Hyderabad Abkari Act, 1316 — Section 10, 3, 5Hyderabad Abkari Rules, 1353 — Rule 143, 36Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 10, 21, 5

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High Courts30 Jan 1961Allowed

Bobba Satyanarayana Vs Maddineni Sree Ramulu

Andhra Pradesh High Court · AIR 1961 AP 461 : (1961) ALT 404

Evidence Act, 1872 — Section 101, 102, 103, 104Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts27 Jan 1961

In Re: Mala Narayana and Others

Andhra Pradesh High Court · (1962) CriLJ 394

Arms Act, 1959 — Section 19Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302

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High Courts25 Jan 1961

GOWRA VENKAYYA CHETTY Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.

Andhra Pradesh High Court · (1962) 45 ITR 191

Income Tax Act, 1961 — Section 34(1)(a)

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High Courts25 Jan 1961Partly Allowed

The State of Hyderabad Vs Mohammad Omerali and Another

Andhra Pradesh High Court · AIR 1963 AP 300

Hyderabad Land Acquisition Act, 1309 — Section 20, 3, 5, 7Land Acquisition Act, 1894 — Section 11, 12, 4, 6, 9

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High Courts24 Jan 1961

RAJENDRA MINING SYNDICATE Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.

Andhra Pradesh High Court · (1961) ALT 762 : (1961) 2 AnWR 178 : (1961) 43 ITR 460

Income Tax Act, 1961 — Section 12B, 2(4A)

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High Courts24 Jan 1961

Nistala Seshayya Bhukta and Others Vs Vasa Bageyya and Others

Andhra Pradesh High Court · AIR 1962 AP 37

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High Courts20 Jan 1961Allowed

Baddepudi Narasareddi Vs Bandu Satyanarayana Reddi and Others

Andhra Pradesh High Court · AIR 1962 AP 137

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 46(1)(c), Order 21 Rule 58, Order 38 Rule 8, 151

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High Courts20 Jan 1961Dismissed

Mettu Buggareddi Vs Doddi Kanaka Durgaiah Naidu and Another

Andhra Pradesh High Court · AIR 1962 AP 10

Civil Procedure Code, 1908 (CPC) — Order 25 Rule 2, Order 41 Rule 10, 107, 107(2)

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High Courts17 Jan 1961Allowed

Venson Transports and others Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 1962 AP 103

Constitution of India, 1950 — Article 14, 226, 255, 301, 303States Reorganisation Act, 1956 — Section 119

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High Courts17 Jan 1961Allowed

State of Andhra Pradesh Vs Hyderabad Vegetable Products Co. Ltd., Hyderabad

Andhra Pradesh High Court · AIR 1963 AP 243 : (1962) 32 CompCas 64

Companies Act, 1956 — Section 433, 434

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High Courts17 Jan 1961Dismissed

Oriental Silk Stores, Visakhapatnam Vs General Manager of S.E. Rly. and Others

Andhra Pradesh High Court · AIR 1961 AP 454

Limitation Act, 1908 — Article 30, 31

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