High Courts17 Jan 1961
Government of Andhra Pradesh Vs Sadaram Nookayya
Andhra Pradesh High Court · AIR 1962 AP 20
Limitation Act, 1908 — Article 16
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,712 of 1,815
High Courts16 Jan 1961
Macherla Kondian Vs Ede Venkataratnam and Others
Andhra Pradesh High Court · (1962) CriLJ 634
Criminal Procedure Code, 1898 (CrPC) — Section 195, 200, 202, 208, 209Penal Code, 1860 (IPC) — Section 143, 307, 325, 326, 426
High Courts10 Jan 1961
Janga Ramakrishna Reddi Vs ChallaSitarama Reddi and Another
Andhra Pradesh High Court · AIR 1962 AP 255
Negotiable Instruments Act, 1881 (NI) — Section 50
High Courts06 Jan 1961Dismissed
Devi Dayal Marwah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1963 AP 479
Companies Act, 1956 — Section 125, 439, 439(1)Limitation Act, 1908 — Article 149
High Courts06 Jan 1961Allowed
Achyutana Pitchaiah Sarma Vs Gorantla Chinna Veerayya and Others
Andhra Pradesh High Court · AIR 1961 AP 420
Evidence Act, 1872 — Section 135
High Courts06 Jan 1961
ULCHALA ILLURU HANUMANTHAIAH Vs Income Tax OFFICER, KURNOOL, AND ANOTHER.
Andhra Pradesh High Court · (1961) 43 ITR 174
Income Tax Act, 1961 — Section 45
High Courts05 Jan 1961
G. VENKATA BHOOMA REDDY Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1961) 2 AnWR 85 : (1961) 43 ITR 100
Contract Act, 1872 — Section 10
High Courts03 Jan 1961Dismissed
N.V.L. Narasimharao Vs The Election Tribunal, Rajahmundry and Others
Andhra Pradesh High Court · AIR 1962 AP 113
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 67, 80, 81, 86
High Courts03 Jan 1961Allowed
Katikala Subbayyamma Vs Penmetsa Bangarraju and Another
Andhra Pradesh High Court · AIR 1961 AP 422
Civil Procedure Code, 1908 (CPC) — Section 73Provincial Small Cause Courts Act, 1887 — Section 33
High Courts02 Jan 1961
HYDERABAD ALLWYN METAL WORKS LTD. Vs Income Tax OFFICER, SPECIAL INVESTIGATION CIRCLE, HYDERABAD, AND ANOTHER.
Andhra Pradesh High Court · (1962) 46 ITR 988
Constitution of India, 1950 — Article 226
High Courts23 Dec 1960Allowed
Salima Bibi Vs Md. Ibrahim Saheb
Andhra Pradesh High Court · AIR 1962 AP 123
Arbitration Act, 1940 — Section 47
High Courts23 Dec 1960Dismissed
Anchuru Veerapa Naidu Vs Gurijala Venkaiah Chowdari
Andhra Pradesh High Court · AIR 1961 AP 534
Registration Act, 1908 — Section 17, 49, 77
High Courts22 Dec 1960
The Public Prosecutor Vs Konduru Venkata Raju
Andhra Pradesh High Court · AIR 1962 AP 9
Criminal Procedure Code, 1898 (CrPC) — Section 349, 380, 408, 562(1)
High Courts22 Dec 1960Allowed
Bhaskarabhotla Padmanabhaiah and Others Vs B. Lakshminarayana and Others
Andhra Pradesh High Court · AIR 1962 AP 132
Stamp Act, 1899 — Section 2(15)
High Courts21 Dec 1960
Vadapalli Sattaiah Vs Custodian, Evacuee Property, Govt. of A.P., Hyderabad
Andhra Pradesh High Court · AIR 1961 AP 477
Administration of Evacuee Property (Central) Rules, 1950 — Rule 22Administration of Evacuee Property Act, 1950 — Section 10(2), 4
High Courts20 Dec 1960Dismissed
Gudivada Venkateswararao Vs Smt. Gudivada Nagamani
Andhra Pradesh High Court · AIR 1962 AP 151
Hindu Marriage Act, 1955 — Section 12(1), 9
High Courts19 Dec 1960
Nannapaneni Ramakrishnaiah and Others Vs State
Andhra Pradesh High Court · (1965) CriLJ 458
Criminal Procedure Code, 1898 (CrPC) — Section 162, 164, 167Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 326
High Courts19 Dec 1960Dismissed
D.D. Italia Vs Superintendent, Central Excise, Khamam Circle, Khammameth and Others
Andhra Pradesh High Court · AIR 1961 AP 341
Oil Seeds Committee Rules, 1947 — Rule 33Oil Seeds Committees Act, 1946 — Section 10(1), 11, 17
High Courts15 Dec 1960Allowed
H. Ahmed and Co. Vs Kohinoor Glass Factory Ltd., Hyderabad
Andhra Pradesh High Court · AIR 1961 AP 476
Civil Procedure Code, 1908 (CPC) — Section 13, 2(5), 20, 47
High Courts15 Dec 1960
M. Gangama Naidu Vs Siddaiah Naidu and Another
Andhra Pradesh High Court · AIR 1962 AP 11
Criminal Procedure Code, 1898 (CrPC) — Section 252, 252(2), 256, 256(1)