High Courts27 Aug 1960Dismissed
New India Assurance Co. Ltd. Vs Tambireddi Subba Raghavareddi
Andhra Pradesh High Court · AIR 1961 AP 295
Insurance Act, 1938 — Section 45
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,717 of 1,815
High Courts27 Aug 1960
Reddi China Paidayya Vs Rudrabhatla Maralidhar and Others
Andhra Pradesh High Court · AIR 1961 AP 498
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Aug 1960Dismissed
Immedisetti Ram Krishnaiah and Sons Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1961) 12 STC 212
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts27 Aug 1960Allowed
In Re: Bhupalem Venkata Subbaiah and Others
Andhra Pradesh High Court · (1960) 11 STC 850
Penal Code, 1860 (IPC) — Section 147, 353, 99
High Courts25 Aug 1960Dismissed
Chavali Mahalakshamma Vs Badeneedi Machamma and Others
Andhra Pradesh High Court · AIR 1961 AP 263
High Courts25 Aug 1960
In Re: Satyanarayana
Andhra Pradesh High Court · AIR 1961 AP 213
Penal Code, 1860 (IPC) — Section 489C
High Courts24 Aug 1960Dismissed
Jamnalal Ramlal Kimtee and Another Vs Konda Lakshman Bapuji and Another
Andhra Pradesh High Court · AIR 1961 AP 259 : (1961) ALT 441 : (1961) 31 CompCas 315
Companies Act, 1956 — Section 176(3), 546, 546(1), 557
High Courts23 Aug 1960Dismissed
Walashan Prince Nawab Moazzam Jah Bahadur Vs The Expenditure Tax Officer B Ward Mukarrab Jung Lane, Hyderabad-Dn.
Andhra Pradesh High Court · AIR 1961 AP 374 : (1961) 43 ITR 239
Constitution of India, 1950 — Article 226
High Courts23 Aug 1960Dismissed
Nenu Varahalu Vs Nene Sithamma
Andhra Pradesh High Court · AIR 1961 AP 272
High Courts19 Aug 1960
Adoni Cotton Mills, Ltd. (by N. Vembu, Director) Vs State of Andhra and Others
Andhra Pradesh High Court · (1961) 1 LLJ 27
Industrial Disputes Act, 1947 — Section 10, 18, 2, 20, 33
High Courts18 Aug 1960Allowed
Saride Pullamma Vs Saridi Madhuram (died) and Others
Andhra Pradesh High Court · AIR 1961 AP 385
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 38 Rule 6, Order 38 Rule 6(1), Order 38 Rule 6(2), Order 38 Rule 8
High Courts17 Aug 1960Allowed
Chirala Buchi Reddi Vs Satti Savitramma
Andhra Pradesh High Court · AIR 1961 AP 305
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 15, 151, 38, 39
High Courts12 Aug 1960Dismissed
Parachuri Veerayya Vs Yalavarti Veeraraghavayya and Others
Andhra Pradesh High Court · AIR 1961 AP 298
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 47, 63(2), 64
High Courts12 Aug 1960Allowed
Bollaram George Vs Kadpak Lingiah
Andhra Pradesh High Court · AIR 1961 AP 457
Arbitration Act, 1940 — Section 14(2)Limitation Act, 1963 — Article 158
High Courts10 Aug 1960Dismissed
Iqbalunnisa Begum and Another Vs Habib Pasha
Andhra Pradesh High Court · AIR 1961 AP 445 : (1961) ALT 130 : (1961) CriLJ 604
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1), 488(3)
High Courts05 Aug 1960Dismissed
M. Agaiah Vs Mohd. Abdul Kereem
Andhra Pradesh High Court · AIR 1961 AP 201
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 43 Rule 1, Order 47 Rule 1, Order 47 Rule 4
High Courts04 Aug 1960Dismissed
Veerabhadraswara Rice and Oil Mill Vs Collector, Central Excise, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1961 AP 350
Central Excise Rules, 1944 — Rule 213, 225Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 19(1), 226
High Courts02 Aug 1960Partly Allowed
H.T. Vasudeva Rao Vs Vijayavada Municipality
Andhra Pradesh High Court · AIR 1961 AP 328
High Courts02 Aug 1960Dismissed
Kumarisetti Suryaprakasa Rao Vs Kumarisetti Venkata Lakshmidevi
Andhra Pradesh High Court · AIR 1961 AP 404
High Courts29 Jul 1960
Hendricks and Sons Vs Industrial Tribunal and Others (Automobile Workers'' Union)
Andhra Pradesh High Court · (1960) 2 LLJ 484
Industrial Disputes Act, 1947 — Section 10, 11, 12, 16, 17Penal Code, 1860 (IPC) — Section 193, 228