Thowdu Owner Cum Driver Of Tractor AP 35 T 0534 Bhogapuram Mandal, Vizianagram & Others
Andhra Pradesh High Court · (2024) 06 AP CK 0002
Motor Vehicles Act, 1988 — Section 163AIndian Penal Code, 1860 — Section 304AMotor Vehicles Act, 1989 — Rule 455
High Courts18 Jun 2024Partly Allowed
K.V.R. Chowdary, S/O K. Raghavaiah Vs Andhra Pradesh State Road Transport Corporation, Rep By Ist Regional Manager Vijayawada, Krishna Dist.
Andhra Pradesh High Court · (2024) 06 AP CK 0001
High Courts15 Jun 2024Disposed Of
Vinod Kumar Rajpurohith Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2024) 06 AP CK 0003
High Courts13 Jun 2024Disposed Of
Sura Sura Bhupal And Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 06 AP CK 0007
Code Of Criminal Procedure, 1973 — Section 41A, 438Wild Life Protection Act, 1972 — Section 2(1)(2)(16), 9, 27, 31, 39(b)
High Courts13 Jun 2024Allowed
Gedela Anjibabu & Another Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 06 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)Andhra Pradesh Excise Act, 1968 — Section 34A
High Courts13 Jun 2024Allowed
Nagaraj & Another Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 06 AP CK 0005
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(i)(ii)(B), 25
High Courts30 May 2024Dismissed
T. Sudarsan Reddy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 05 AP CK 0014
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306, 498A, 506
High Courts30 May 2024Dismissed
Gandikota Ravi Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2024) 05 AP CK 0011
Code Of Criminal Procedure, 1973 — Section 174, 438Indian Penal Code, 1860 — Section 306
High Courts26 May 2024Disposed Of
Dadi Erukunaidu And Others Vs State Of A.P And Others
Andhra Pradesh High Court · (2024) 05 AP CK 0015
High Courts23 May 2024Allowed
Dr B N Ramesh S/o Narayana Swamy Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2024) 05 AP CK 0019
Code Of Criminal Procedure, 1973 — Section 439(1)