High Courts20 Apr 1960
Workmen of Hyderabad District Board and Others Vs Industrial Tribunal and Others
Andhra Pradesh High Court · (1960) 2 LLJ 394
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,720 of 1,815
High Courts20 Apr 1960
Gujju Kotraju Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (1960) 04 AP CK 0002
High Courts18 Apr 1960Dismissed
In Re: Madanlal
Andhra Pradesh High Court · AIR 1960 AP 622
Constitution of India, 1950 — Article 132(2), 134(1), 136Criminal Procedure Code, 1898 (CrPC) — Section 426(2B)Supreme Court Rules, 1966 — Order 21 Rule 15
High Courts18 Apr 1960
Gudavalli Narasimha Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1963) 2 ALT 18 : (1960) 2 LLJ 387
Constitution of India, 1950 — Article 226, 311
High Courts18 Apr 1960Dismissed
K.V. Ramaniah Vs Special Public Prosecutor
Andhra Pradesh High Court · AIR 1961 AP 190 : (1961) CriLJ 601
Constitution of India, 1950 — Article 14, 19(1)Criminal Procedure Code, 1898 (CrPC) — Section 198A, 198B, 198B(1), 492Penal Code, 1860 (IPC) — Section 499, 500
High Courts15 Apr 1960Allowed
Padala Latchamma and Another Vs Mutchi Appalaswamy and Another
Andhra Pradesh High Court · AIR 1961 AP 55
Hindu Succession Act, 1956 — Section 14Hindu Widows Remarriage Act, 1856 — Section 5
High Courts15 Apr 1960Dismissed
Nalluri Venkataraju and Another Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1961 AP 50
Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959 — Section 11, 15, 17, 18, 19Constitution of India, 1950 — Article 170, 171, 2, 3, 368
High Courts15 Apr 1960Allowed
J. Abid Hussain Vs Mrs. R.K. Paul and Another
Andhra Pradesh High Court · AIR 1961 AP 508
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts13 Apr 1960
PARIMISETTI SEETHARAMAMMA Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1961) 41 ITR 175
Income Tax Act, 1961 — Section 22, 3, 34, 4, 7
High Courts13 Apr 1960Allowed
Nalamaty Venkata Durga Prakasa Rao and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1961 AP 98
Land Acquisition Act, 1894 — Section 17(4), 6(1), 6(2)
High Courts08 Apr 1960Dismissed
Gopalaswami Vari Temple, Timmapuram and Others Vs The Commissioner for Hindu Religious and Charitable Endowments, Andhra Pradesh, Hyderabad and Others
Andhra Pradesh High Court · AIR 1961 AP 216
Constitution of India, 1950 — Article 265
High Courts05 Apr 1960
Varahalakshmi Rice and Oil Mills and Others Vs Industrial Tribunal and Another
Andhra Pradesh High Court · (1960) 2 LLJ 473
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11, 2
High Courts04 Apr 1960Dismissed
Arisetti Appalaraju Vs Assistant Commercial Tax Officer
Andhra Pradesh High Court · (1961) 12 STC 398
Andhra Pradesh General Sales Tax Act, 1957 — Section 39(2), 39(2)(o)Andhra Pradesh Revenue Recovery Act, 1864 — Section 59
High Courts04 Apr 1960Dismissed
Nimmagadda Lakshminarayana Vs The Secretary, Public Works Dept., Government of Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1961 AP 289 : (1960) 2 LLJ 285
Constitution of India, 1950 — Article 226, 311, 311(2), 34(2)
High Courts02 Apr 1960Dismissed
C. Raju and Others Vs Dinshaji Dadabhai Italia and Another
Andhra Pradesh High Court · AIR 1961 AP 239
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 153
High Courts02 Apr 1960Dismissed
Pena Babulal and Others Vs Hyderabad Municipal Corporation
Andhra Pradesh High Court · AIR 1961 AP 413
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts01 Apr 1960Dismissed
M.A. Baig Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1961 AP 126
Constitution of India, 1950 — Article 19(1)(g), 19(6)
High Courts25 Mar 1960Dismissed
The Andhra Paper Mills Co. Ltd. (in Liquidation) Vs State of Andhra (now Andhra Pradesh)
Andhra Pradesh High Court · AIR 1961 AP 57
Contract Act, 1872 — Section 69, 70Transfer of Property Act, 1882 — Section 55(1)
High Courts25 Mar 1960Allowed
Hindustan Ideal Insurance Co. Ltd. and Others Vs Perla Satteyya Chetty representing himself and other members of his joint family as father manager
Andhra Pradesh High Court · AIR 1961 AP 183
Transfer of Property Act, 1882 — Section 130, 132, 59A, 65A
High Courts25 Mar 1960Dismissed
The State of Andhra Pradesh Vs Donthala Rajaiah
Andhra Pradesh High Court · (1960) 11 STC 819
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1)Hyderabad General Sales Tax Rules, 1950 — Rule 16(1)