High Courts07 Sept 1960Allowed
Peddi Siviah Vs C. Ramanath
Andhra Pradesh High Court · AIR 1961 AP 327
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 107, 107(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,716 of 1,815
High Courts06 Sept 1960Dismissed
Sarnam Satyanarayana Vs Deputy Commercial Tax Officer
Andhra Pradesh High Court · (1961) 12 STC 223
Constitution of India, 1950 — Article 226
High Courts06 Sept 1960
Kalluri Rathiah and Others Vs Ravipati Seetharamayya
Andhra Pradesh High Court · (1961) CriLJ 453
Penal Code, 1860 (IPC) — Section 107, 206, 207, 378, 379
High Courts06 Sept 1960Dismissed
Vadlamudi Kutumba Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1961 AP 448
Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 173, 196A(2), 207A, 208Penal Code, 1860 (IPC) — Section 193, 467, 468, 471
High Courts05 Sept 1960Dismissed
The Ex-employees'' Union, Guntur Power and Light Ltd. Vs The Guntur Power and Light Ltd.
Andhra Pradesh High Court · AIR 1961 AP 411 : (1961) ALT 184 : (1961) 1 LLJ 30
Industrial Disputes Act, 1947 — Section 25F, 25FF
High Courts05 Sept 1960Allowed
Raja Kandimalla Seetharama Rao Vs Mothey Anja Ratna Raja Kumar
Andhra Pradesh High Court · AIR 1961 AP 399 : (1961) 1 AnWR 328
Civil Procedure Code, 1908 (CPC) — Section 4, 51
High Courts02 Sept 1960
Hyderabad Agriculture Co-operative Association Vs Industrial Tribunal and Others
Andhra Pradesh High Court · (1961) 1 LLJ 25
Industrial Disputes Act, 1947 — Section 33
High Courts02 Sept 1960
Ravula Somayya and Others Vs Syaganti Komarayya
Andhra Pradesh High Court · AIR 1961 AP 302
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 32 Rule 3(3), Order 32 Rule 5(1)
High Courts02 Sept 1960
K.V. Lakshminarayana Sastry Vs Vijaya Commercial Bank Ltd. and Others
Andhra Pradesh High Court · AIR 1962 AP 17 : (1962) 32 CompCas 886
Banking Companies Act, 1949 — Section 45Provincial Insolvency Act, 1920 — Section 11
High Courts02 Sept 1960
P. Subbarao and Others Vs Andhra Pradesh Public Service Commission, Hyderabad
Andhra Pradesh High Court · AIR 1961 AP 378
Constitution of India, 1950 — Article 226, 320
High Courts01 Sept 1960Dismissed
Rayalaseema Bank Ltd. Vs Tharigopala Pedda Narayanappa and Another
Andhra Pradesh High Court · AIR 1961 AP 483
Arbitration Act, 1940 — Section 39(1), 39(2)
High Courts31 Aug 1960
Public Prosecutor Vs Jagannadham
Andhra Pradesh High Court · (1961) CriLJ 448
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 202, 435, 438Penal Code, 1860 (IPC) — Section 146, 190, 352, 353, 354
High Courts30 Aug 1960Dismissed
Soma Ramanujulu Vs Soma Narasimhulu and Others
Andhra Pradesh High Court · AIR 1962 AP 92
High Courts29 Aug 1960Dismissed
Kommuru Krishnamurthy Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1961 AP 283
Constitution of India, 1950 — Article 300
High Courts29 Aug 1960Dismissed
Uppala Kanakaiah Vs Mahaboob Singh and Others
Andhra Pradesh High Court · AIR 1961 AP 497 : (1961) ALT 148
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts29 Aug 1960Dismissed
Kamarsu Venkata Subbamma and Another Vs Kamarsu Veerabhadra Rao and Others
Andhra Pradesh High Court · AIR 1961 AP 495
Limitation Act, 1908 — Article 141, 22(2)
High Courts29 Aug 1960Dismissed
Maturi Durgaiah Vs Agent, Tandur Collieries, Bellampalli
Andhra Pradesh High Court · AIR 1961 AP 400
Constitution of India, 1950 — Article 226Mines Act, 1952 — Section 2, 48
High Courts29 Aug 1960Dismissed
Rohtas Industries Ltd. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1961) 12 STC 693
Constitution of India, 1950 — Article 286
High Courts27 Aug 1960Dismissed
G. Royrao and Another Vs Datta Venkatapathi Raju and Others
Andhra Pradesh High Court · AIR 1961 AP 402
Constitution of India, 1950 — Article 133(1)