High Courts14 Dec 1960
Chilamakuri Chinna Pullappa Vs Guruka Chinna Bayanna and Others
Andhra Pradesh High Court · AIR 1962 AP 54
Succession Act, 1925 — Section 104, 119, 63
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,713 of 1,815
High Courts13 Dec 1960
Ramappa (M.) Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1961) 1 LLJ 569
Constitution of India, 1950 — Article 226, 311States Reorganisation Act, 1956 — Section 115, 119, 120, 122, 127
High Courts13 Dec 1960
The Additional Sessions Judge, Referring Officer Vs Pramanand Sanghi
Andhra Pradesh High Court · (1960) 12 AP CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 438Payment of Wages Act, 1936 — Section 1, 2, 4
High Courts12 Dec 1960
Bandaru Subbaraidu Vs Alluri Satyanarayana Raju and Others
Andhra Pradesh High Court · AIR 1962 AP 25
Specific Relief Act, 1963 — Section 39, 42Transfer of Property Act, 1882 — Section 53
High Courts09 Dec 1960
Sivaratri Ramakotamma Vs Nagasarapu Krishnamurthy
Andhra Pradesh High Court · AIR 1962 AP 177
Workmens Compensation Act, 1923 — Section 2(1)
High Courts09 Dec 1960Dismissed
Buddhu Lal Vs Raja Pertabgir
Andhra Pradesh High Court · AIR 1961 AP 467
Limitation Act, 1908 — Section 19, 20
High Courts02 Dec 1960
Shree Krishna Rice and Flour Mills Vs Challapalli Chittemma
Andhra Pradesh High Court · (1961) 2 LLJ 260
Employees Compensation Act, 1923 — Section 12, 2, 3, 30
High Courts02 Dec 1960
Ryali Kameswara Rao Vs Bendapudi Suryaprakasarao and Others
Andhra Pradesh High Court · AIR 1962 AP 178
Evidence Act, 1872 — Section 45, 68Registration Act, 1908 — Section 60(2), 87Succession Act, 1925 — Section 283, 59, 63
High Courts01 Dec 1960Allowed
Polavarapu Ankinnedu Vs Sri Bavaji Mutt, Singarayapalam
Andhra Pradesh High Court · AIR 1962 AP 134
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Constitution of India, 1950 — Article 227
High Courts01 Dec 1960
Ethakota Peddu Raju and Another Vs Gannamareddi Lakshmayya
Andhra Pradesh High Court · AIR 1962 AP 162
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts01 Dec 1960
Shaik Salma and Another Vs Shaik Mahammad Abdul Kadar Umoodi and Another
Andhra Pradesh High Court · AIR 1961 AP 428
Evidence Act, 1872 — Section 106
High Courts29 Nov 1960
Voleti Venkata Rama Rao Vs Kasapragada Bhaskararao and Others
Andhra Pradesh High Court · AIR 1962 AP 29
Evidence Act, 1872 — Section 114, 90Registration Act, 1908 — Section 60(2)
High Courts29 Nov 1960Allowed
Wudali Gangamma Vs Wudali Subbarayudu and Another
Andhra Pradesh High Court · AIR 1961 AP 510 : (1961) CriLJ 760
Criminal Procedure Code, 1898 (CrPC) — Section 439, 488, 489
High Courts25 Nov 1960
Pedda Seetharamappa and Others Vs Pedda Appaiah
Andhra Pradesh High Court · AIR 1962 AP 84
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(1), Order 26 Rule 10(2), Order 26 Rule 18, Order 26 Rule 9Easements Act, 1882 — Section 13, 15
High Courts25 Nov 1960
Poornachenna Basavayya and Sons Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1961) 12 STC 634
High Courts24 Nov 1960Partly Allowed
K. Santhakumari Vs K. Suseela Devi
Andhra Pradesh High Court · AIR 1961 AP 424
Civil Procedure Code, 1908 (CPC) — Section 115Stamp Act, 1899 — Article 23, 5, 2(10), 33, 35
High Courts23 Nov 1960Allowed
Vadla Veerabhadrappa Vs Challa Venkatappa
Andhra Pradesh High Court · AIR 1961 AP 226 : (1961) ALT 164
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27, Order 41 Rule 28, Order 41 Rule 29, Order 41 Rule 30
High Courts22 Nov 1960
Federation of Labour Co-operative Ltd. Vs S. Baliah
Andhra Pradesh High Court · AIR 1962 AP 69 : (1961) 1 LLJ 565
Workmens Compensation Act, 1923 — Section 17, 19, 23, 3(1), 30
High Courts22 Nov 1960
Sirpur Paper Mills, Ltd. Vs Industrial Tribunal and Others
Andhra Pradesh High Court · (1961) 1 LLJ 561
Industrial Disputes Act, 1947 — Section 10, 2, 7, 7A
High Courts21 Nov 1960
Syed Mash-hood Ali and Others Vs The Secretary, Board of Secondary Education Government of Andhra Pradesh, Hyderabad and Another
Andhra Pradesh High Court · AIR 1962 AP 187 : (1970) 2 ALT 101