High Courts19 Oct 1960Dismissed
P. Ramabhadra Raju Vs Union of India (UOI)
Andhra Pradesh High Court · AIR 1961 AP 355 : (1962) 45 ITR 118
Constitution of India, 1950 — Article 246Wealth Tax Act, 1957 — Section 3
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,715 of 1,815
High Courts19 Oct 1960
Workmen of J.R.S. Mills (J.R.S. Mills Karmika Sangham) Vs Labour Court and Another
Andhra Pradesh High Court · (1960) 10 AP CK 0004
Industrial Disputes Act, 1947 — Section 10, 31, 33, 33A, 34
High Courts18 Oct 1960Dismissed
J. Ramamurthy Naidu Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1961 AP 344
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 44(2), 60(3)
High Courts17 Oct 1960Dismissed
Thimmasamudram Tobacco Co. Vs Asst. Collector of Central Excise, Nellore Dn. Nellore
Andhra Pradesh High Court · AIR 1961 AP 324
Central Excises and Salt Act, 1944 — Section 33, 35
High Courts16 Oct 1960
Paruchuri Suryanarayana Vs Paruchuri Sugunavathi
Andhra Pradesh High Court · AIR 1961 AP 393
Hindu Womens Right to Property Act, 1937 — Section 3, 3(2)
High Courts14 Oct 1960Allowed
Thodkamalla Venkata Laxmi Narayanarao Vs Kishanlal
Andhra Pradesh High Court · AIR 1961 AP 326
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 182
High Courts12 Oct 1960Dismissed
Dadi Bhogalingam Vs Indo Commercial Bank Ltd. and Another
Andhra Pradesh High Court · AIR 1961 AP 346
Contract Act, 1872 — Section 191, 192
High Courts12 Oct 1960
V. Vs RAMA RAO NAIDU v. COMMISSIONER OF Income Tax, HYDERABAD, AND OTHERS.
Andhra Pradesh High Court · (1961) 42 ITR 80
Income Tax Act, 1961 — Section 24B(1)
High Courts04 Oct 1960Dismissed
In Re: Bandi Murugulu
Andhra Pradesh High Court · AIR 1963 AP 87 : (1963) CriLJ 142
Criminal Procedure Code, 1898 (CrPC) — Section 46Evidence Act, 1872 — Section 24, 27, 8
High Courts03 Oct 1960
Gumpana Hanumantha Rao Vs T.S. Rama Rao and Others
Andhra Pradesh High Court · AIR 1961 AP 493 : (1962) 32 CompCas 466 : (1961) CriLJ 615
Companies Act, 1913 — Section 179, 237, 237(1)Penal Code, 1860 (IPC) — Section 409, 477A
High Courts23 Sept 1960
PYDAH SURYANARAYANA MURTY Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1961) 42 ITR 38
Income Tax Act, 1961 — Section 2(1)(a), 2(1)(b)(i)
High Courts22 Sept 1960Dismissed
Gohintapalli Venkataramayya Vs Nedunuri Venkatamutharao
Andhra Pradesh High Court · AIR 1962 AP 156
High Courts22 Sept 1960Dismissed
Singamsetti Ramarao Vs The Union of India (UOI)
Andhra Pradesh High Court · AIR 1961 AP 282
Civil Procedure Code, 1908 (CPC) — Section 20Railways Act, 1890 — Section 80
High Courts20 Sept 1960
Public Prosecutor Vs Abdul Hameed Khan and Others
Andhra Pradesh High Court · (1963) CriLJ 202
Central Excises and Salt Act, 1944 — Section 40, 9Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 107, 109, 120B, 161, 34
High Courts14 Sept 1960Allowed
V.R. Venugopal Vs Miss T. Pankajam
Andhra Pradesh High Court · AIR 1961 AP 266 : (1961) CriLJ 804
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 415
High Courts13 Sept 1960
Raisaheb Chedra Durvasulu Vs Sales Tax Officer and Others
Andhra Pradesh High Court · (1961) 12 STC 158
Hyderabad General Sales Tax Act, 1950 — Section 7
High Courts13 Sept 1960
Sirpur Paper Mills Ltd. Vs Industrial Tribunal
Andhra Pradesh High Court · (1961) 1 LLJ 33
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 18, 19, 2, 7A
High Courts09 Sept 1960Allowed
Mandela Narasimhaswami and Others Vs Mamidi China Venkata Sivayya and Others
Andhra Pradesh High Court · AIR 1961 AP 279
Limitation Act, 1908 — Article 120, 136, 144
High Courts07 Sept 1960
B. Srikantiah Vs The Commissioner of Income Tax, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1961 AP 318 : (1961) 41 ITR 518
Income Tax Act, 1922 — Section 10(2)
High Courts07 Sept 1960
VANKADAM LAKSHMINARAYANA Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1961) ALT 311 : (1961) 43 ITR 526