High Courts29 Jul 1960Dismissed
Chebrolu Nagabhushanam and Another Vs Rachapudi Seetharamiah
Andhra Pradesh High Court · AIR 1961 AP 224
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,718 of 1,815
High Courts29 Jul 1960Dismissed
Poosapati Lakshminarasimha Raju and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1961 AP 407
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 45 Rule 5
High Courts29 Jul 1960Dismissed
Velchata Rajeswara Rao Vs Kalvakota Venkataramarao and Others
Andhra Pradesh High Court · AIR 1961 AP 310
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 9Constitution of India, 1950 — Article 133, 133(1)
High Courts29 Jul 1960
Kamapati Venkat Ramiah Vs Challapalli Sitharamiah
Andhra Pradesh High Court · AIR 1961 AP 208 : (1961) CriLJ 612
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts28 Jul 1960Dismissed
Vysyaraju Suryanarayana Raju and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1963 AP 105
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 4(3)Constitution of India, 1950 — Article 31
High Courts28 Jul 1960Allowed
Sistla Ramakrishna Sastry Vs Madduri Sundaramma
Andhra Pradesh High Court · AIR 1961 AP 500
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 67(2), Order 21 Rule 90Limitation Act, 1963 — Article 181
High Courts26 Jul 1960Dismissed
Gopikishen Agrawal and Another Vs Collector of Customs, Visakhapatnam
Andhra Pradesh High Court · AIR 1961 AP 170
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 188, 189, 191, 30
High Courts25 Jul 1960Dismissed
Alapati Ramamurthi, Gelli Krishnamurthi and Co. Vs J. Ramanujam and Others
Andhra Pradesh High Court · AIR 1961 AP 408
Contract Act, 1872 — Section 182Sales of Goods Act, 1930 — Section 5
High Courts22 Jul 1960Dismissed
Ammireddi Ramamoorty (died) and Others Vs Ammireddi Sitharamamma and Others
Andhra Pradesh High Court · AIR 1961 AP 131
Hindu Adoptions and Maintenance Act, 1956 — Section 21, 22, 4
High Courts22 Jul 1960Dismissed
Mopidevi Ramakotayya Vs Pushadapu Manikyam and Others
Andhra Pradesh High Court · AIR 1961 AP 312
Provincial Small Cause Courts Act, 1887 — Article 15
High Courts21 Jul 1960
Kanyalal Motilal Karva Vs Controller of Estate Duty, Hyderabad
Andhra Pradesh High Court · AIR 1961 AP 333 : (1961) 41 ITR 1
Estate Duty Act, 1953 — Section 39
High Courts21 Jul 1960Allowed
Goli Ramaswami and Another Vs Narla Jagannadha Rao and Others
Andhra Pradesh High Court · AIR 1962 AP 94
Evidence Act, 1872 — Section 145Registration Act, 1908 — Section 21
High Courts20 Jul 1960
In Re: Panduranga Rao alias V.P. Naidu and Another
Andhra Pradesh High Court · AIR 1962 AP 257
Criminal Procedure Code, 1898 (CrPC) — Section 179, 233, 420, 511Penal Code, 1860 (IPC) — Section 34
High Courts19 Jul 1960Dismissed
Ediga Nawasaiah, Partner, Dissolved Firm Adoni Town Vs District Collector, Kurnool
Andhra Pradesh High Court · AIR 1961 AP 253 : (1961) 43 ITR 344
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 44Partnership Act, 1932 — Section 41
High Courts18 Jul 1960Allowed
B. Subbarao and Another Vs Yellala Maram Satyanarayana
Andhra Pradesh High Court · AIR 1961 AP 502
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 47 Rule 1, Order 47 Rule 4, 115
High Courts18 Jul 1960Dismissed
Kanuri Sri Sankara Rao Vs Kanuri Rajyalakshamma
Andhra Pradesh High Court · AIR 1961 AP 241
Hindu Succession Act, 1956 — Section 14, 14(1), 8Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts15 Jul 1960Allowed
Vallabhaneni Buchiramayya and Others Vs Sri Davlapatla Mariyya and Another
Andhra Pradesh High Court · AIR 1961 AP 97
Provincial Insolvency Act, 1920 — Section 6
High Courts14 Jul 1960Dismissed
Punyamurthy Venkata Satyanarayana Shetti Vs Gunda Subbaiah Chetty and Others
Andhra Pradesh High Court · AIR 1961 AP 301
Negotiable Instruments Act, 1881 (NI) — Section 10, 78, 8, 81, 82
High Courts07 Jul 1960
Iska Subbarami Reddi Vs Nellore Co-operative Wholesale Stores, Ltd.
Andhra Pradesh High Court · (1960) 2 LLJ 477
Constitution of India, 1950 — Article 226
High Courts07 Jul 1960Allowed
Iska Subbarami Reddy Vs The Nellore District Co-operative Wholesale Stores Ltd.
Andhra Pradesh High Court · AIR 1961 AP 313
Civil Procedure Code, 1908 (CPC) — Section 9