High Courts07 Jul 1960Dismissed
Mungara Venkataramaniah and Others Vs Vudata Subbramayya
Andhra Pradesh High Court · AIR 1961 AP 245
Easements Act, 1882 — Section 17, 18
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,719 of 1,815
High Courts06 Jul 1960
Gandi Pudapunaidu and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1961) CriLJ 461
Criminal Procedure Code, 1898 (CrPC) — Section 173, 192, 193, 202Penal Code, 1860 (IPC) — Section 148, 324, 379, 395
High Courts05 Jul 1960Dismissed
Kothakapa China Konda Reddy Vs R. Venkata Rao and Others
Andhra Pradesh High Court · AIR 1961 AP 175
Transfer of Property Act, 1882 — Section 67A
High Courts05 Jul 1960Dismissed
Penumatcha Lakshmi Narayanaraju Vs Padala Chellareddy and Others
Andhra Pradesh High Court · AIR 1961 AP 117 : (1961) CriLJ 363
Criminal Procedure Code, 1898 (CrPC) — Section 251A(2), 253(1), 253(2), 435, 436
High Courts04 Jul 1960Dismissed
Devurapalli Apparao and Others Vs The State of Madras (Now Andhra Pradesh)
Andhra Pradesh High Court · (1960) 11 STC 577
Constitution of India, 1950 — Article 286Government of India Act, 1935 — Section 140
High Courts01 Jul 1960Allowed
Mandava Balarama Krishnamurthi Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1961) 12 STC 83
Andhra Pradesh General Sales Tax Act, 1957 — Section 9(1)
High Courts29 Jun 1960
M. VARADA REDDY Vs COMMISSIONER OF Income Tax, HYDERABAD.
Andhra Pradesh High Court · (1961) 41 ITR 513
Evidence Act, 1872 — Section 114
High Courts28 Jun 1960Dismissed
Dudekula Dastagiramma Vs State (Judicial First Class Magistrate, Banganapalle)
Andhra Pradesh High Court · AIR 1961 AP 130 : (1961) CriLJ 368
Criminal Procedure Code, 1898 (CrPC) — Section 479A
High Courts27 Jun 1960Allowed
Land Acquisition Officer, Guntur Vs Patibandla Mallikamba and Others
Andhra Pradesh High Court · AIR 1961 AP 387
Land Acquisition Act, 1894 — Section 18(1)
High Courts24 Jun 1960Dismissed
Union of India (UOI) Vs Balabhadra Ramaiah and Others
Andhra Pradesh High Court · AIR 1961 AP 540
Central Excises and Salt Act, 1944 — Section 37, 40(2)
High Courts23 Jun 1960Dismissed
Nagamma and Others Vs Chin Basappa and Others
Andhra Pradesh High Court · AIR 1961 AP 257
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts17 Jun 1960
The Government of Andhra Pradesh Vs Pachipulsu Venkata Subba Rao and Others
Andhra Pradesh High Court · (1960) 11 STC 561
Hyderabad General Sales Tax Act, 1950 — Section 6(v), 7
High Courts16 Jun 1960Dismissed
Dalavayi Nagarajamma Vs State Bank of India and Others
Andhra Pradesh High Court · AIR 1961 AP 320 : (1962) 32 CompCas 120
Evidence Act, 1872 — Section 114
High Courts15 Jun 1960
Sri Ramakrishna Commercial Society Ltd., Anakapalli and Others Vs State of Andhra (now Andhra Pradesh)
Andhra Pradesh High Court · AIR 1961 AP 86 : (1961) 12 STC 31
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 64Constitution of India, 1950 — Article 246(3), 286, 286(1), 286(2)Sales of Goods Act, 1930 — Section 39(1), 39(2), 51(1)
High Courts14 Jun 1960Dismissed
The Alembic Distributing Agency Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1961) 12 STC 15
High Courts08 Jun 1960Allowed
Veeravalli Perayya (died) and Others Vs Sukhavasi Chenchu Subba Rao and Others
Andhra Pradesh High Court · AIR 1961 AP 159
Arbitration Act, 1940 — Section 17, 31, 32, 33, 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7
High Courts22 Apr 1960Dismissed
Kakumani Lakshmamma Vs Kakumani China Kondayya and Another
Andhra Pradesh High Court · AIR 1961 AP 505
Hindu Womens Right to Property Act, 1937 — Section 3(1)
High Courts22 Apr 1960Dismissed
Mutha Sarvarayudu and Others Vs Vammi Kondalarayudu and Others
Andhra Pradesh High Court · AIR 1961 AP 219
Provincial Insolvency Act, 1920 — Section 13(1), 22, 37, 43, 69
High Courts21 Apr 1960Allowed
Shakuntala and Others Vs M.B. Jaisoorya and Others
Andhra Pradesh High Court · AIR 1961 AP 390
States Reorganisation Act, 1956 — Section 119, 120
High Courts21 Apr 1960Dismissed
Union of India (UOI) Vs Pappu Datter Sarma and Others
Andhra Pradesh High Court · AIR 1961 AP 67
Transfer of Property Act, 1882 — Section 130